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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(f) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(f)'F' 'Group of Industries' new units with a fixed capital investment of at least three crores of rupees and when employ at least one hundred workers on permanent basis and is located in one of the 'No Industry Block' specified in Annexure-I - as amended from time to time and include pioneer units;