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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6)(b) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(b)Fifty percent seats shall be filled by the Dhirubhai Ambani Institute of Information and Communication Technology from the candidates who have passed the Qualifying Examination from the schools located in India (including Gujarat State) and have appeared in JEE (Main) Examination for the corresponding academic year. Merit list for these seats shall be based on [All India Rank declared by JEE (Main) for the corresponding academic year.] [Substituted 'percentile score in JEE (Main) examination' by Notification No. GH/SH/21/2016/PVS/102013/280/S, dated 18.5.2016 (w.e.f. 30.4.2013).]