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Union of India - Section

Section 37 in The Indian Nursing Council Regulations

37.

The President shall hold office for such periods as provided for in the Act. He shall exercise in respect of the office of the Council such powers as are exercised by a "Head of Department" under the Government of India and perform such duties as are contained in the provisions of the Act, the Regulations and Standing Orders of the Council. He shall do such acts as he considers necessary in the furtherance of the objects for which the Council is established.Vice-President