Section 3(1)(ii) in The Rajasthan Irrigation and Drainage Act, 1954

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(ii) in The Rajasthan Irrigation and Drainage Act, 1954

(ii)"Irrigation works" means a work or system of works, natural or artificial, not being a minor irrigation work as defined in section 2 of the Rajasthan Minor Irrigation Works Acts, 1953, and includes-

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State of Rajasthan - Subsection

Section 3(1)(ii) in The Rajasthan Irrigation and Drainage Act, 1954