Section 11B(10) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962
(10)[ that there shall be no age limit in the case of widows and divorce women. [Added by F. 7(2)DOP/A-II/84, 20-3-90 [25-1-90].]Explanation.- That in the case of widow, she will have to furnish a Certificate of death of her husband from the competent authority and in case of divorce she will have to furnish the proof of divorce.]