Delhi High Court - Orders
Godaddy Com Llc vs Jockey International Inc And Ors on 22 April, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 279/2023
GODADDY COM LLC
..... Appellant
Through: Mr.Mrinal Ojha, Mr.Debarshi Datta
and Ms.Tanya Chaudhary, Advocates.
versus
JOCKEY INTERNATIONAL INC AND ORS
..... Respondents
Through: Mr.Prajjwal Kushwaha, Advocate for
R1.
Mr.Neel Masaon, Mr.Vihan Dangi,
and Mr.Ujjawal Bhargava, Advocates
for R11.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 22.04.2024 CM APPL. 22795/2024 (for early hearing)
1. This application is filed by the appellant/applicant for seeking early hearing of the above captioned appeal which is scheduled for hearing on 31.07.2024. Although, on the last occasion, the case was adjourned at the request of the learned counsel for appellant/applicant.
2. This Court is informed that the connected matter is fixed for 23.04.2024.
3. Accordingly, the application for early hearing is allowed.
4. The application stands disposed of. FAO(OS) (COMM) 279/2023
5. List on 23.04.2024.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/04/2024 at 20:45:03
6. The hearing scheduled for 31.07.2024 is cancelled.
VIBHU BAKHRU, J TARA VITASTA GANJU, J APRIL 22, 2024 M Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/04/2024 at 20:45:03