Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75(11)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(11)(a) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(a)To complete the academic or vocational training till the closure of the academic year or complete the course.