Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 153] [Entire Act]

State of Tamilnadu - Subsection

Section 153(3) in The Tamil Nadu Co-Operative Societies Act, 1983

(3)The Registrar or the Government, as the case may be, may' suspend the execution of the decision or order pending the exercise of his or their power under sub-section (1) in respect thereof.