Supreme Court - Daily Orders
Commissioner Of Income Tax-1 Gujarat vs Niraj Kumbhat on 14 October, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.31 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18158-18159/2015
(Arising out of impugned final judgment and order dated 01/04/2014
in TA No. 279/2014 and order dated 16/01/2015 in MCA No. 151/2014
in TA No. 279/2014 passed by the High Court of Gujarat at
Ahmedabad)
COMMISSIONER OF INCOME TAX-1 GUJARAT Petitioner(s)
VERSUS
NIRAJ KUMBHAT Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 14/10/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Rekha Pandey, Adv.
Ms. Diksha Rai, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.10.15 11:30:46 IST Reason: