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Supreme Court - Daily Orders

Commissioner Of Income Tax-1 Gujarat vs Niraj Kumbhat on 14 October, 2015

Bench: Madan B. Lokur, S.A. Bobde

     ITEM NO.31                              COURT NO.9                  SECTION IIIA

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for                  Special   Leave   to   Appeal   (C)......CC    No(s).
     18158-18159/2015

     (Arising out of impugned final judgment and order dated 01/04/2014
     in TA No. 279/2014 and order dated 16/01/2015 in MCA No. 151/2014
     in TA No. 279/2014 passed by the High Court of Gujarat at
     Ahmedabad)

     COMMISSIONER OF INCOME TAX-1 GUJARAT                                 Petitioner(s)

                                                    VERSUS

     NIRAJ KUMBHAT                                                        Respondent(s)
     (With appln. (s) for c/delay in filing SLP)

     Date : 14/10/2015                 These petitions were called on for hearing
                                       today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)                 Mr. Rekha Pandey, Adv.
                                       Ms. Diksha Rai, Adv.
                                       Mrs. Anil Katiyar,Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                 O R D E R

Delay condoned.

The special leave petitions are dismissed.

(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.10.15 11:30:46 IST Reason: