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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1) in The Haryana Homoeopathic Practitioners (General) Rules, 1975

(1)Diplomas/Degrees of Homoeopathic Institutions mentioned in Annexure-1 appended to these rules and recognised by the Council shall be recognised for purpose of having names entered in Part A of the Register of Homoeopaths.