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[Cites 0, Cited by 0] [Section 0(98)] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(98)(a) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

(a)Such repeal shall not affect the previous operation of the said Regulations or orders or practices or anything done or actions taken thereunder; and