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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(d) in The Insecticides Rules, 1971

(d)A license officer may, after giving an opportunity of being heard, refuse to renew the license [for reasons to be recorded in writing] [Substituted by G.S.R. 533(E), dated 6.8.1993 (w.e.f. 6.8.1993).].