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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(g) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(g)violates the rotational water supply or water distribution and regulation made by the Water Users Association or Distributory Committee or the Project Committee shall, on conviction, be punished with imprisonment for a term which may extend to two years or with fine which may extend to five thousand rupees, or with both.