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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(2) in The Board's Excise Rules, 1965

(2)The warehouses shall remain open for 8 hours on the working days and issues of spirit shall be given in the order in which vendors present chalans or money-order receipts showing payment of duty and cost price and produce their transit casks or drums ready.