Rajasthan High Court - Jaipur
Vikas Tiwari Son Of Shri Champalal ... vs Rajasthan Public Service Commission on 10 February, 2021
(1 of 1) [CW-546/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 546/2021
Vikas Tiwari Son Of Shri Champalal Tiwari
----Petitioner
Versus
Rajasthan Public Service Commission
----Respondent
For Petitioner(s) : Mr. Prashant Kumar Dubey For Respondent(s) : Mr. Rahul Sehra for Mr. Ganesh Meena, AAG Mr. M F Baig HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 10/02/2021 Service is treated as complete. Reply has been filed.
List this case again on 19.02.2021 after showing the name of Mr. Ganesh Meena, AAG in the cause list as counsel for the respondent/s.
Appointments made shall be subject to decision of the case.
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