Supreme Court - Daily Orders
Dbs Bank Ltd. Singapore vs Sharad Sanghi on 15 April, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS. 3434-3436 OF 2019
DBS BANK LTD. SINGAPORE Appellant(s)
VERSUS
SHARAD SANGHI & ORS. Respondent(s)
O R D E R
Heard learned counsel and perused the material available on record. We do not find any merit in the appeals.
The civil appeals stand dismissed.
……………………………………………………………………., J. [ ROHINTON FALI NARIMAN ] ……………………………………………………………………., J. [ VINEET SARAN ] New Delhi;
April 15, 2019.
Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2019.04.24 10:09:07 IST Reason:ITEM NO.20 COURT NO.5 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal Nos. 3434-3436/2019 DBS BANK LTD. SINGAPORE Appellant(s) VERSUS SHARAD SANGHI & ORS. Respondent(s) (FOR ADMISSION and IA No.58313/2019-EX-PARTE STAY and IA No.58314/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 15-04-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE VINEET SARAN For Appellant(s) Mr. K. V. Viswanathan, Sr. Adv. Mr. Prashanto Sen, Sr. Adv. Mr. Shubhabrata Chakraborti, Adv. Mr. Ashish Mukhi, Adv. Mr. Kamlendra Singh, Adv. Ms. R. Singh, Adv.
M/s. Juris Corp., AOR For Respondent(s) Mr. Mahesh Agarwal, Adv. Mr. Rishi Agrawala, Adv. Ms. Sumesh Dhawan, Adv. Mr. Nishant Rao, Adv. Ms. Vatsala Kak, Adv. Mr. E. C. Agrawala, AOR Ms. Prashi Tyagi, Adv.
Mr. Mukul Rohatgi, Sr. Adv. Mr. Sameer Rohatgi, Adv. Ms. Ranjeeta Rohatgi, AOR Mr. Akshit Pradhan, Adv.
Mr. A. Sood, Adv.
Mr. Aditya Kumar, Adv. Mr. Mayank Pandey, AOR Mr. Bishwajit Dubey, Adv. Ms. Surabh Khattar, Adv.
.2.
Civil Appeal Nos. 3434-3436/2019 Mr. Aditya Marwah, Adv. M/s. Cyril Amarchand Mangaldas.
Ms. Misha, Adv.
Mr. Shantanu Chaturvedi, Adv. Mr. S. S. Shroff, AOR UPON hearing the counsel the Court made the following O R D E R The civil appeals stand dismissed in terms of the signed order.
(NIDHI AHUJA) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR [Signed order is placed on the file.] .3.