S G Krishna Murthy vs Sri Krishnappa, Since Deceased By Lrs on 2 July, 2014

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Karnataka High Court

S G Krishna Murthy vs Sri Krishnappa, Since Deceased By Lrs on 2 July, 2014

Bench: Dilip B Bhosale

                              1


        IN THE HIGH COURT OF KARNATAKA AT BANGALORE

              DATED THIS THE 2nd DAY OF JULY 2014

                          BEFORE

          THE HON'BLE MR. JUSTICE DILIP B BHOSALE

                  W.P.NO.30962/2014 (GM-CPC)

BETWEEN

S G KRISHNA MURTHY
S/O. LATE S.GUNDAPPA
AGED ABOUT 64 YEARS
FLAT NO.1, GROUND FLOOR
Y.N.RESIDENCY, 7TH MAIN
4TH PHASE, RAJEEV NAGAR
BVN LAYOUT, BANGALORE-560 085               ... PETITIONER

(BY SRI SRIHARI A V, ADV., FOR SRI ZULFIKIR KUMAR SHAFI,
ADV.,)

AND

1.    SRI KRISHNAPPA
      SINCE DECEASED BY LRS

      1(a) SMT. K.SUBBAMMA
           W/O. SRI MUGULAPPA
           AGED ABOUT 46 YEARS
           D/O.LATE KRISHNAPPA

      1(b) SMT. K.JAYAMMA
           W/O. KRISHNAPPA,
           AGED ABOUT 46 YEARS
           D/O.LATE KRISHNAPPA,

      BOTH 1(a) & (b) RESIDING AT
      O.B.CHUDANAHALLI
      KAGGALIPURA CIRCLE
      UTTARAHALLI HOBLI
      BANGALORE SOUTH TALUK-560 062
                       2


1(c) SMT.S.RENUKA
        W/O.SUBRAMANYAM
        AGED ABOUT 37 YEARS

1(d) MAST. S.R.HINDU
     KUMAR, S/O.SUBRAMANYAM
     AGED ABOUT 19 YEARS

1(e) MISS.S.R.ROHINI
     D/O.SUBRAMANYAM
     AGED ABOUT 17 YEARS

1(c) & (e) ARE RESIDING AT NO.325
11TH CROSS, SHAKAMBARI NAGAR
J.P.NAGAR, I PHASE, BANGALORE-560 078

1(f) SMT. K.LAKSHMI
     W/O.GOVINDARAJU
     AGED ABOUT 36 YEARS
     D/O.LATE KRISHNAPPA
     RESIDING AT O.B.CHUDANAHALLI
     KAGGALIPURA CIRCLE
     UTTARAHALLI HOBLI
     BANGALORE SOUTH TALUK-560062

1(g) SRI K.MANJUNATH
     S/O KRISHNAPPA
     AGED ABOUT 35 YEARS

1(h) SRI K.RAMESH
     S/O KRISHNAPPA
     AGED ABOUT 34 YEARS

1(g) TO 1(h) ARE RESIDING AT
NO.325, 11TH CROSS, SHAKAMBARI NAGAR
J.P.NAGAR, I PHASE, BANGALORE-560 078

1(i) SMT. K.RUKMINI
     D/O.LATE KRISHNAPPA
     W/O SRI D.VENKATESH WARULU
     AGED ABOUT 30 YEARS
     NATHAM KANDRIGA VILLAGE
      VASUDHEVA PURAM
                            3


          NAGRI POST, CHITTOR DISTRICT
          ANDHRA PRADESH-517 590

2.   M.S.SURYANARAYAN SETTY
     S/O. SRI SANJEEVAIAH SETTY
     NO.376, 10TH CROSS, 2ND BLOCK
     JAYANAGAR, BANGALORE-560 011

3.   B.NARAYANA
     S/O.SRI BACHE GOWDA
     NO.35, 5TH CROSS
     MYSORE ROAD, OLD GUDDADAHALLI
     BANGALORE-560 026

4.   B.JAYARAM
     S/O.SRI BACHE GOWDA
     NO.35, 5TH CROSS
     MYSORE ROAD, OLD GUDDADAHALLI
     BANGALORE-560 026

5.   R.SRINIVASA MURTHY
     S/O.SRI RAMU
     NO.272, MYSORE ROAD
     BANGALORE-560 026

6.   V.RAJAGOPALA SETTY
     S/O.SRI VENKATARAMAIAH SETTY
     NO.15/3. WEST CIRCLE ROAD
     VISVESWARAPURAM
     BANGALORE-560 004

7.   DR. MUTHYUNJAYA
     S/O. SRI S.M.NANJUNDAPPA
     NO.32, 3RD CROSS
     THYAGARAJANAGAR
     BANGALORE-560 028

8.   B.GOPI NAIDU
     S/O. SRI R.V.NAIDU
     NO.107/4, 3RD BLOCK
     THYAGARAJANAGAR
     BANGALORE-560 028
9.   SRI RAMULU NAIDU
                             4


      S/O. SRI R.V.NAIDU
      NO.107/4, 3RD BLOCK
      THYAGARAJANAGAR
      BANGALORE-28

10.   SMT. C.SHIVAMMA
      W/O.SRI MRUTHYUNJAYA
      NO.32, SWASTHI 3RD CROSS
      SHANTHI NAGAR
      BANGALORE-560 027

11.   VYASARAJ
      S/O.NOT KNOWN
      MAJOR

12.   RANGANATH
      S/O.NOT KNOWN
      MAJOR

13.   SAMSHIR
      S/O.NOT KNOWN
      MAJOR

14.   YETHIRAJ
      S/O.NOT KNOWN
      MAJOR

15.   SHIVARUDRAPPA
      S/O.NOT KNOWN
      MAJOR

16.   SAMBHASHIVAIAH
      S/O.NOT KNOWN
      MAJOR

17.   SRINIDHI
      S/O.NOT KNOWN
      MAJOR

18.   SUSHEEL
      S/O.NOT KNOWN
      MAJOR
                              5


19.   SHIVAMMA
      W/O.NOT KNOWN
      MAJOR

      RESPONDENTS NO.11 TO 19 ARE

RESIDING AT KATHRIGUPPA VILLAGE UTTARAHALLI HOBLI BANGALORE SOUTH TALUK-560062 ... RESPONDENTS (BY SRI Y K NARAYANA SHARMA, ADV., FOR C/R1(h)) THIS W.P. FILED UNDER ARTICLES 226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE IMPUGNED ORDER DT.16.6.2014 IN EX.PET.NO.1558/1998 ON I.A.NO.82/2010 THE ORDER OF WARRANT ISSUED IN RESPECT OF SITE NO.10 & 11 OF KATHRIGUPPE VILLAGE, PASSED BY THE LEARNED XIX ADDITIONAL CITY CIVIL JUDGE AT BANGALORE AT ANNX-A AND ETC., THIS W.P. COMING ON FOR ORDERS, THIS DAY, THE COURT MADE THE FOLLOWING:

PC:

Learned counsel for the petitioner has filed a memo seeking permission to withdraw this writ petition with liberty to pursue other remedies available in law.

Petition is disposed of as withdrawn with liberty as prayed.

Sd/-

JUDGE Ia

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