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State of Bihar - Section
Section 17 in The Bihar Vaccination Rules, 1944
17.
Annual indents for vaccine lymph shall be submitted in the following form :-Annual indent for Vaccine Lymph for..............District for the year.Staff................Inspector........................Sub-Inspector and .............Vaccinator.Total number of doses indented.................No. of doses in small issueNo. of doses in large issue.......................First supply on..........................Date of despatch..................................| Thana. | Staff and vaccinators (as shown in the addresslist). | Postal address. | Number of doses fortnightly. | Remarks and notes. | |
| Small issue. | Large issue. | ||||
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