Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(7) in The Orissa Motor Vehicles Rules, 1993

(7)The weight in kilograms of goods carried on a stage carriage shall not exceed (N-X) 68 in relation to single decked stage carriage or to the lower deck of a double decked stage carriage.Note - 'N' is the registered passenger seating capacity of the vehicle, and 'X' is the number of passengers carried on the vehicle or the number of passengers for whom are seats kept free and unimpeded by goods, whichever is greater.