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State of Haryana - Section

Section 17 in Haryana Co-operative Societies Rules, 1989

17. Disposal of application for admission of members.

- Section 131(2)(v). - A co-operative society other than a producer society, shall dispose of an application received for admission as a member as early as possible and in no case later than the expiration of a period of one month from the date of receipt of the application by the society. In case of refusal to admit, such society shall communicate its decision together with reasons thereof, to the applicant.