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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(6)(b) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(b)inspect or break open and search in the presence of two witnesses any part of the unit or its premises or any place used for the purpose of the unit;