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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(2)(n) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(n)the steps to be taken for verifying any weight or measure which, or should not, be moved from its location, as required by the proviso to sub-section (3) of section 24;