Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(13)(v) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(v)[ Notwithstanding anything contained in these rules an apprentice secretary will not be transferred and shall be required to serve the society for which he has been recruited until he becomes eligible to be absorbed as a regular secretary and is absorbed.] [Added w.e.f. 14.12.1983.]