Bombay High Court
Monika D/O Sh. Bhagwan Dev @ Monika ... vs State Of Maharashtra And Anr on 9 March, 2022
Author: Bharati Dangre
Bench: Bharati Dangre
Digitally signed by
JAYARAJAN JAYARAJAN
ANJAKULATH ANJAKULATH NAIR
NAIR Date: 2022.03.10
12:06:13 +0530
1/1 14 ABA-459.22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
ANTICIPATORY BAIL APPLICATION NO.459 OF 2022
Monika D/o. Sh. Bhagwan Dev @ ]
Monika Choudhary ] ... Applicant
Vs.
The State of Maharashtra & Anr. ] ... Respondents
...
Mr. Arun P. i/b Gaur Brothers & Associates for the applicant.
Ms. Rutuja Ambekar, A.P.P. for the State.
Mr. Kiran Varma for the Intervenor.
...
CORAM : SMT. BHARATI DANGRE, J.
DATED : 09TH MARCH, 2022. P.C. :-
Since the complainant is desirous of intervening in the application, re-notify to 16/03/2022.
[SMT. BHARATI DANGRE, J.] AJN