Allahabad High Court
Sheetal Deen vs State Of U.P.Through ... on 14 February, 2014
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 14 Case :- SERVICE SINGLE No. - 3601 of 1997 Petitioner :- Sheetal Deen Respondent :- State Of U.P.Through Secy.Vill.Development Counsel for Petitioner :- P.N.Singh Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
This instant writ petition appears to have been rendered infructuous by efflux of time. It is dismissed as such.
Interim order, if any, stands discharged.
However, it will be open to the parties to move for recall of this order, if necessary.
Order Date :- 14.2.2014 Priyanka