Section 5(4) in The M.P. State Road Transport Corporation Rules, 1962
(4)A member shall also be eligible to draw conveyance allowance at the rale of Rs. 5/- per day for each day on which he attends a meeting of the Corporation or of a committee appointed by it under Section 12 :Provided that the member-(a)ordinarily resides or carries on business at the place where such meeting is held; and(b)has not made use of any vehicle provided by the Corporation free of charge, for the purpose;(c)the distance actually travelled for attending such meeting in 5 miles or more; and(d)he is not in receipt of any other convenyance allowance.]
