National Green Tribunal
M C Mehta vs Union Of India on 9 February, 2024
Item No.03 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 200/2014
(IA No. 340/2022, MA No. 872/2018, MA No. 875/2014,
& MA No. 480/2018)
M C Mehta Applicant
Versus
Union of India Respondent
Date of hearing: 09.02.2024
CORAM: HON'BLE MR. JUSTICE SUDHIR AGARWAL, JUDICIAL MEMBER
HON'BLE DR. A. SENTHIL VEL, EXPERT MEMBER
Applicant: Ms. Katyayni, Adv. for Applicant
Respondent: Mr. Kaushal Gautam, AAG with Ms. Snehpreet Kaur, Adv. for the State of
Uttarakhand
Mr. Rahul Verma, AAG for SIIDCUL (Through VC)
Mr. Mukesh Verma, Adv. of UKPCB
Mr. Gigi. C. George, Adv. for NMCG
Mr. Raj Kumar, Adv. for CPCB
P
ORDER
1. The issue raised in this Original Application is regarding prevention, control and abatement of pollution of river Ganga. The matter is pending since 2014 and numerous orders have been passed from time to time requiring all concerned authorities to make serious attempts and efforts for preventing pollution of river Ganga. We are not giving details of all such numerous orders passed from time to time in the last several years and it only suffice to refer to the order dated 24.11.2023 wherein we find that with regard to the micro-scrutiny of the matter, we required respondents to submit not only state-wise but district-wise information in respect to certain specific items mentioned in the order dated 24.11.2023.
2. Relevant extract of the order is reproduced as under:
1" 2. The issue under consideration in this Original Application is about prevention, control and abatement of pollution of River Ganga. The Tribunal in the previous order dated 05.09.2023 had taken note of the fact that the main stream of river Ganga in Uttarakhand flows from 7 district and its tributaries from 6 Districts thus, there are total 13 districts abating river Ganga or its tributaries. The Tribunal had also taken note of the written submission of the Counsel for the Applicant dividing the entire stretch of River Ganga in State of Uttarakhand in three parts and accordingly had reproduced the issues pointed out by counsel for the applicant for each of the stretch and directed the District Collector, the Ex-Officio Chairman of District Ganga Protection Committee to submit a report and such reports were called from each of the 13 Districts in pursuance to the direction of the Tribunal. The reports have been submitted for district of Nainital, Champawat, Udhamsingh Nagar, Pithoragarh, Tehri, Devpriyag, Chamoli, Haridwar, Pauri Garhwal and Bageshwar and we have gone through those reports. We find that the basic information for proper consideration of the issue have not been disclosed by any of the district. For each of the District with respect to each city/town of the District apart from the other information, following information is required to be disclosed I. Sewage
a) Per day generation of sewage in each city/town within the District.
b) Quantity of sewage treated per day, city/town wise.
c) The number of sewage treatment plant existing and their capacity and capacity utilization and mode of disposalin each city/town.
d) Quantity of discharged treated sewage from each STP, particularly for fecal coliform.
e) Time bound plan to meet the gap, if any, in generation and treatment of sewage
f) Details of Hotels, Dharamshala and Ashram operating without proper consent and discharging untreated effluent and the action taken against them.
g) Water quality in river and its tributaries in abutting districts /towns in terms of fecal coliform (MPN/100ml) II. Municipal Solid Waste disposal:
a) Per day generation of Solid waste in each city/town within the District.
b) Quantity of solid waste treated per day, in each city/town of the District.
c) The gap in treatment of solid waste.
d) Legacy waste and the time bound plan to treat legacy waste.
e) The manner of utilization of the treated waste as well as rejects arising out of remediation of legacy waste.
f) Current status of dumping of solid waste with reference to location.2
III. Construction and Demolition waste:
a) Total per day generation of C & D Waste within the District.
b) The detail of plant established for the treatment of C & D Waste including the existing capacity and capacity utilization.
IV. Industrial Effluent discharge
a) Number of industrial unit discharging their effluent treated/untreated in river Ganga and its tributaries and details of defaulting industrial units.
b) Total daily generation of such industrial waste within the District.
c) The manner of treatment of the industrial waste so generated.
d) The discharge effluent analysis from the CETP and ETP treating the industrial waste from each outlet.
e) The per day generation of industrial solid waste and manner of its treatment and disposal in the District .
V. Regulation of Flood Plain Zone:
f) If the flood plain zone has been demarcated and the extent of encroachment on the flood plain zone in the District.
g) The details of direct discharge of pollutants by the encroachers by the side of the river Ganga and its tributaries in the District.
VI. Bio medical Waste:
a) The per day total generation of bio medical waste in the District.
b) The manner of its treatment and disposal.
VII. Mining:
a) Number of cases registered within a year againstillegal mining in the bed or flood plainsof river Ganga and its tributaries and details of enforcement of mining policy of State and "Enforcement & Monitoring Guidelines for Sand Mining"
(EMGSM-2020) and Sustainable Sand Mining Management Guidelines 2016.
3. The concerned hydro project set up on river Ganga and its tributaries will ensure maintaining and complying with the prescribed minimum 15 % of flow of water in the river Ganga and its tributaries."
3. Tribunal also observed that since information as desired above, was not supplied by concerned district magistrates, therefore, they must to do so.
4. Today, following District Magistrates have submitted their Status Reports, giving information in the form of chart and we summarize the said 3 information given by District Magistrates in respect to different cities as under:
(I) Report by District Magistrate District Rudrapryag, Uttarakhand:
S. Issues pertaining to Action taken/Initiated in District N district Rudraprayag Rudraprayag o.
1- Sewage (a) Per day Project Manager, Construction & generation of Maintenance Unit (Ganga), sewage in each Uttarakhand Peyjal nigam, city/town with Srinagar, Garhwal vide letter no- in the district. Camp-Haridwar/01 dated 16-12- 2023 has reported that the per day generation of sewage in Rudraprayag district is as given below-
Name of Per day Population
town sewage of the
generati city/town
on
Kedarnath 1.43 mld 612
Gaurikund 0.19 mld 223
Ukhimath 0.22 mld 3638
Agustmuni 0.39 mld 6557
Tilwada 0.02 mld 2398
Rudraprayag 1.2 mld 9313
(Annexure-1)
(b) Quantity of Project Manager, Construction &
sewage treated Maintenance Unit (Ganga),
per day, Uttarakhand Peyjalnigam, Srinagar,
city/town wise. Garhwal vide letter no-Camp-
Haridwar/01 dated 16-12-2023 and letter no 123/G-11/01 dt-25- 01-2024 has reported that STPs are under construction in Kedarnath, Gaurikund, Tilwada (Annexure-1) and hence at present - Mode of disposal As per report of Executive Officer, Nagar Panchayat, Kedarnath vide letter no 140/NPK-NGT/ (2023-24) dt-29-01-2024, report of Executive Officer, Nagar Panchayat, Ukhimath vide letter no-297 NP/writ-
petition/2023-24 dt-29-01-202, report of Executive Officer, Nagar Panchayat, Tilwara vide letter no 638/ 2023-24 dt-29-01-2024, report of Executive Officer, Nagar Panchayat, Augustmuni vide letter no 987/Misc/ 2023-24 dt-30-01- 2024, report of office of District 4 Panchayat Raj Officer, Rudraprayag vide letter no 785/P-7/PIL (2023-24) dt-29-01-2024 informed that in Kedanath, Gaurikund, Tilwada, Ukhimath and Agastyamuni, septic tanks have been built in all the houses located in the city area for the treatment of sewage. If it gets filled, then in such a situation the building owner himself makes another soak pit.
(Annexure-6,7,8,9,10) Project Manager, Construction & Maintenance Unit (Ganga), Uttarakhand Peyjalnigam, Srinagar, Garhwal vide letter no-Camp- Haridwar/01 dated 16-12-2023 and letter no 123/G-11/01 dt-25- 01-2024 has reported that the:-
Name of town Per day
treated
sewage
Kedarnath STPs under
construction
Gaurikund STPs under
construction
Ukhimath 0
Agustmuni 0
Tilwada STPs under
construction
Rudraprayag 0.24 mld
STP construction is expected to complete by:- For Gaurikund and Tilwada-As per contract bond the date of completion for construction for sewer line and steps is 02-01- 2024 (Annexure-1) As per report of office of the Executive Engineer, Const. Div., PWD. Guptakashi vide letter no.- 1463/04 MG dt.25.01.2024. The construction work of STP will be completed by the month of October, 2024.
(Annexure-4)
(c) The number of Project Manager, Construction & sewage Maintenance Unit (Ganga), treatment Uttarakhand Peyjalnigam, Srinagar, plants existing Garhwal vide letter no-Camp-
and their Haridwar/01 dated 16-12-2023 has capacity and reported that 6 no. of STPs 5 capacity commissioned in Rudraprayag and utilization and under sanctioned scheme mode of Interception & Diversion of 08 Nos disposal in drains have been proposed. each city/town.
However out of 06 STPs, 01 no STP situated near Anoop Negi is defunct due to heavy rain fall during 17-06-
2021 to 14-09-2021 in Rudraprayag. Capacity & Disposal of STPs in Rudraprayag town are given below-
STPs Capacity Capaci
in mld ty
Utilisa
tion
Near Bus- 0.075 0.051
Stand
Near Rudra 0.100 0.021
complex
Near SBI 0.100 0.021
Near Steel 0.125 0.125
bridge
(Kedarnath
Road)
Belani Road 0.050 0.021
Near Anoop 0.075 Defunc
Negi t
Total 0.525 0.239
Mode of disposal:-
In District Rudraprayag STPs are constructed for treatment of Nala Tapping, which were directly flowing on river. In view of this after treatment of sewage, very less quantity of sludge has been generated at STPs which is being utilized as fertilizer for gardening of STPs plant. After treated effluent released into river.
(Annexure-1)
(d) Quantity of Regional Officer, UKPCB, Dehradun discharged vide office letter No. treated sewage UKPCB/ROD/NGT-3/2023- from each STP, 24/4574-1845 dated 23-01-2024 particularly for has reported that the quantity of fecal coliform discharged treated sewage from each STP in Rudraprayag district, particularly for fecal coliform in as follows-
STP Quantity
of
discharg
ed
6
treated
sewage
(particul
arly for
Faecal
coliform)
(#/100ml).
1-Near Bus Stand 130
2-Near Rudra complex 220
3-Near SBI 220
4-Near Steel bridge 210
(Kedarnath Road)
5-Belani Road 220
6-Near Anoop Negi Defunct*
*Near Anoop Negi- At present STP is defunct due to cloud burst and DPR for shifting of STP nearby Jawari by pass road, Rudraprayag is under preparation. (Annexure-2)
(e) Time bound Project Manager, Construction & plan to meet the Maintenance Unit (Ganga), gap, if any, in Uttarakhand Peyjalnigam, Srinagar, generation and Garhwal vide letter no-1354/G- treatment of 11/07 dated 06-12-2023 has sewage. reported the gap action plan of generation and treatment of sewage is annexed in Name of Gap Action Plan town Kedarnath Work is in progress * by PWD Guptkashi under Master Plan of Shri Kedarnath Gaurikund 04 Nos STPs (0.22 mld) construction in progress under Namami Gange Program.
Ukhimath Fecal Sludge
Treatment Plant to
be proposed in
Ukhimath town
under SBM 2-0
Drains to be tapped
in the STP
1-BSNL Drain
2-Degree College
Drain
3-Baniyadi Drain
4-vijay Nagar Nala-
1st Drain
5-vijay Nagar Nala-
2nd Drain
7
6-vijay Nagar Nala-
1st Drain (Jhingwad
Footwear)
7-Vijay Nagar Nala-
4th Drain (Parwari
Chowki)
Agustmuni 8-vijay Nagar Nala-
5th Drain (GIC)
DPR is being
returned to UKPJN
by NMCG vide letter
no pr-
12011/27/2018-0
NMCG dated 11-08-
2021 due to reason
given by NMCG-
"NMCG has examine
3069.65 DPR and
observed that no
change in water
quality of river
Mandakini in
upstream &
downstream of the
town indication there
may be no pollution
load from the town to
river"
Drains to be
tapped in the STP
1-Mayali Road Bus
Adda Drain
2-Near Parking
Drain
3-Kundi Drain
above untapped
Tilwada drain will be tapped
in ongoing
Gaurikund Tilwada
sewerage scheme
01 Nos STPs (0.10
mld) construction in
progress under
Namami Gange
Programme.
Rudraprayag Drains covered
tapped by
operation of STPs
1-Anoop Negi Nala
2-Rudra Complex
Nala
3-Bus Stand Nala
4-State Bank Nala
5-Masjid Nala
6-Steel Bridge Nala
8
7-Syndicate Bank
Nala
8-Beleni Nala
1- The drains
contaminating
Alaknanda and
Mandakini river
under Rudraprayag
town are tapped and
flowing of drain
water after being
treated through STPs
under I&D work
Namami Gange.
For Gaurikund and Tilwada- As per contract bond the date of completion for construction for sewer line and steps is 02-01-2024 (Annexure-1) As per report of office of the Excecutive Engineer, Const. Div, PWD, Guptkashi vide letter no-
1463/04 MG dt-25-01-2024, The capacity of the STP under construction at Kedanath is 600 KLD, the physical status of work is 50 percent (Photographs are attached as evidence). The construction work of STP will be completed by the month of October, 2024.
(Annexure-3)
(f) Details of Details of District Tourism Hotels, Development Officer. Rudraprayag's Dharamshala and report letter No. 1168/NGT/2023-24 Ashram dated 05-02-2024 informed that the operating Tourism Department has registered without proper 232 hotels/lodges in Rudraprayag consent and consent on the departmental portal discharging under the discharging Uttarakhand untreated Tourism and Travel Business effluent and the Registration Rules. 02 action taken Dharamshalas are the action against them. registered online, and the number of registered Ashrams is zero.
(Annexure-3) The Regional Officer, UKPCB, Dehradun vide office letter No. UKPCB/ROD/NGT-3/2023- 24/4574-1845 dated 23-01-2024 has informed that the total number of registered hotels having valid CCA in Rudraprayag district is 67, there is no discharging report.
(Annexure-2) 9
(g) Water quality in River quality analysis report river and its attached. (Annexure-2) tributaries in S. Name of Monitoring Fecal abutting No. Point coliform districts/towns 1. River Mandakini <1.8 in terms of fecal B/C River coliform Alaknanda at (MPN/100ml). Rudraprayag
2. River Alaknanda <1.8 B/C River Mandakini at Rudraprayag
3. River Alaknanda <1.8 A/C River Mandakini at Rudraprayag
4. River Mandakini <1.8 D/S at Augustmuni, Rudraprayag River quality analysis report attached.
(Annexure-2) 2- Munici (a) Per day As per report of Executive Officer, pal generation of Municipal Council, Rudraprayag has Soild Solid Waste in informed in his letter no- Waste each city/town 823/Misc/SWM/2023-24 dated 07- Dispo sal within the 12-2023, report of Executive Officer, district Municipal Council, Kedarnath vide letter no. 107/NPKedarnath/2023- 24 dated 07-12-2023, report of Executive officer, Nagar Panchayat Tilwara vide letter no-
541/NPT/2023-24 dated 07-12- 2023 and report of Executive Officer, Nagar Panchayat Agastyamuni vide letter no-934/Misc/2023-24 dated 13-12-2023, report of Executive Officer, Nagar Panchayat Ukhimath vide letter no-264/NP/writ-
petition/2023-24 dated 07-12-2023 per day generation of Solid waste in towns within district are as follows-
Name of Per day
city/town generation of
Solid Waste
1.Rudraprayag 3.2 ton
2.Augustmuni 1.90 ton
3. Tilwara 1.05 ton
4. Ukhimath 2.5 ton
5- Kedarnath 1.61 ton
Total 10.31
10
(Annexure-5,6,7,8,9)
(b) Quantity of As per report of Executive Officer,
Solid Waste Municipal Council, Rudraprayag has
treatment per informed in his letter no-
day, in each 823/Misc/SWM/2023-24 dated 07-
city/town of the 12-2023, report of Executive Officer, district. Municipal Council,Kedarnath vide letter no. 107/NPKedarnath/2023- 24 dated 07-12-2023, report of Executive officer, Nagar Panchayat Tilwara vide letter no-
541/NPT/2023-24 dated 07-12- 2023 and report of Executive Officer, Nagar Panchayat Agastyamuni vide letter no-934/Misc/2023-24 dated 13-12-2023, quantity of Solid waste treated per day, in towns within district are as follows-
Name of Quantity of
city/town solid waste
treatment
per day
1.Rudraprayag 3.2 ton
2.Augustmuni 1.90 ton
3. Tilwara 1.05 ton
4. Ukhimath 1.75 ton
(balance 0.75
waste is used
in land fill)
5- Kedarnath 1.61 ton
Total 9.51
(Annexure-5,6,7,8,9)
Techniques used for treatment:-
The Executive Officer, Municipal Council, Rudraprayag has informed in his letter no-
823/Misc/SWM/2023-24 dated 07- 12- 2023that for the disposal of organic waste collected within the city area, 06 pits have been constructed at the trenching ground site, in which the process of preparing and selling compost is being done. The collect inorganic waste is compacted through compactor machine and prepared into packets/bags and sent for sale to KK. Traders Gumaniwala Rishikesh. (Annexure-5) Kedarnath- The Executive Officer, Municipal Council, Kedarnath has informed through its letter 107/NPKedarnath/2023-24 dated 11 07-12-2023that the organic waste emitted in Kedarnath Dham is being disposed of through pits and the inorganic waste is filled in bags and sent to Sonprayag Recycling Center through horses and mules report is annexed.
(Annexure-6) Ukhimath-Treated waste is used in landfills report is annexed. (Annexure-7) Tilwara-Compost is made on the pits made in the organic waste segregation center under Nagar Panchayat Tilwada area and the inorganic waste is sold in item wise form at the MRF. (Annexure-8) Agustyamuni- Executive Officer, Nagar Panchayat Agastyamuni has informed vide letter no-
934/Misc/2023-24 dated 13-12- 2023 thatcompost is made from the organic waste generated under the municipal area through compost pit in the compost center and the inorganic waste is again sorted item wise in the MRF Segregation Center and collected item wise (white plastic, colored glass, MLP, etc.) through a compactor. Silica is prepared and sold. (Annexure-9)
(c) The gap in As per report of Executive Officer, treatment of Municipal Council, Rudraprayag has Solid Waste. informed in his letter no-
823/Misc/SWM/2023-24 dated 07- 12-2023, report of Executive Officer, Municipal Council,Kedarnath vide letter no. 107/NPKedarnath/2023- 24 dated 07-12-2023, report of Executive officer, Nagar Panchayat Tilwara vide letter no-
541/NPT/2023-24 dated 07-12- 2023 and report of Executive Officer, Nagar Panchayat Agastyamuni vide letter no-934/Misc/2023-24 dated 13-12-2023, gap in treatment of solid waste is as follows-
Name of Gap in
city/town treatment of
solid waste
1.Rudraprayag 00 ton
2.Augustmuni 00 ton
12
3. Tilwara 00 ton
4. Ukhimath 0.75 ton
(The remaining
waste is used
in land fill)
5- Kedarnath 00 ton
Total 0.75
(Annexure-5,6,7,8,9)
(d) Legacy waste As per report of Executive Officer,
and the time Municipal Council, Rudraprayag has
bound plan to informed in his letter no-
treat legacy 823/Misc/SWM/2023-24 dated 07-
waste. 12-2023, report of Executive Officer,
Municipal Council,Kedarnath vide letter no. 107/NPKedarnath/2023- 24 dated 07-12-2023, report of Executive officer, Nagar Panchayat Tilwaravide letter no-
541/NPT/2023-24 dated 07-12- 2023 and report of Executive Officer, Nagar Panchayat Agastyamuni vide letter no-934/Misc/2023-24 dated 13-12-2023, No legacy waste of any kind is located within the area of the Local bodies.
(Annexure-5,6,7,8,9)
(e) The manner of No legacy waste of any kind is
utilization of located within the area of the Local
the treated bodies.
waste as well (Annexure-5,6,7,8,9)
as rejects
arising out of
remediation of
legacy waste
(f) Current status The Executive Officer, Municipal
of dumping of Council, Rudraprayag has informed
solid waste in his letter no-
with reference 823/Misc/SWM/2023-24 dated 07-
to location. 12-2023that at present solid waste
is being disposed by the
Municipality on 34 drain revenue land in Rantoli Ward No. 07.
(Annexure-5) The Executive Officer, Municipal Council, Kedarnath has informed through its letter 107/NPKedarnath/2023-24 dated 07-12-2023 that the garbage disposal center of Nagar Panchayat Kedarnath is located on 0.030 hectare revenue land near Google Kund. At present, due to the closure of the doors of Shri Kedarnath Dham, organic and inorganic waste 13 is not being emitted within the city area. (Annexure-6) The Executive Officer, Nagar Panchayat Tilwara has informed in his letter no- 541/NPT/2023-24 dated 07-12-2023 that a segregation center has been set up for solid waste management in Nagar Panchayat Tilwara, in which a pit is used to make compost from wet waste and an MRF center has been established for dry waste. , in which waste like glass, cardboard, iron, plastic etc. is disposed. (Annexure-8) Executive Officer, Nagar Panchayat Agastyamuni has informed in his vide letter no-934/Misc/2023-24 dated 13-12-2023 that the inorganic waste is disposed of by segregation in the MRF center built near the Panchayat office and compost pit has been made in Ward No. 3 Ganganagar for the disposal of organic waste. (Annexure-9) 3- Const (a) Total per day In the compliance report of Executive ructio generation of Officer, Municipal Council, n and C&D Waste Rudraprayag, vide letter no. Demo within the 823/Miscellaneous/ SWM/ 2023- lition district. 24 dated 7-12-2023, it has been wast informed that about 50 kg of C&D e waste is generated in Rudraprayag Municipality and C&D waste is disposed of by the producer himself.
(Annexure-5) Executive Officer, Nagar Panchayat Kedarnath has informed in its letter number 107/NP/Kedarnath/2023- 24 dated 07.12.2023 that C&D waste is being disposed of under the Kedarnath Development Authority Masterplan.
(Annexure-6) Executive Officer, Nagar Panchayat Ukhimath vide its letter no.
264/NP/writ-petition/2023-24 dated 07.12.2023 has informed that the total daily generation of C&D waste in Nagar Panchayat Ukhimath is zero.
(Annexure-7) Executive Officer, Nagar Panchayat Tilwara has informed in its letter 14 number 541/NPT/2023-24 dated 07.12.2023 that on an average 50- 100 kg of C&D waste is generated every day. Which the builder adjusts in his own land.
(Annexure-8) Executive Officer, Nagar Panchayat Agastyamuni has informed in his letter number 934/Misc/2023-24 dated 13.12.2023 that very small amount of C&D waste is emitted within the municipal area. The C&D waste generated in the municipal area is disposed/ utilized by the producer himself.
(Annexure-9)
(b) The details of It has been informed by all the plant municipal bodies of the district that established for till now no future plan has been the treatment of proposed for C&D Waste.
C&D waste
including the There is no plant established for the
existing treatment of C & D waste by local
capacity and body in Rudraprayag district.
capacity
utilization. (Annexure-5,6,7,8,9)
4- Indus General Manager District Industry Centre (GMDIC) vide
tiral letter no- 1383/DIC/2023-24 dated 15-12-2023 it has
Efflue been informed that is 01 micro sector industry in the
nt district, in which currently 08 units are working which
disch include bakery, furniture, Food & processing and
arge printing. There are zero waste are generated from these
unit.
(Annexure-11)
Regional Officer, UKPCB, Dehradun vide office letter No. UKPCB/ROD/NGT-3/2023-24/4103-1570 dated 14- 12-2023 has reported that with respect to discharge of industrial effluents in Ganga and its tributaries, it is to be informed that 54 industries are registered in Rudraprayag district. There is no industrial effluent discharging unit.
(Annexure-2)
(a) Number of there are zero Number of industrial industrial unit unit discharging their effluent discharging their effluent (Annexure-2) treated/untrea ted in river Ganga and its tributaries and details of defaulting industrial units.
15
(b) Total daily 2.478 MT/Annum disposed through
generation of authorized TSDF's
such industrial
waste within (Annexure-2)
the district
(c) The manner of TSDF- M/s Bharat Oil & waste
treatment of Management, Roorkee
the industrial (Annexure-2)
waste so
generated.
(d) The discharge There is no CTEP & ETP
effluent (Annexure-2)
analysis from
the CETP and
ETP treating
the industrial
waste form
each outlet.
(e) The per day Regional Officer, UKPCB, Dehradun
generation of vide office letter No.
industrial solidUKPCB/ROD/NGT-3/2023-
waste and 24/4103-1570 dated 14-12-2023 manner of its informed that per day generation of treatment and industrial solid waste 2.478 disposal in the MT/Annum disposed through district. TSDF/ Authorised recyclers M/s Bharat Oil & Waste Management, Roorkee (Annexure-2) 5- Regul Executive Engineer, Rudraprayag vide letter no-
ation 1917/IDR/NGT dated 17-12-2023 has informed that the of demarcation work of bank of Mandakini and Alaknanda flood river has been completed in District Rudraprayag.
Plain (Annexure-12)
Zone
Executive Engineer, Irrigation Division, Kedarnath (Agastyamuni) has informed in his vide letter no- 1034/IDKA/FPZ dated 07.12.2023 that the demarcation of flood plain area on both banks of Mandakini river from Kedarnath to Silli. The work has been completed. It has also been reported that there are no encroachment in floodplains as of date.
(Annexure-13)
(a) If the flood The demarcation of flood plain area plain zone has on both banks of Mandakini river been from Kedarnath to Silli. The work demarcated has been completed. A report of and the extent Executive Engineer, Irrigation of Division, Kedarnath (Agastyamuni) encroachment vide letter no 1034/IDKA/FPZ dated on the flood 07.12.2023 is annexed. plain zone in the district.
(b) The details of There is no any encroachment along direct with the bank of Ganga and its discharge of tributaries so that the details of pollutants by direct discharge of pollutants by the 16 the encroachers by the side of the river encroachers by Ganga and its tributaries is Zero.
the side of the
river Ganga (Annexure-12,13)
and its
tributaries in
the district.
6- Bio (a) The per day Office of the Chief Medical Officer,
medic total Rudraprayag has reported in its
al generation of letter 5170/Ganga
wast bio medical Conservation/2023-24 dated
e waste in the 13.12.2023 that about 12-15 kg of
district. biomedical waste is generated every
day from 10 facility Hospital of district Rudraprayag.
(Annexure-14) Regional Officer, UKPCB, Dehradun vide office letter No. UKPCB/ROD/NGT-3/2023- 24/4103-1570 dated 14-12-2023 reported that total 159 HCF in Rudraprayag district and 59.84 kg per day is the total generation of bio medical waste in Rudraprayag district.
(Annexure 2)
(b) The manner of Office of the Chief Medical Officer, its treatment Rudraprayag has reported in its and disposal. letter 5170/Ganga Conservation/2023-24 dated 13.12.2023 that an MOU has been signed with MPCC (Medical Pollution Control Committee) Dehradun (H.no- 01 MPCC Building, DPS Main Road Kalagawn Shashtradhara Road Dehradun, Under this, biomedical waste generated from 10medical health units is being collected indifferent bags with color coding and sent to Roorkee (CBWTF- M/s MPCC Mandawar Roorkee, Haridwar) twice a week through MPCC van.
(Annexure-
14) Regional Officer, UKPCB, Dehradun vide office letter No. UKPCB/ROD/NGT-3/2023- 24/4103-1570 dated 14-12-2023 informed that common biomedical waste treatment facility is 54.68 kg and 5.16 kg waste treated in deep burial.
(Annexure-2) 7- Mining Number of cases Geology and Mining Department, registered within Rudraprayag has informed through 17 a year against letter no. 890/mining/Rs/2023-24 illegal mining in dated 11 December 2023 that as per the bed or flood enforcement of mining policy of state plains of river and "Enforcement & Monitoring Ganga and its Guidelines for Sand Mining"
tributaries and (EMGSM) and Sustainable Sand details of Mining Management Guidelines enforcement of 2016 in illegal mining in mining policy of Rudraprayag district from the month state and of December 2022 to November "Enforcement & 2023. A total amount of Rs 27, Monitoring 99,619 was imposed in 21 cases of Guidelines for illegal mining, illegal transportation Sand Mining" and illegal storage report is (EMGSM) and annexed. (ANNEXURE-15) Sustainable Sand Minig Management Guidelines 2016.
8- Ecolo The concerned A compliance report by Executive gical hydro project set Engineer (Civil-I), UJVN Limited, flow up on river Ganga Srikot-Srinagar Garhwal vide letter of and its tributaries dated 07-12-2023 is reported It is to river will ensure appraise that prescribed minimum maintaining and 15% water flow is being maintained complying with in rivers Kaliganga (a tributaries of the prescribed River Mandakini) vide Project minimum 15% of Kaliganga-I SHP (4 MW) SHP flow of water in &Kaliganga-II SHP (4.5 MW) at the river Ganga Tehsil Ukhimath, District and its Rudrapryag is annexed.
tributaries. (Annexure-16 )
There are one functional
Hydroelectric project in the upstream of River Mandakani- Singoli Bhatwari HEP. Environmental flow (e-flow) is monitored regularly through Central Water Commission installed flow meters and displayed online through dashboard. A compliance report vide letter no- RJUPL/DFO/23-24/263 dated 15th December 2023 by Renew Jal Urja Pvt Ltd is annexed. It is reported that SingoliBhatwari HEP is maintaining e- flow as per Norms.
(Annexure- 17) (II) Report by District Magistrate, District Pauri Garhwal, Uttarakhand:
"1. Sewage :- (Annexure-I) a. Srinagar 18 a. Per day generation of 3.73 MLD sewage in each city/town within the District.
b. Quantity of sewage 3.39 MLD
treated per day,
city/town wise.
c. The numbers of Name of town STPs Capacity
sewage treatment & Location capacity utilization
plant existing and in in MLD
their capacity and MLD
capacity utilization Near Nursery 3.50 2.70
and mode of disposal Road
in each city/town. Near ITI, 1.00 0.60
Srinagar
Near junior High 0.075 0.075
School
Near Taulia Nala 0.050 0.015
d. Quantity of Name of town STPs Fecal
discharged treated & Location Quantity coliform
sewage from each discharged
STP, particularly for MLD
fecal coliform. Near Nursery 2.70 220
Road
Near ITI, 0.60 150
Srinagar
Near junior High 0.075 920
School
Near Taulia Nala 0.015 220
e. Time bound plan to A Comprehensive DPR for Srinagar
meet the gap, if any, in Nagar Nigam (Including Srikot, Ufalda
generation and Dang & Athena area) is being prepared
treatment of sewage. as per CM Ghoshana No. 59/2023.
At Present Co-treatment of 30 KLD has been also been taken into tendering for Srinagar and adjoining areas, septage treatment and accordingly additional units as mentioned in the Sanctioned DPR for Co-treatment of septage in existing 3.50 MLD STP, Nursery Road, Srinagar.
b. Pauri
a. Per day generation of 3.50 MLD
sewage in each
city/town within the
District.
b. Quantity of sewage No sewage being treated at present for
treated per day, want of STP.
city/town wise.
c. The numbers of No sewage being treated at present for
sewage treatment want of STP. Households currently
plant existing and
19
their capacity and dispose the sewage using soak pit
capacity utilization method.
and mode of disposal
in each city/town.
d. Quantity of Since no STP is installed the quantity of
discharged treated discharged treated waste is nil.
sewage from each
STP, particularly for
fecal coliform.
e. Time bound plan to A DPR of Trunk Sewer Line for STP and
meet the gap, if any, in Cotreatment facility for Pauri town with
generation and total cost of Rs. 32.30 Crores has been
treatment of sewage. sent for administrative and financial
Sanction to the Urban Development Directorate vide letter 07/02 dated 02.01.2024. (Annexure - II) The Sanction from the Directorate is awaited.
c. Satpuli
a. Per day generation of 0.785 MLD
sewage in each
city/town within the
District.
b. Quantity of sewage No sewage being treated at present for
treated per day, want of STP.
city/town wise.
c. The numbers of No sewage being treated at present for
sewage treatment want of STP. Households currently
plant existing and dispose the sewage using soak pit
their capacity and method.
capacity utilization
and mode of disposal
in each city/town.
d. Quantity of Since no STP is installed the quantity of
discharged treated discharged treated waste is nil.
sewage from each
STP, particularly for
fecal coliform.
e. Time bound plan to A DPR of STP for Satpuli town with total
meet the gap, if any, in cost of Rs. 22.26 Crores has been sent
generation and for administrative and financial
treatment of sewage. Sanction to the Urban Development
Directorate vide letter 04/Camp dated 05.12.2023. (Annexure-III) The Sanction from the Directorate is awaited.
d. Thalisain
a. Per day generation of 0.71 MLD
sewage in each
city/town within the
District.
b. Quantity of sewage No sewage being treated at present for treated per day, want of STP. city/town wise.
20
c. The numbers of No sewage being treated at present for
sewage treatment want of STP. Households currently
plant existing and dispose the sewage using soak pit
their capacity and method.
capacity utilization
and mode of disposal
in each city/town.
d. Quantity of Since no STP is installed the quantity of
discharged treated discharged treated waste is nil.
sewage from each
STP, particularly for
fecal coliform.
e. Time bound plan to A DPR of Interception and diversion and
meet the gap, if any, in STP and Cotreatment facility for
generation and Thalisain Town with total cost of Rs.
treatment of sewage. 16.39 Crores has been sent for
administrative and financial Sanction to the Urban Development Directorate vide letter 3905/84 dated 21.12.2023. (Annexure - IV) The Sanction from the Directorate is awaited.
e. Swargashram & Jonk NPP
a. Per day generation of 3.0 - 3.70 MLD
sewage in each
city/town within the
District.
b. Quantity of sewage 3.0 - 3.70 MLD
treated per day,
city/town wise.
c. The numbers of STPs Capacity utilization
sewage treatment capacity in in MLD
plant existing and MLD
their capacity and 3.00 3.00
capacity utilization
and mode of disposal
in each city/town.
d. Quantity of Name of town STPs Fecal
discharged treated & Location Quantity coliform
sewage from each discharged
STP, particularly for MLD
fecal coliform. Swargashram 3 MLD 84
e. Time bound plan to An additional 3.0 MLD STP at
meet the gap, if any, in Swargashram sanctioned by NMCG
generation and under Namami Gange Programme.
treatment of sewage. Tendering has been awarded by UKPJN
and date of start i.e 04-12-2023 given to firm vide letter 3231 dated 01.12.2023.
(Annexure - V)
f. Kotdwar
a. Per day generation of 24.83 MLD
sewage in each
21
city/town within the
District.
b. Quantity of sewage No sewage being treated at present for
treated per day, want of STP.
city/town wise.
c. The numbers of No sewage being treated at present for
sewage treatment want of STP. Households currently
plant existing and dispose the sewage using soak pit
their capacity and method.
capacity utilization
and mode of disposal
in each city/town.
d. Quantity of Since no STP is installed the quantity of
discharged treated discharged treated waste is nil.
sewage from each
STP, particularly for
fecal coliform.
e. Time bound plan to NMCG has granted administrative
meet the gap, if any, in approval and financial sanction for the '
generation and Pollution Abatement works (I&D with
treatment of sewage. STP) for Khoh river at Kotdwar with
estimated cost of Rs. 135.27 Crores vide its letter Pr-12011/3/2022-O/o dated 05.12.2023. (Annexure - VI) g. Dugadda a. Per day generation of 0.972 MLD sewage in each city/town within the District.
b. Quantity of sewage No sewage being treated at present for treated per day, want of STP. city/town wise.
c. The numbers of No sewage being treated at present for
sewage treatment want of STP. Households currently
plant existing and dispose the sewage using soak pit
their capacity and method.
capacity utilization
and mode of disposal
in each city/town.
d. Quantity of Since no STP is installed the quantity of
discharged treated discharged treated waste is nil.
sewage from each
STP, particularly for
fecal coliform.
e. Time bound plan to Currently there is no proposal for
meet the gap, if any, in treatment of sewage for Dugadda town.
generation and
treatment of sewage.
h. Bah Bazar (Devprayag)
22
a. Per day generation of 0.07 MLD
sewage in each
city/town within the
District.
b. Quantity of sewage 0.07 MLD
treated per day,
city/town wise.
c. The numbers of Name of town STPs Capacity
sewage treatment & Location capacity utilization
plant existing and in in MLD
their capacity and MLD
capacity utilization Devprayag Bah 1.40 0.07
and mode of disposal Bazar
in each city/town.
d. Quantity Name of town STPs
of Fecal
discharged treated& Location Quantity coliform
sewage from each discharged
STP, particularly for MLD
fecal coliform. Devprayag Bah 0.07 540
Bazar
e. Time bound plan to Co-treatment plant of 5.0 KLD has been meet the gap, if any, in taken into Tendering work and generation and accordingly additional units as treatment of sewage. mentioned in the Sanctioned DPR for co-
treatment of septage in existing 1.4 MLD STP at Devprayag.
(Annexure-XV)
f. Details of Hotels, Total no of registered Hotels - having
Dharamshala and valid CCA - 253
Ashram operating
without proper
consent and
discharging untreated
effluent and the action
taken against them.
g. Water quality in river Name of the monitoring Fecal coliform
and its tributaries in point (MPN/100 ml)
abutting River Ganga @ 27
districts/towns in Lakshman Jhula
terms of fecal coliform River Ganga @ 31
(MPN/100ml). Swargashram
River Nayar U/S @ 33
Satpuli
River Nayar D/S @ 34
Satpuli
2. Municipal Solid Waste Disposal :-
a. Srinagar (Annwxure-VII) a. Per day generation of 12 Ton solid waste in each 23 city/town within the District b. Quantity of solid 12 Ton (Currently is being dumped in waste treated per day, trenching ground at Koti Laga Girgaon) in each city/town of the District.
c. The gap in treatment Zero of solid waste. d. Legacy waste and the 18000 Metric Tons of Legacy Waste that time bound plan to was dumped on the banks of river treat legacy waste. Alaknanda has been shifted to allotted
land in Koti Laga Girgaon (Situated 2 Kms away from river Alaknanda) under solid waste management.
For processing of the above solid waste, a DPR of Rs 98.40 Lakh has been sent to the Government for approval by letter no 220 dated 02-06-2023. (Annexure - VIII). The approval is awaited.
e. The manner of Currently the solid waste is being utilization of the dumped in dumping yard which is treated waste as well situated Koti Laga Girgaon (Situated 2 as rejects arising out Kms away from river Alaknanda). A of remediation of temporary Material Recovery Facility legacy waste. has been set up near the dumping yard to segregate solid waste and to recover plastic, rubber, leather, glass from it, which is further sold in the market. Wet Waste is dumped in the pit and further used as manure.
DPR with the cost of Rs 7.0896 crores has been approved by the Government for the establishment of Solid waste treatment plant. Rs 5.84 Crore has been allotted by the Government against Rs 7.0896 Crores.
The feasibility report for establishment of Solid waste management plant has been sent by the Municipal Corporation Srinagar to the Government by its letter no 757 Dated 29.09.2023. Municipal commissioner Srinagar for development of SWM facility plant on design, built, operate, manage, transfer mode via its letter 1359 dated 30-12-2023. Zero bids were received for development of SWM facility. Municipal commissioner Srinagar via its letter 1507 dated 20-01- 2024 has written to the Urban Development Directorate for the further action.
f. Current status of Currently there is no functional Solid dumping of solid Waste Management plant in Srinagar.
24waste with reference The Solid waste is being dumped at to location. allotted land in Koti Laga Girgaon (Situated 2 Kms away from river Alaknanda) as a temporary measure till the new Solid Waste treatment plant is established.
b. Pauri (Annexure-IX) a. Per day generation of 08 Ton solid waste in each city/town within the District b. Quantity of solid 02 Ton waste treated per day, in each city/town of the District.
c. The gap in treatment 06 Ton of solid waste.
d. Legacy waste and the Legacy waste (Approx. 6500 MT) is time bound plan to currently lying in the dumping yard treat legacy waste. situated at Lower Chopda. The SWM plant for Pauri town has been proposed in Uli Beat. The Environmental Clearance for the particular land has been awarded by State Level Environmental Impact Assessment Authority vide its letter 239/SEIAA dated 06 March 2023 and Forest Clearance by MOEFCC vide its letter 08B/UCP/2627 dated 19.02.2020. DPR and RFP has been sent to the Government and the legacy waste shall be treated in the newly developed SWM plant.
For processing of the above solid waste, a DPR of Rs 9.74 Lakh has been sent to the Government for approval by letter no 455 dated 18-08-2023. (Annexure - IX) The approval is awaited.
e. The manner of Currently there is no functional SWM utilization of the plant for Pauri town. treated waste as well as rejects arising out The solid waste is being dumped in of remediation of dumping yard which is situated near legacy waste. Lower Chopda. A temporary Material Recovery Facility has been set up near the dumping yard to segregate solid waste and to recover plastic, rubber, leather, glass from it, which is further sold in the market. Wet Waste is dumped in the pit and further used as manure.
f. Current status of Currently the solid waste is being dumping of solid dumped in the dumping yard which is 25 waste with reference situated near Lower chopda (Ward No to location. 10 Pauri).
The SWM plant for Pauri town has been proposed in Uli Beat. The Environmental Clearance and Forest clearance for the particular land has been awarded. DPR and RFP has been sent to the Government for approval vide letter 455 Dated 18-08-2023 c. Satpuli (Annexure-X) a. Per day generation of 1.33 MT solid waste in each city/town within the District b. Quantity of solid 1.20 MT (Currently is being dumped in waste treated per day, trenching ground at near ward no 3 in each city/town of Satpuli Town) the District.
c. The gap in treatment 0.13
of solid waste.
d. Legacy waste and the Under Process
time bound plan to
treat legacy waste.
e. The manner of Currently the solid waste is being
utilization of the dumped in dumping yard which is
treated waste as well situated near Ward No 3 (Satpuli). A
as rejects arising out temporary Material Recovery Facility
of remediation of has been set up near the dumping yard
legacy waste. to segregate solid waste and to recover
plastic, rubber, leather, glass from it, which is further sold in the market. Wet Waste is dumped in the pit and further used as manure f. Current status of Near Ward No 3 Satpuli Town.
dumping of solid
waste with reference
to location.
d. Thalisain (Annexure -XI) a. Per day generation of 40 Tons per day solid waste in each city/town within the District b. Quantity of solid 40 Tons per day (Currently is being waste treated per day, dumped in trenching ground near in each city/town of Nagar Panchayat Thalisain) the District.
c. The gap in treatment Zero
of solid waste.
26
d. Legacy waste and the There is no legacy waste in Nagar
time bound plan to Panchayat Thalisain
treat legacy waste.
e. The manner of Currently the solid waste is being
utilization of the dumped in dumping yard which is
treated waste as well situated near Nagar Panchayat
as rejects arising out Thalisain. A temporary Material
of remediation of Recovery Facility has been set up near
legacy waste. the dumping yard to segregate solid
waste and to recover plastic, rubber, leather, glass from it, which is further sold in the market. Wet Waste is dumped in the pit.
f. Current status of At Nagar Panchayat Thalisain Solid
dumping of solid Waste Pit
waste with reference
to location.
e. Swargashram & Jonk (Annexure - XII) a. Per day generation of 4 - 5 Ton solid waste in each city/town within the District b. Quantity of solid 4 - 5 Ton waste treated per day, (Currently is being dumped in trenching in each city/town of ground at ward no 01 near the District. Chunadhara) c. The gap in treatment Zero of solid waste.
d. Legacy waste and the 2500 MT time bound plan to DPR has been Prepared and tender to treat legacy waste. be awarded.
e. The manner of Currently the solid waste is being utilization of the dumped in dumping yard which is treated waste as well situated near Chunadhara. A Material as rejects arising out Recovery Facility has been set up near of remediation of the dumping yard to segregate solid legacy waste. waste and to recover plastic, rubber, leather, glass from it, which is further sold in the market. Wet Waste is dumped in the pit.
f. Current status of Treated at MRF Center at dumping of solid Swargashram.
waste with reference to location.
f. Kotdwar (Annexure - XIII) 27 a. Per day generation of 50 ton per day approx. solid waste in each city/town within the District b. Quantity of solid 50 ton per day approx. waste treated per day, in each city/town of the District.
c. The gap in treatment Zero
of solid waste.
d. Legacy waste and the There is no legacy waste in Municipal
time bound plan to Corporation Kotdwar.
treat legacy waste.
e. The manner of Currently the solid waste is being
utilization of the dumped in trenching ground which is
treated waste as well situated near Lakdi Padao. A Material
as rejects arising out Recovery Facility and a trommel
of remediation of machine with capacity of 80 TPD has
legacy waste. been set up near the dumping yard to
segregate solid waste and to recover plastic, rubber, leather, glass from it, which is further sold in the market. A compactor is used to densify the recyclable material. Wet Waste is dumped in the pit and is also disposed as RDF.
f. Current status of Currently there is not solid waste dumping of solid management plant in Kotdwar. waste with reference to location. The solid waste is being dumped in trenching ground which is situated near Lakdi Padao (Kotdwar).
A Solid Waste Management plant is proposed at Haldukhata (Kanchan Puri) on forest land of 0.998 hectares. The Environmental and Forest Clearance is under process. Government has approved a DPR of 13.69 crores for the Solid waste Management plant.
g. Dugadda (Annexure - XIV) a. Per day generation of 01 Ton solid waste in each city/town within the District b. Quantity of solid 900 KG (Currently is being dumped in waste treated per day, trenching ground) in each city/town of the District.
c. The gap in treatment 100 KG of solid waste.
28d. Legacy waste and the The Municipal Council has prepared a time bound plan to DPR of 20.83 Lakhs for the treatment of treat legacy waste. legacy waste and sent it to the Urban Development Directorate for approval. The legacy waste shall be treated after the sanction of the project from the Directorate.
e. The manner of Currently the solid waste is being utilization of the dumped in dumping yard which is treated waste as well situated near Chunadhara (Dugadda). A as rejects arising out Material Recovery Facility has been set of remediation of up near the dumping yard to segregate legacy waste. solid waste and to recover plastic, rubber, leather, glass from it, which is further sold in the market. Wet Waste is dumped in the pit.
f. Current status of Ward No. 01 Near Chunadhara
dumping of solid (Dugadda)
waste with reference
to location.
3. Construction and Demolition waste:
a. Srinagar (Annexure - VII) a. Total per day 05 Ton generating of C & D Waste within the District.
b. The detail of plant Currently there is no Construction and established for the Demolition waste Treatment plant in treatment of C & D Srinagar. The C&D waste that is Waste including the generated is being used by the existing capacity and Municipal body and private individuals capacity utilization. for construction purposes. (Roads, houses, pits,...) b. Pauri (Annexure - IX) a. Total per day Negligible generating of C & D Waste within the District.
b. The detail of plant Currently there is no Construction and established for the Demolition waste Treatment plant in treatment of C & D Pauri. The C&D waste that is generated Waste including the is being used by the Municipal Council existing capacity and and private individuals for construction capacity utilization. purposes (Roads, houses, pits...) c. Satpuli (Annexure - X) 29 a. Total per day 50 KG generating of C & D Waste within the District.
b. The detail of plant Currently there is no Construction and established for the Demolition waste Treatment plant in treatment of C & D Satpuli. The C&D waste that is Waste including the generated is being used by the existing capacity and Municipal body and private individuals capacity utilization. for construction purposes (Roads, houses, pits,...) d. Thalisain (Annexure - XI) a. Total per day No Construction and Demolition waste.
generating of C & D
Waste within the
District.
b. The detail of plant Currently there is no Construction and
established for the Demolition waste Treatment plant in
treatment of C & D Thalisain. The C&D waste that is
Waste including the generated is being used by the
existing capacity and Municipal body and private individuals
capacity utilization. for construction purposes (Roads,
houses, pits,...)
e. Swargashram & Jonk (Annexure - XII) a. Total per day 0.25 Ton generating of C & D Waste within the District.
b. The detail of plant Currently there is no Construction and established for the Demolition waste Treatment plant in treatment of C & D Jonk. The C&D waste that is generated Waste including the is being used by the Municipal body and existing capacity and private individuals for construction capacity utilization. purposes (Roads, houses, pits,...) f. Kotdwar (Annexure - XIII) a. Total per day 0.5 Ton per day generating of C & D Waste within the District.
b. The detail of plant Currently there is no Construction and established for the Demolition waste Treatment plant in treatment of C & D Kotdwar. The C&D waste that is 30 Waste including the generated is being used by the existing capacity and Municipal body and private individuals capacity utilization. for construction purposes (Roads, houses, pits...) g. Dugadda (Annexure - XIV) a. Total per day 50 Kg generating of C & D Waste within the District.
b. The detail of plant Currently there is no Construction and established for the Demolition waste Treatment plant in treatment of C & D Dugadda. The C&D waste that is Waste including the generated is being used by the existing capacity and Municipal body and private individuals capacity utilization. for construction purposes (Roads, houses, pits...)
4. Industrial Effluent discharge: - (Annexure - XV) a. Uttarakhand Pollution Control Board a. Number of industrial Total No. of industries - 199 unit discharging their effluent treated/untreated in river Ganga and its tributaries and details of defaulting industrial units b. Total daily generation Industrial Effuluent generated - 124 of such industrial KLD waste within the Total registred Industries - 531 District.
c. The manner of Industries having own ETPs
treatment of the
industrial waste so
generated
d. The discharge effluent Zero discharge
analysis from the
CETP and ETP treating
the industrial waste
from each outlet.
e. The per day 15.48 MT/Annum disposed through
generation of TSDF/Authorised recyclers.
industrial solid waste
and manner of its
treatment and
disposal in the
District.
31
5. Regulation of Flood Plain Zone :- (Annexure - XVI) a. If the flood plain zone In district Pauri Garhwal along the left has been demarcated bank of river Alaknanda flood plain zone and the extent of has been notified from Dungri Panth encroachment on the (Srinagar Dam Site) to Vyas Ghat and flood plain zone in the from Vyas Ghat to Bhimgauda Barrage District. (Near Haridwar) as per the 'Uttarakhand Flood Plain Zoning Act- 2022' dated 13.08.2020.
Currently there is no encroachment in the notified Flood plain zone of river Ganga/Alaknanda in the District. b. The details of direct No direct discharged.
discharge of pollutants by the encroachers by the side of the river Ganga and its tributaries in the District
6. Bio Medical Waste :- (Annexure - XV) a. Uttarakhand Pollution Control Board a. The per day total Total HCF - 469 and Total bio medical generation of bio waste generation - 333.69 kg/day medical waste in the District.
b. The manner of its Common Biomedical Waste Treatment
treatment and and Disposal Facility (CBWTF) - 184.77
disposal. kg/day
Deep Burial - 148.90 kg/day
7 Mining :- (Annexure - XVII) a. Geology and Mining Unit a. Number of cases Total Number of Cases registered registered within a against illegal mining in the bed or flood year against illegal plains of river Ganga and its tributaries mining in the bed or (April 2023 to Dec 2023) - 105 Nos flood plains of river Total Penalty Imposed - 90.26 Lacs Ganga and its To prevent illegal mining, illegal storage tributaries and details and illegal transportation from the rivers of enforcement of flowing within the district (such as mining policy of State Alaknanda and tributaries), under the and "Enforcement & provisions of Section 21C and 23 of the Monitoring Guidelines for Sand Mining"
(EMGSM-2020) and
Sustainable Sand
Mining Management
Guidelines 2016
32
(III) Report by District Magistrate, District Pithoragarh,
Uttarakhand:
Issues Details Information of District Pithoragarh
1. Sewage a) Per day I(a) Name Per day generation of
generation of of Sewage
sewage in each city/town
city/town Pithoragarh 9.00 MLD
within the Letter no. 311 dated -
district. 06/02/2024
Annexure - I
Dharchula There is no sewage
waste in Dharchula NPP
Gangolihat There is no sewage
waste in Gangolihat NPP
Berinag There is no sewage
waste in Berinag NPP
Didihat There is no sewage
waste in Didihat NPP
b) Quantity of I(b) Name Quantity of sewage
sewage treated of treated per day
per day, city/town
city/town wise. Pithoragarh 2.15 MLD Letter no. 311 dated -
06/02/2024
Annexure - I
Dharchula 0 MLD
Gangolihat No STP is installed in the
Berinag towns and as such
Didihat presently no sewage is
being treated in District
Pithoragarh. Using
Septic tank and Soak pit
for Disposal.
c) The number of (c) Name of STP Capacity
sewage Town and Capacity Utilizatio
treatment Location n
plants existing Anchloli, 5 MLD 1 MLD
and their Pithoragarh
capacity and Nirada, 1.25 MLD 0.70 MLD
capacity Pithoragarh
utilization and Total 02 Nos. of STP in Pithoragarh mode of District, 5 MLD STP has been disposal in constructed in Ancholi (Pithoragarh) each city/town. and 1.25 MLD STP has been constructed in Nirada (Pithoragarh). Mode of disposal is through existing sewer line.
Letter no. 311 dated - 06/02/2024, Annexure - I
d) Quantity of (d) Name of Quantity Fecal discharged Town and of Coliform treated sewage Location Discharged from each STP, Treated particularly for Sewage fecal coliform. from each STP Anchloli, 0.80 MLD 170 Pithoragarh MPN/1000 33 Nirada, 0.60 MLD 120 Pithoragarh MPN/1000 Annexure - I (Letter no. 311 dated
- 06/02/2024)
e) Time bound There is 2.35 MLD gap. At present, to plan to meet the reduce the 2.35 MLD gap, sewerage gap, if any, in connections are being given to the generation and families living in Pithoragarh city. Work treatment of will be completed by December 2024.
sewage. Letter no. 311 dated - 06/02/2024
Annexure - I
f) Details of Name of Details of Hotels,
Hotels, city/town Dharmshala and
Dharmshala Ashram
and Ashram Pithoragarh There are 53 hotels and
operating Notice has been sent to
without proper 1(one) hotel by Nagar
constant and Palika.
discharging Notice Report
untreated attached in Letter no.
effluent and the 1556 dated -
action taken 05/02/2024
against them. Dharchula There are 11 hotels in
town and all are
operating with proper
constant.
Letter no. 941 dated -
25/01/2024
Gangolihat There are 11 hotels in
town and all are
operating with proper
constant and having
their own pit.
Letter no. 83 dated -
05/02/2024
Berinag There are 07 hotels in
town and all are
operating with proper
constant and having
their own pit.
Letter no. 606 dated -
02/02/2024
Didihat There are 06 hotels in
town and all are
operating with proper
constant and having
their own pit.
Letter no. 1397 dated
- 02/02/2024
There are 88 hotels and Dharmshalas, 1(one) hotel was operating without constant, Notice has been sent to the hotel by Nagar Palika, after issuing notice, the hotel owner has made own ETP for waste disposal. Rest of the hotels are connected to Sewer line and having their own pits.
Annexure - II
g) Water quality in Sampling has been taken in all ULBs.
river and its Annexure - I
tributaries in
abutting
34
districts/towns
in terms of fecal
coliform
(MPN/100ml)
2. a) Per day II(a) Name Per day generation of
Municipal generation of of solid waste
Solid solid waste, in city/town
Waste each city/town Pithoragarh 25 TDP
Disposal of the district. Letter no. 1556 dated
- 05/02/2024
Dharchula 4.5 TDP
Letter no. 941 dated -
25/01/2024
Gangolihat 0.2 TDP
Letter no. 83 dated -
05/02/2024
Berinag 01.50 TDP
Letter no. 606 dated -
02/02/2024
Didihat 03.30 TDP
Letter no. 1397 dated
- 02/02/2024
Annexure - II
b) Quantity if (b) Name of Quantity of solid
solid waste city/town waste treated per day
treated per Pithoragarh 15 TDP
day, in each Letter no. 1556 dated
city/town of - 05/02/2024
the district. Dharchula 1.35 TDP
Letter no. 941 dated -
25/01/2024
Gangolihat 0.2 TDP
Letter no. 83 dated -
05/02/2024
Berinag 01.50 TDP
Letter no. 606 dated -
02/02/2024
Didihat 0.30 TDP
Letter no. 1397 dated
- 02/02/2024
Annexure - II
- In Pithoragarh disposal of untreated is done from time-to-time by trammel machine at the Nainipatal Dump Site.
- In Dharchula, Gangolihat, Berinag, Didihat Untreated solid waste is disposed by creating pits in unmanned areas.
c) The gap in (c) Name of Gap in treatment of treatment of city/town solid waste solid waste. Pithoragarh 10 TDP Disposal of untreated is being done continuously by trammel machine at the Nainipatal Dump Site.The process of land marking is being done for making Compost Pit for disposal of wet waste.
35After marking the land, the work of making compost pit will be done with immediate effect.
The entire wet waste generated in the city will be disposed of through compost pit. The work will be done within 3 months.The entire dry waste is generated in the city is being disposed by the MRF center.
Letter no. 1556 dated
- 05/02/2024 Dharchula 3.15 TDP Untreated solid waste is disposed by creating pits in unmanned areas.
Letter no. 941 dated -
25/01/2024 Gangolihat The work of MRF Centre for solid waste management is in the progress, currently a temporary MRF center is made for recycling of solid waste. DPR has been approved for trenching ground but work has not started yet due to opposition of local citizens. Work will start in upcoming 2-3 months.
Letter no. 83 dated -
05/02/2024 (Photos of temporary MRF center attached) Berinag DPR has been approved but work has not started yet due to opposition of local citizens. Land marking for Trenching Ground is in the process work will start after land availability.
Letter no. 606 dated -
02/02/2024 (Photos of temporary MRF center attached) Didihat The work of MRF Centre for solid waste management is in the progress work will be completed by 31 August 2024. Currently a temporary MRF center is made for recycling of solid waste. Nagar Palika is doing 100% door to door collection 36 and segregation of waste.
Letter no. 1397 dated
- 02/02/2024 (Photos of temporary MRF center attached) Annexure - II
d) Legacy waste (d) Name of Time bound plan to and the time city/town treat legacy waste bound plan to Pithoragarh 31,500 tons of legacy treat legacy waste has been waste. disposed, and the work on disposal of remaining approx. 10,000 tons of garbage is in the progress. Work will be done by December 2024.
Letter no. 1556 dated
- 05/02/2024 Dharchula Disposal of 25 tonnes of legacy waste is in the process. The treatment of legacy waste is being done continuously 2 days a week.
Letter no. 941 dated -
25/01/2024 (Photos are Attached) Gangolihat The treatment of 63.00 sq/mtr. Legacy waste is done by nagarpalika's own machines currently no remaining Legacy Waste is in the town.
Letter no. 83 dated -
05/02/2024 Berinag 660.00 metric tonn of legacy waste has been disposed on tender basis; currently no remaining legacy waste is in the town.
Letter no. 606 dated -
02/02/2024 Didihat 150 tonnes of Legacy waste is remaining in the town, out of which 80 tonnes of dry waste is separated and treatment of remaining 70 tonnes of legacy waste is in the process. Work will be done in 2-3 months.
Letter no. 1397 dated
- 02/02/2024 Annexure - II
- Legacy waste treatment facility is available at place named Nainipatal, Pithoragarh.
e) The manner of (e) Name of Manner of utilization utilization of city/town of the treated waste 37 the treated Pithoragarh The garbage has been waste as well separated and disposed as rejects by Trammel Machine.
arising out of Letter no. 1556 dated remediation of - 05/02/2024 legacy waste. Dharchula After utilization of treated waste rejects from treated waste is being dumped into landfills in unmanned areas. Revenue is being obtained by selling treated waste; Rs.-
136872-/ revenue has been obtained.
Letter no. 941 dated -
25/01/2024 (Receipts are attached) Gangolihat After utilization of treated waste, rejects from treated waste is being dumped into landfills in unmanned areas and by selling treated waste;
Rs.-3540-/ revenue has been obtained.
Letter no. 83 dated -
05/02/2024 (Receipts are attached) Berinag After utilization of treated waste, rejects from treated waste is being dumped into landfills.
Approx. Rs.4,000-5,000- / Revenue is being obtained per month by selling treated waste.
Letter no. 606 dated -
02/02/2024 (Receipts are attached) Didihat After utilization of treated waste, rejects from treated waste is being dumped into landfills.
Rs.-10538-/ revenue has been obtained by selling treated waste.
Letter no. 1397 dated
- 02/02/2024 (Receipts are attached) Annexure - II
f) Current status (f) Name of Current status of of dumping of city/town dumping of solid solid waste waste with reference Pithoragarh Work on disposal of to location. approximately 10000 tonnes of garbage is in the progress in 38 Nainipatal Trenching Ground.
Letter no. 1556 dated
- 05/02/2024 Dharchula The work of dumping of solid waste in Ranthi village in the process and 75% work of Segregation hall has been completed.
Letter no. 941 dated -
25/01/2024 (Report and Photos attached) Gangolihat For the work of dumping of solid waste management land has been marked in village -
Haatpatti, balatadi, but due to strong opposition from local citizens the work has not started.
The work will start in upcoming 2-3 months.
Letter no. 83 dated -
05/02/2024 (Copy of report attached) Berinag For the work of dumping of solid waste management land has been marked in village -
salikhet, but due to strong opposition from local citizens the work has not started yet, work will start in upcoming 2- 3 months.
Letter no. 606 dated -
02/02/2024 (Copy of report attached) Didihat The work of dumping of solid waste management in dunalot road, village -
Keni, is in the process.
Work is started for MRF centre and will be completed by December 2024.
Letter no. 1397 dated
- 02/02/2024 (Copy of report attached) Annexure - II
3. a) Total per day III(a) Name Total per day Constructio generation of C of generation of C & D n and & D waste city/town waste Demolition within the Pithoragarh 0.46 TDP Waste district. Letter no. 1556 dated
- 05/02/2024 Dharchula 0.5 TDP Letter no. 941 dated -
25/01/2024 Gangolihat, Nagar palika does not Berinag, have any plant for C&D Didihat waste, therefore the 39 waste of disposal is being done by citizens in their own lands and waste is being used in their own construction works.
Letter no. 83 dated -
05/02/2024, Letter no.
606 dated -
02/02/2024, Letter no.
1397 dated -
02/02/2024
Annexure - II
b) The detail of (b) Name of Details of plant
plant city/town established
established for Pithoragarh Capacity utilization - 1 the treatment TDP of C & D waste Place named SSB Gate, including the ChandrabhagaPithoraga existing rh is marked for C&D capacity and waste. Nagar Palika is capacity collecting C&D waste at utilization. this place, which is being used in construction works continuously.
Letter no. 1556 dated
- 05/02/2024 Dharchula Land marking for the treatment of C&D waste is in the process, currently C&D waste is being dumped at place named Ghatkhola on temporary basis.
Letter no. 941 dated -
25/01/2024 Gangoliha, Nagar palika does not Berinag, have any plant for C&D Didihat waste, therefore the waste of disposal is being done by citizens in their own lands and waste is being used in their own construction works.
Letter no. 83 dated -
05/02/2024, Letter no.
606 dated -
02/02/2024, Letter no.
1397 dated -
02/02/2024 Annexure-II
4. a) Number of The Regional Office, pollution Control Industrial industrial unit Board has submitted his report vide Effluent discharging letter No.UKPCB/ROH/ganga Discharge their effluent su./24/2444-1085. as per his report treated/untrea the point-wise information is as follows- ted in river (a) Total No. of Industries Effluent Ganga and its Discharging outside premises - there tributaries and details of 40 defaulting are no industries registered in industrial units Pithoragarh District.
b) Total daily (b) Industrial Effluent Generated - Zero.
generation of Total registered industries - Zero. such industrial (c) There are no industries registered in waste within Pithoragarh District. the district (d) Zero Discharge.
c) The manner of (e) 0.34 MT/Annum disposed through treatment of TSDF/Authorized recyclers. the industrial Annexure - III waste within the district.
d) The discharge
effluent
analysis from
the CETP and
ETP treating
the industrial
waste from
each outlet.
e) The per day
generation of
industrial solid
waste and
manner of its
treatment and
disposal in the
district.
5. a) If the flood IV (a) Correspondence is being sent to
Regulation plain zone has the Superintending Engineer and the
of Flood been Chief Engineer (Level- 2), Almora by
Plain Zone demarcated Irrigation Department regarding level
and the extent marking under the Flood Management of Action Plan.
encroachment Till date, no instructions have been on the flood issued by the Chief Engineer, Irrigation plain zone in Department, Dehradun for the above the district. work. It will be possible to take further action as soon as instructions are received.
Annexure - IV
b) The details of (b) Survey has been planned and the direct work to identify the discharge of direct discharge of pollutants is in the process. Work will pollutants by be completed by December 2024.
the
encroachers by
the side of the
river Ganga
and its
tributaries in
the district.
6. Bio a) The per day VI(a) The total estimated daily
Medical total production of Bio Medical Waste in the
Waste generation of district is 23.148 kg.
bio medical Letter no. 2658 dated -
waste in the 08/01/2024
district.
b) The manner of (b) Generated Bio Medical Waste from its treatment Pathology Labs and Hospitals Located and disposal. in Urban/Rural areas is being done through Deep Burial Pits and Sharp Pits 41 by the pathology labs and hospitals itself.
Letter no. 2658 dated -
08/01/2024 Annexure - V
7. Mining a) Number of VII(a) No illegal mining cases are illegal mining registered within a year.
cases which Letter no. 1150 dated - 10/01/2024
are registered
within a year
related to
mining in bed
of Ganga and
its tributaries.
Annexure - VI
b) Hydro projects (b) The Ecological flow in the Tharkot
to maintain Lake, Pithoragarh constructed by the
15% flow. Irrigation Department is being
maintained more than 15%.
Presently about 20% out flow will be done in Tharko tGadhera by month November to March.
Letter no. 183 dated - 27/01/2024 Annexure - IV (IV) Report by District Magistrate, District Chamoli, Uttarakhand:
"I. Sewage:
a). Per day generation of sewage in each city/town within the District.
Sl. No. Name of Town Per Day Sewage Generation 1 Badrinath 2.4 MLD (during yatra season) 2 Joshimath 1.18 MLD 3 Chamoli- Gopeshwar 1.47 MLD 4 Nandprayag 0.11 MLD 5 Karanprayag 0.82 MLD
b). Quantity of sewage treated per day, city/town wise.
Sl. No. Name of Town Per Day Sewage Treatment 1 Badrinath 0.255 MLD (during yatra season) 2 Joshimath 2.148 MLD 3 Chamoli- Gopeshwar 2.08 MLD 4 Nandprayag 0.111 MLD 5 Karanprayag LD In each towns the individuals households have their own septic tank remaining waste goes into septic tank.
c). The number of sewage treatment plant existing and their capacity and capacity utilization and mode of disposal in each city/town.
42Under the Namami Gange Programme, the work of tapping of 28 polluted drains and the construction of 17 Sewage Treatment Plants (STPs) (16 constructed under Namami Gange and 01 constructed under NGRBA schemes) were successfully completed in the Chamoli district. The capacities and disposal of these STPs are detailed below:-
Sl. Name of Name of STPs Capacit Utilizatio No. Town y in MLD n Capacity 1 Badrinath Suspension Bridge 1.00 0.20 Bamni Gaon 0.26 0.05 Near Temple 0.01 0.005 2 Joshimath Marwari 2.70 1.938 Pokhari 1.08 0.21 3 Chamoli- Chamoli near Gopeshwar Mahindra 0.76 0.30 showroom Near old Suspension Bridge, 0.05 0.03 Chamoli Vivekanand Colony 1.19 0.20 (Leesa Bend) Gopeshwar Near Pandit Deen Dayal 1.12 0.30 park Near Pokhari Band 1.25 1.25 4 Nandprayag Sangam Road 0.05 0.011 Forest Office 0.10 0.10 5 Karanprayag Police Chowki 0.05 0.05 Purana Pull 0.10 0.05 Ward number 1&3 0.10 0.02 Subhash Nagar 0.05 0.04 Naya Pull 0.05 0.01 In district Chamoli, STPs have been constructed to treatment of nalas which were directly flowing on river. In view of this after treatment of sewage, the less quantity of sludge has been received at STPs, which is utilized as fertilizer for gardening of STPs plants and after treated effluent released into river. Total 28 polluted drains have been tapped.
The details related to the above are collectively being filed as ANNEXURE 1 (i).
d) Quantity of discharged treated sewage from each STP, particularly for fecal coliform.
In district Chamoli the detail of treated discharge of STPs is given below :-
Sl. Name of Name of Capacity Treated Fecal No. Town STPs in MLD Capacity Coliform in MLD 1 Badrinath Suspension 1.00 0.2 At present, Bridge due to 43 Bamni 0.26 0.05 closure of Gaon Chardham Near 0.01 0.005 Yatra, Temple STPs is not being operated.
2 Joshimath Marwari 2.70 1.938 79
Pokhari 1.08 0.21 94
Chamoli 0.76 0.3 79
near
Mahindra
showroom
Near old 0.05 0.03 70
Suspension
Bridge,
Chamoli- Chamoli
3 Gopeshwar Vivekanand 1.19 0.2 94
Colony
(Leesa
Bend)
Gopeshwar 1.12 0.3 63
Near Pandit
Deen Dayal
park
Near 1.25 1.25 84
Pokhari
Band
4 Nandprayag Sangam 0.05 0.011 110
Road
Forest 0.10 0.10 64
Office
Police 0.05 0.05 94
Chowki
Purana Pull 0.10 0.05 70
Ward 0.10 0.02 110
5 Karanprayag number 1
&3
Subhash 0.05 0.04 94
Nagar
Naya Pull 0.05 0.01 40
Analysis report of STPs for the month of January, 2023 is attached as Annexure- ANNEXURE 1(ii)
e) Time bound plan to meet the gap, if any, in any, in generation and treatment of sewage.
Fecal Sludge Treatment Plant to be proposed in Gauchar Town under Swach Bharat Mission 2.0. At present time in Gauchar town there are septic tanks for waste management of individuals households. The DPR for "Fecal sludge and septage treatment Facility at Gauchar town" has submitted to state government for financial sanctioned under Swach Bharat Mission 2.0.
44f) Details of Hotels, Dharamshala and Ashram operating without proper consent and discharging untreated effluent and the action taken against them.
In Chamoli district, there are a total 315 Hotel/Motel/Resort/Tourist rest houses and 6 Dharamshalas/Ashrams registered by the Tourism Department. According to the Uttarakhand Pollution Control Board, 53 hotels have valid CCA. None of the hotels, dharamshalas and ashrams are discharging untreated effluent into the river. No case of violation reported ANNEXURE 1(iii) and ANNEXURE 1(v).
g) Water quality in river and its tributaries in abutting districts /towns in terms of fecal coliform (MPN/100ml) The Water qualities of river in district Chamoli as Uttarakhand Pollution Control Board in month of November, 2023 are follows:-
Designated Best Use Name of Fecal SN pH BOD COD (DBU) Water monitoring point Coliform Quality Class River Alaknand B/C River Dhauli 1 7.44 1.0 4.0 <1.8 A Ganga at Vishnuprayag River Dhauli Ganga B/C River 2 7.70 1.0 4.0 <1.8 A Alaknanda at Vishnuprayag River Alaknanda A/C River Dhauli 3 7.56 1.0 4.0 <1.8 A Ganga at Vishnuprayag River Alaknanda B/C River 4 7.77 1.0 4.0 <1.8 A Nandakani at Nandprayag River Nandakani B/C River 5 8.05 1.0 4.0 21 A Alaknanda at Nandprayag River Alaknanda A/C River 6 7.92 1.0 4.0 4.0 A Nandakani at Nandprayag River Alaknanda 7 B/C River Pindar 7.85 1.0 4.0 <1.8 A at Karanprayag River Pindar B/C 8 River Alaknanda 8.12 1.0 4.0 32 A at Karanprayag River Alaknanda 9 A/C River Pindar 8.02 1.0 4.0 4.5 A at Karnprayag The Report of Water quality of rivers in district Chamoli is annexed as ANNEXURE 1(iv) 45 II. Municipal Solid Waste disposal:
a) b) c)
Per day
Quantity of
Name of generation Gap in
Sl.No. solid waste
Town of Solid treatment of
treated per
Waste solid waste
day (in ton)
(in ton)
Chamoli-
1
Gopeshwar 5 5
2 Joshimath 3.2 3.2
3 Karanprayag 2.1 2.1 Entire the
waste
4 Gauchar 3.9 3.9
generated in
5 Pipalkoti 0.8 0.8
a day is
6 Pokhari 2 2
treated,
7 Nandprayag 0.5 0.5
hence, there
8 Tharali 0.7 0.7 is no gap
9 Gairsain 1.2 1.2
10 Badrinath 0.7 0.7
20.1 20.1
d). Nos. of Sl. Name of Legacy Time bound plan to
Legacy No. Town waste treat legacy waste
waste site Chamoli- 1960 Ton Legacy waste disposed
and Time 1
Gopeshwar
bound plan 1366 Ton The legacy waste
to treat 2 Joshimath disposed within 06
legacy months.
waste 2789 The legacy waste
3 Karanprayag Ton disposed within 03
months.
No Legacy -
4 Gauchar
Waste
No Legacy -
5 Pipalkoti
Waste
No Legacy -
6 Pokhari
Waste
No Legacy -
7 Nandprayag
Waste
No Legacy -
8 Tharali
Waste
No Legacy -
9 Gairsain
Waste
No Legacy -
10 Badrinath
Waste
e) The The manner of utilization of the
manner of Sl. Name of treated waste as well as rejects
utilization of No. Town arising out of remediation of
the treated legacy waste
waste as well Chamoli- Each local body in the Chamoli district
as rejects 1
Gopeshwar has established a Material Facility
arising out of Centre (MRF Centre) for the disposal of
remediation 2 Joshimath waste. In these centres, the
of legacy segregation of waste is carried out,
waste 3 Karanprayag and non-biodegradable waste is
compacted and sold to recyclers. 4 Gauchar 46 5 Pipalkoti Additionally, compost is prepared from organic waste and used in city forests, 6 Pokhari parks, and other locations. Inactive waste is sold to recyclers with large 7 Nandprayag composting facilities. Revenue 8 Tharali generated from waste sold to recyclers is annexed as ANNEXURE- 1(v) 9 Gairsain 10 Badrinath
f) Current Sl. Name of Current status of dumping of solid status of No. Town waste with reference to location.
dumping of MRF center Capacity Installed solid waste location capacity with Pool Par Bhedi 10 2 reference to Chamoli location. Chamoli-
1 Near Honda 05 3
Gopeshwar
Show Room in
Chamoli
Ward no. 04 15 10
2 Joshimath Singdhar Near
Forest Barrier
Near 04 3.5
3 Karanprayag
punchpuliya
Near shail tok 05 03
4 Gauchar
bhangre gadra
MRF Centre of - -
Nagar
Panchayat
Pipalkoti has
been collapse
due to land
subsidence on
August 13,
2023 disaster.
the dry waste
is not being
5 Pipalkoti compacted and
the legacy of
wet waste is
not being
prepared.
Process of
selection of
land for the
trenching
ground(MRF
Centre) in
under process.
Near Godi 1.5 1.5
6 Pokhari
Bend
Nadprayag 1.5 0.5
Sonla Road
7 Nandprayag
Near Hillery
Park
Ward no. 1 1.5 0.7
8 Tharali seemisain
village
Changta 03 1.2
9 Gairsain
Village
Near Kanchan 0.5 0.5
10 Badrinath
ganga
The details related to the above are being filed as ANNEXURE 1(v) 47 III. Construction and Demolition waste:
a) Total per day generation of C & Not estimated as no D Waste within the District. collection initiated. However, the quantity is assumed to be minimal.
b) The detail of plant established No Plant established for the for the treatment of C & D treatment of C&D Waste in Waste including the existing District Chamoli capacity and capacity utilization.
The details related to the above are collectively being filed as ANNEXURE 1(vi) IV. Industrial Effluent discharge
a) Number of industrial unit There are total of 30 discharging their effluent industries in district, treated/untreated in river encompassing furniture, Ganga and its tributaries and fabrication, and bag details of defaulting industrialmanufacturing units.
units. There are no industrial
effluents discharging
units.
b) Total daily generation of such There is no industrial
industrial waste within the effluent. District.
c) The manner of treatment of the There is no industrial industrial waste so generated effluent.
d) The discharge effluent analysis There is no CETP and ETP from the CETP and ETP treating plant established. the industrial waste from each outlet.
e) The per day generation of Industrial solid waste industrial solid waste and (Hazardous) 2.959 manner of its treatment and MT/Annum disposed disposal in the District. through Treatment, Storage, and Disposal Facility (TSDF)/Authorized recyclers.
The report related to the above are being filed as ANNEXURE 1(vii) V. Regulation of Flood Plain Zone:
In Chamoli District, the Flood Plain Zone was done by notification 928/ii(2)2021-06(16/2020) dated July 8, 2021, along the right bank of the Alaknanda river from Mana to Toli Ranau, measured distance of 135 kilometers and the left bank from Mana to Kameda, measured distance of of 134 kilometers. There are no encroachments in Flood Plain zones/prohibited areas. ANNEXURE 1(viii).
VI. Bio medical Waste:48
a) The per day total Total Health-care facilities (HCF)-
generation of bio medical 192 and total bio medical waste waste in the District. generation - 94.89 kg/day
b) The manner of its Common Bio-Medical Waste treatment and disposal. Treatment Facility (CBWTF) -
29.98 kg/day Deep Burial - 119.4 kg/day The location of Common Bio-
Medical Waste Treatment Facility - M/s MPCC Mandwar Roorkee Uttarakhand, Plant Capacity is 200 kg per hours.
The report related to the above already exists as ANNEXURE 1(v) VII. Mining:
a) Number of cases In the district Chamoli, Total 41 cases registered within a year registered against illegal mining against illegal mining in (Mining, Transportation and storage) the bed or flood plains in financial year 2023-24 and of river Ganga and its imposed penalty Rs. 43,28,039.00 tributaries and details (Rs. Forty Three Lac Twenty eight of enforcement of thousand thirty nine only). Out of 41 mining policy of State cases 01 case is registered to and "Enforcement & offences of River Bed Mining (RBM).
Monitoring Guidelines As per the policy of the State for Sand Mining" Government a District level Anti (EMGSM-2020) and Illegal Mining Force has been formed. Sustainable Sand This task force has personals from Mining Management police, revenue, forest, mines and Guidelines 2016. transport departments the district.
Total 04 meetings have been convened of District level Anti Illegal Mining Force and carries out joint operations against illegal mining. ANNEXURE 1(ix)
2. The concerned hydro project set up on river Ganga and its tributaries will ensure maintaining and complying with the prescribed minimum 15 % of flow of water in the river Ganga and its tributaries.
E-Flow of Hydro projects (> 25 MW) situated in the river/tributary other than Ganga river basin in the District Chamoli (November 2023) Compliance of e-flow Name of Average notification S Hydro Capacity E-flow Average Season E-Flow % of N Power (MW) Mandated River Released E-Flow Project (cumecs) Discharge (Cumecs) released (Cumecs) Vishnup 1 rayag 400 Dry 3.48 15.99 3.49 21.81% HEP 49 E-flow of Small Hydro projects (<25 MW) situated in the river/tributary Ganga in District Chamoli (November 2023) Name of Compliance of e-flow notification Hydro Capacity Average lean E-Flow % of SN Power (MW) season flow Released E-Flow Project (Cumecs) (Cumecs) released 10 Rajwakti 3.6 8.71 2.06 23.65% 11 Vanala 15 7.41 1.82 24.56% 12 Debal 5 2.50 1.48 59.20% 16 Birahiganga 7.2 2.70 2.68 99.26% 18 Urgam SHP 3 2.29 2.29 100.00% The detailed Compliance Report by District Ganga Protection Committee, Chamoli, Uttarakhand, along with Annexures, is annexed hereto and marked as ANNEXURE-1."
(V) Report by District Magistrate, District Champawat, Uttarakhand:
Issues Information Sought Implementation Compliance sewage a) Per day generation of sewage in each Name of Per day city/town within City/town generation the district of sewage Tanakpur 2.55MLD Champawat 1.70 MLD Lohaghat 0.58 MLD Banbasa 0.89 MLD Source: EE Jal Nigam Champawat Letter No. 56/Namami Gange/1 Dated 18.01.2024 Annexure-1
b) Quantity of sewage treated per Name of Quantity of day, city/town City/town sewage wise. treated per day Tanakpur No STP Champawat No STP Lohaghat No STP Banbasa No STP Source: EE Jal Nigam Champawat vide Letter No. 56/Namami Gange /1 Dated 18-
01-2024 Annexure-1 In the above 4 ULBs of District Champawat out of a total (Estimated) 16929 Households most of them use soak pits for sewage treatment.
c) The number of Tender has been floated for sewage treatment survey of interception and 50 plants existing diversion (I&D) work in and their capacity Tanakpur, Champawat, and capacity Lohaghat & Banbasa ULBs. utilization and The date of opening of Tender mode of disposal 30.01.2024.
in each city/town Source: EE Jal Nigam Champawat vide Letter No. 56/Namami Gange /1 Dated 18-
01-2024 Annexure-1
d) Quantity of NIL
discharged treated
sewage from each
STP, particularly
for fecal coliform
e) Time bound plan to Tender has been floated for
meet the gap, if survey of interception and
any, in generation diversion (I&D) work in
and treatment of Tanakpur, Champawat,
sewage. Lohaghat & Banbasa ULBs.
The date of opening of Tender 30.01.2024.
Source: EE Jal Nigam Champawat vide Letter No. 56/Namami Gange /1 Dated 18-
01-2024 Annexure-1
f) Details of Hotels, NIL
Dharmshala and
Ashram operating
without proper
constant and
discharging
untreated
effluent and the
action take against
them.
g) Water quality in Sampling has been undertaken
river and its in all ULBs. Source: E.E Jal
tributaries in Nigam Letter No 54/Testing/01
abutting Dated 15-01-2024 Annexure-2
districts/towns in
terms of fecal
coliform
(MPN/100ml)
2. a) Per day generation Name of Per day
Municip of solid waste city/town generation of
al Solid treated per day. solid waste
Waste In each city/town Champawat 4.5 ton
Disposal of the district. Tanakpur 4.0 ton
Lohaghat 2.5 ton
Banbasa 2.0 ton
Annexure-3
b) Quantity of solid Name of Quantity of
waste treated per city/town solid waste
day, in each
51
city/town of the treated per
district. day
Champawat 0.3 ton
Tanakpur 3.0 ton
Lohaghat 1.0 ton
Banbasa 1.0 ton
Annexure-3
c) The gap in Name of Gap in
treatment of solid city/town treatment of
waste. Solid Waste
Champawat 4.2 ton
Tanakpur 1.0 ton
Lohaghat 1.5 ton
Banbasa 1.0 ton
Annexure-3
d) Legacy waste and Name of Time bound
the time bound city/town plan to treat
plan to treat legacy waste
legacy waste Champawat 4000 ton
legacy waste
DPR has been
sent to UDD
vide Letter no.
529/swm/202
2-23 dated 28-
01-2023 for
funding under
SBM 2.0
Annexure 3
Tanakpur Legacy waste
survey work is
completed,
DPR
preparation
under progress
Lohaghat Legacy waste
survey work is
completed,
DPR
preparation
under progress
Banbasa Legacy waste
survey work is
completed
4037 ton
legacy waste
DPR has DPR
prepared by
ULB
Annexure-3
e) The manner of Name of Manner of
utilization of the city/town utilization of
treated waste as the treated
well as rejects water
52
arising out of Champawat 4000 ton legacy
Remediation of waste DPR has
legacy waste sent to UDD for
the legacy
waste
treatment by
latter no.
529/swm/202
2-23 dated 28-
01-2023
Annexure - 3
Tanakpur Legacy waste
survey work Is
completed, DPR
preparation
under progress
Lohaghat Legacy waste
survey work is
completed, DPR
preparation
under progress
Banbasa 4037 ton legacy
waste DPR has
DPR prepar by
ULB
f) Current status of Name of Current status
dumping of solid city/town of dumping of
waste with solid waste
reference to Champawat Currently 100%
location door to door
Collection
with72%
segregation of
wet and dry
waste is being
undertaken.
The inorganic
waste is
compacted
through
compactor
machine
installed by the
Nagar Palika at
the temporary
processing site
at Laluwapani
Road. For wet
waste,
composting pits
have been
made.
Permanent solid
waste
treatment plant
53
is under
construction at
the same venue.
Tanakpur Currently 100%
door to door
Collection with
59%
segregation of
wet and dry
waste is being
undertaken.
The inorganic
waste is
compacted
through
compactor
machine
installed by the
Nagar Palika at
the temporary
processing site.
For wet waste,
composting pits
have been
made. Forest
land transfer
case at Chand
farm road,
Chuna bhatta
Banbasa for
permanent site
of solid waste
treatment plant
is under
process.
Lohaghat Currently 100%
door to door
collection with
74%
segregation of
wet and dry
waste is being
undertaken.
The inorganic
waste
iscompacted
through
compactor
machine
installed by the
Nagar Palika at
the temporary
processing site.
For wet waste,
composting pits
have been
made.
54
Permanent solid
waste
treatment plant
is under
construction in
Chomail road
Fern hill,
Melakhal-
Lohaqhat
Banbasa Currently 100%
door to door
collection with
74%
segregation of
wet and dry
waste is being
undertaken.
The inorganic
waste is
compacted
through
compactor
machine
installed by the
Nagar Palika at
the temporary
processing site.
For wet waste,
composting pits
have been
made. Forest
land transfer
case at Chand
farm road,
Chuna bhatta
Banbasa for
permanent site
of solid waste
treatment plant
is under
process.
Annexure-3
3. a) Total perday At present there is no
C&D generation of C & D Construction & Demolition plat-it
Waste waste within he in Champawat District. C&D
district waste is generated in small
quantities which is being utilized either for filling at construction sites sites or deposited at notified dumping zones
b) The detail of plant Details of plan established established for the treatment of C & D waste including th In Champawat the quantity of existing capacity C&D waste generated is small.
Hence setting up a C&D waste 55 and capacity plants is currently not utilization economically viable.
Annexure -3
4. a) Number of Total No. of Industries Effluent Industrial industrial unit Discharging outside premises -- effluent discharging their Nil.
discharge
effluent treated/ Source: UKPCB vide Letter
untreated in river No.UKPCB/ROH 24/2446-1087
Ganga and its Dated 03-01-2024
tributries and
datails of defaulting
industrial units
b) Total daily Industrial Effluent Generated --
generation of such Nil.
industrial waste Total registered industries --
within the district Nil.
Source: UKPCB vide Letter
No.UKPCB/ ROH
24/2446-1087 Dated 03-01-
2024
c) The manner of Industries having own ETPs-
treatment of the Zero Discharge. Source: UKPCB
industrial waste vide Letter No.UKPCB/ROH
within the district. 24/2446-1087 Dated 03-01-
2024
d) The dischare Zero Discharge.
Effluent analysis Source: UKPCB vide Letter
from the CETP and No.UKPCB/ROH 24/2446-1087
ETP treating the Dated 03-01-2024
industrial waste
from each outlet.
e) The per day 0.4 MT/Annum disposed
generation of through TSDF/Authorized
industrial solid recyclers
waste and manner
of its treatment and Source: UKPCB vide Letter
disposal in the No.UKPCB/ROH24/2446-1087
district. Dated 03-01-2024 Annexure -4
5. a) If the flood plain At Present the work of Flood
Regulation zone has been Plain Zoning work of Ladhiya
of Flood demarcated and the River is being undertaken by
Plain extebnt of Irrigation Reasarch Institute,
Zone encroachment on Roorkee. The survey is likely to
the flood plain zone be completed in 3 months.
in the district.
Source: EE Irrigation
Champawat vide Letter No.
102/FPZ Dated 23-01-2024
Annexure -5.
56
b) The details of direct Activity to be undertaken after discharge of flood plain zonation.
pollutants by the
encrochers by the
side of the river
Ganga and its
tributries in the
district
6.Bio- a) The per day total The total estimated daily
Medical generation of bio production of Bio Medical Waste
Waste medical waste in in the district is 43.7 kg.
the district. CMO Champawat vide Letter No-
2503/2023- the district. 24 Dated 701.02.2024 Annexure-6
b) The manner of its All the facilities of district are treatment and registered under pollution disposal Control Board, Haldwani. The manner of disposal of generated bio-medical waste from pathology labs & Health Facilities located in Urban/ Rural areas is done through deep burial pits, sharp pits and ETP/STP plant at SDH Tanakpur.
CMO Champawat vide Letter No 2503/2023-24 Dated701.02.2024 Annexure -6
7. a) Number of illegal In the Year 2023-24, 05 cases of Mining mining cases which illegal mineral storage and 23 are registered cases of illegal transportation within a year have been reported and related to mining penalties of Rs. 37,43,503.00 inbed of Ganga and have been recovered so far. its tributaries.
Source: Mining Office
Champawat vide Letter No.
1042/2023-24 Dated 23-01-
2024 Annexure - 7
8. a) Hydro projects to At present 15% flow is being
Ecology maintain 15% flow. maintained for e- flow in the
at flow Kolidheak Lake Lohaghat
of river Champawat.
Source: EE Irrigation
Champawat vide Letter No.
102/FPZ Dated 23-01-2024
Annexure -8
(VI) REPORT BY DISTRICT MAGISTRATE; DISTRICT UDHAMSINGH NAGAR, UTTARAKHAND:-
Implementation and Compliance Report 57 Para No. Details Information of District Udhamsingh nagar
1.Sewage Total per day Sewage generation in Udhamsinghnagar district = 117.47 MLD (million liter per day) City/Town wise List attached.
(a) Per day generation Name Of town Per day sewage generation in of sewage in each MLD city/town with in the NN, Rudarpur 26.61 district. NN, Kashipur 26.62 NPP, Gadarpur 3.53 NPP, Jaspur 7.65 NNP, Bajpur 5.39 NPP, Kichcha 11.26 NPP, Khatima 8.86 NPP, Sitarganj 4.72 NPP, Mahuakheraganj 1.91 NPP, Nagla 8.78 NP, Sultanpurpatti 1.50 NP, Kelakheda 1.65 NP, Dineshpur 1.72 NP, Shaktigarh 1.18 NP, Nanakmatta 1.28 NP, Gularbhoj 1.05 NP, Mahuadbara 1.11 NP, Lalpur 0.56 Sirorikalan 2.09 Grand Total 117.47
(b) Quantity of sewage treated perday, Presently no sewage is being treated in District Udham Singh city/town wise. Nagar.
(c) The number of Since no STP is installed, therefore, no quantity of discharged sewage treatment waste is being treated.
plant existing and their capacity and capacity utilization and mode of disposal in each city/town.
(d) Quantity of Since no STP is installed, therefore, no quantity of discharged discharged treated waste is being treated. sewage from each STP, particularly for fecal coliform.
58(e) Time bound plan to Name Of town Bound plan to meet the gap meet the gap, if any, in 125 KLD capacity FSTP is under trial generation and NN, Rudarpur and testing.
treatment of sewage.
18 MLD and 10 MLD STP, 02 MLD STP, 01 MLD STP, 500 KLD, 300 KLD STP & 500 KLD STP with 150 KLD NN, Kashipur co-treatment capacity is under construction and will be completed by Dec 2024.
DPR for 9 MLD STP with 30 KLD co-
treatment capacity has been sent NPP, Jaspur to higher authority for approval.
10 MLD STP with 50 KLD co-
treatment capacity is under NPP, Bajpur construction and will be completed by Dec 2024.
3 MLD STP with 15 KLD co-
treatment capacity is under NPP, Kichha construction and will be completed by Dec 2024.
3 MLD STP with 15 KLD co-
treatment capacity is under NPP, Sitarganj construction and will be completed by Dec 2024.
Copy of the letter No. 4915/ namami gange/450, dated 27.12.2023 of Ex-En UK Pey Jal Nigam, Udham Singh Nagar is attached as Annexure-1.
(f) Details of Hotels,
Dharamshala and Total Hotel/Dharmshala/Ashram - 206
Ashram operating
without proper Total Hotel/Dharmshala/Ashram having consent to operate from
consent and
discharging untreated State Pollution Control Board (SPCB)/Applied - 100
effluent and the action
taken against them. Not having consent to operate from State Pollution Control Board
T (SPCB) - 106
Action Taken to the unit, not having consent to operate from State Pollution Control Board (SPCB) Recommendation for show cause Notices/ Directions under the Air & water acts, submitted to Head Office UKPCB by Regional office, Kashipur, which is under Process at Head Office, UKPCB- copy attached. Copy of the letter No. 136/583, dated 06.01.2024 of Regional Officer, Uttarakhand Pollution Control Board, Kashipur is attached as Annexure-II.
(g) Water quality in Water quality in river and its tributaries in abutting districts/town river and its tributaries in terms of fecal coliform (MPN/100 ML) :
in abutting
River/Tributar Monitoring location Fecal
districts/towns in
y coliform
terms of fecal coliform
(MPN)
(MPN/100ml).
59
Bhella river U/S Kashipur, (Ramnagar road) of 170
USNagar
D/S at Lohia bridge, Kashipur 240
USNagar
Dhella river U/S at kashipur Moradabad road 240
bridge, USNagar
D/S at Thakurdwara, Aliganj 920
Road, USNagar.
Pilakhar river Bilaspur, Rampur, UP. 220
Kosi river at Kashipur Bajpur road bridge, 140
Kashipur, USNagar
D/S bypass bridge, Pattikalan, 920
kashipur
Kalyani river U/S Pantnagar industrial area, 350
USNagar
D/S Pantnagar industrial area, 540
USNagar
Kichha river at kichha, USNagar, D/S 220
Nagarbhalla, Kashipur, USNagar Nandhor river U/S Sitarganj industrial area, 350 USNagar D/S behind Sitarganj industrial 11X102 area, USNagar Kailash river River Kailash Downstream behind 280 Sitarganj Industrial Area, USNagar Note-As per standard stipulated under Environment Protection Rules, 1986, for primary quality of criteria for bathing water, fecal coliform (MPN/100ml) levels-
Desirable limits-500 Maximum permissible-2500 Copy of the letter No. 136/583, dated 06.01.2024 of Regional Officer, Uttarakhand Pollution Control Board, Kashipur is attached as Annexure-II.
60
2.Municipal Solid Name of city/town Per day generation of solid waste
Waste disposal NN, Rudarpur 121 MTPD
NN, Kashipur 50-55 MTPD
(a) Per day generation NPP, Gadarpur 8 MT/D
of Solid Waste in each NPP, Bajpur 10.5 TPD
city/town with in the NPP, Jaspur 25 MT/D
district. NPP, Kichcha 50 T
NPP, Khatima 12MT/D
NPP, Sitarganj 19 T
NPP, Mahuakheraganj 3 MT/D
NPP, Nagla 4.5 T
NP, Gularbhoj 2.2 TPD
NP, Sultanpurpatti 4 MT/D
NP, Kelakheda 4.5 TPD
NP, Dineshpur 4-5 MT/D
NP, Shaktigarh 1.2 MT/D
NP, Nanakmatta 4.03 T
NP, Mahuadbara 3 MT/D
NP, Lalpur 0.36 T
(b) Quantity of Solid Name of city/town Quantity of Solid Waste
Waste treatment per NN, Rudarpur 76 MTPD
day, in each city/town 30-35 MTPD(solid waste is
of the district. NN, Kashipur segregated and disposed of by nagar
nigam)
7 MT/D(the waste is treated by NPP, Gadarpur compactor machine) NPP, Bajpur 7 TPD NPP, Jaspur 18.75MT/D NPP, Kichcha 0.5T (composting in NPP Kichha) NPP, Khatima 6 MT/D NPP, Sitarganj 4 T( by manual and mechanical) 2 MT/D (treated by manual and NPP, Mahuakheraganj mechanical) NPP, Nagla 2.8 T NP, Gularbhoj 1.2 TPD 3.14 MT/D (treated by manual in MRF NP, Sultanpurpatti Center) 0.3552 TPD(treated by compactor NP, Kelakheda machine, segregation) NP, Dineshpur 3.5 MT/D NP, Shaktigarh 1 MT/D (by composting) NP, Nanakmatta 0.033 T NP, Mahuadbara 1 MT/D NP, Lalpur 0.32 T 61
(c) The gap in Name of city/town gap in treatment of Solid Waste. treatment of Solid NN, Rudarpur 45 MT Waste. 15-20 MTPD( untreated waste is NN, Kashipur being dumped at waste disposal sites) NPP, Gadarpur 1 MT/D( waste is dumped) NPP, Bajpur 3.5 TPD NPP, Jaspur 6.25 MT/D NPP, Kichcha 25 T(land filling in private land) NPP, Khatima 15 MT/D 15 T, solid waste is being dumped in NPP, Sitarganj the technical ground.
1 MT/D (collected in ULB waste NPP, Mahuakheraganj processing plant for treatment) 1.7 T(Dumping in private sector by NPP, Nagla contractor) 1.0 TPD(the gap is being dumped at NP, Gularbhoj the dumping site) 0.8502 MT/D(collected in ULB MRF NP, Sultanpurpatti Center for treatment) 4.1448 TPD (after waste processing untreated waste dumped in empty NP, Kelakheda lands with the help of private land owners) 0.5 - 1.5 MT/D (the gap is being NP, Dineshpur dumped at the dumping site) 0.2 MT/D (untreated waste is being NP, Shaktigarh stored in land taken on rent by the Nagar Panchayat) 3.99 T(the remaining waste is NP, Nanakmatta dumped into the ULB's trenching ground) NP, Mahuadbara 2 MT/D NP, Lalpur 0
(d) Legacy waste and Name of city/town Legacy waste and the time bound the time bound plan to plan to treat legacy waste. treat legacy waste. NN, Rudarpur Total legacy waste is calculated-
53000 MT.
Remediated legacy waste- 9000 MT Remaining legacy waste- 44000 MT Work in progress and will be completed within 2 months.
Total legacy waste is calculated- 118000 MT.
NN, Kashipur Remediated legacy waste- 29000 MT Remaining legacy waste- 89000 MT Work in progress.
NPP, Gadarpur No legacy waste is present NPP, Bajpur Total legacy waste is calculated-
11970 MT NPP, Jaspur Total legacy waste is calculated-
1300 MT/D and will be treated within 06 months.
62NPP, Kichcha No legacy waste is present 13533 MT (approx). The legacy waste tender under process. The legacy NPP, Sitarganj waste treatment will be done in 06 months after completion of the procedure.
NPP, Mahuakheraganj No legacy waste is present About 15T, work will be completed in NPP, Nagla 1year by environment friends of nagar palika parishad.
NP, Gularbhoj No legacy waste is present NP, Sultanpurpatti No legacy waste is present NP, Kelakheda No legacy waste is present NP, Dineshpur No legacy waste is present About 60 T, after the land is allotted NP, Shaktigarh to nagar panchayat, the legacy waste will be disposed of within 06 months Total legacy waste is calculated- 3500 T. The legacy waste is taken daily by Paryavaran Mitras to the Decentralized segregation hall where NP, Nanakmatta it is separated and the separated plastic is compacted and sold. An action plan is being prepared for complete disposal of Legacy waste. NP, Lalpur No legacy waste is present -
(e) The manner of Name of city/town Utilization of the treated waste as utilization of the well as rejects arising out of treated waste as well remediation of legacy waste as rejects arising out NN, Rudarpur Approx 600 MT of RDF has been sent of remediation of to Jabalpur waste to energy plant. legacy waste. Bio soil and inert is being sent to the designated disposal site.
The soil obtained after remediation of legacy waste used for filling the construction of road in Nagar Nigam NN, Kashipur area. The RDF recovered from the legacy waste is sent to bahal paper mill for fuel without any cost.
NPP, Gadarpur No legacy waste is present
NPP, Bajpur Reject SLF in cluster
Biomatter/ Municipal Park
Enriehed soil and Garden
RDF Waste to energy
plant
NPP, Jaspur DPR is made with the help of
consultancy and after it is sanctioned the waste will be treated by machinery process.
NPP, Kichcha No legacy waste is present
NPP, Sitarganj Biomining
NPP, Mahuakheraganj No legacy waste in this ULB 63 By segregation of organic waste from NPP, Nagla legacy waste.
NP, Gularbhoj No legacy waste in this ULB NP, Sultanpurpatti No legacy waste in this ULB NP, Kelakheda No legacy waste in this ULB NP, Dineshpur No legacy waste in this ULB The environment friends of Nagar Panchayat are sorting the organic NP, Shaktigarh waste from legacy waste and separating it in the pit for making compost.
Selling of treated waste to vendor for further supply to recycling plant.(i.e NP, Nanakmatta plastic waste, e-waste, polythene, etc.) NP, Lalpur No legacy waste in this ULB.
(f) Current status of dumping of solid Name of city/town Current status of dumping of solid waste with reference waste with reference to location to location. NN, Rudarpur Currently segregated solid waste is being dumped to Pahadganj trenching ground.
Co-ordinated 28.966565 79.403565 At present the solid waste is being NN, Kashipur dumped in the revenue village kachnalgazi in ward no. 40, kashipur NPP, Bajpur Currently approx 3.5 MT solid waste is dumped in ward no. 1, near yadav gas godam, bajpur.
NPP, Jaspur village Kishanpur, Jaspur Sirauli khurd, Tehsil Kichha, private NPP, Kichcha land filling NPP, Sitarganj Ward no. 06, trenching ground Waste processing plant NPP NPP, Mahuakheraganj Mahuakheraganj.
Dumping area is taken by the NPP, Nagla contractor on rent outside the municipal area.
Currently, non-segregated mixed waste that cannot be separated is NP, Gularbhoj being dumping at the dumping site located in ward no. 6, colony no. 2 of the municipality.
NP, Sultanpurpatti ULB MRF center NP sultanpur. NP, Kelakheda Ward no. 04, Jama Masjid ward Currently, non-segregated mixed waste that cannot be separated is NP, Dineshpur being dumping at the dumping site located in Rambag road no. 6.
For disposal of garbage, 01 acre land NP, Shaktigarh has been taken on rent in Ranjit nagar Rudrapur Jailcamp.
64Nagar panchayat Nanakmatta, NP, Nanakmatta Trenching Ground village, Sunkhra. NP, Lalpur Current status is no dumping.
3. Construction and Demolition waste Name of city/town Total per day generation of C&D Waste within the district.
(a) Total per day NN, Rudarpur Approx 30 ton of C & D waste is generation of C&D dumped in low lying area. Waste within the Presently temporary C&D waste district. centres has been built in municipal premises and waste is being used for NN, Kashipur filling low land area and in construction road in nagar nigam area.
NPP, Gadarpur No waste is generated
NPP, Bajpur 0.75 TPD
NPP, Jaspur No waste is generated -
NPP, Kichcha 0.2TPD
NPP, Sitarganj No waste is generated
NPP, Mahuakheraganj No waste is generated
NP, Gularbhoj No waste is generated
NP, Sultanpurpatti No waste is generated
NP, Kelakheda 150kg/day
NP, Dineshpur No waste is generated
Whatever construction and
demolition waste is generated in NP, Nanakmatta Nagar Panchayat Nanakmatta is used by the citizens for their own purposes or is sold to any other person.
NP, Lalpur No waste is generated
(b) The details of plant established for the Name of city/town Total per day generation of C&D treatment of C&D Waste within the district. waste including the NN, Rudarpur A C &D waste disposal plant is existing capacity and proposed. capacity utilization. Presently temporary C&D waste centre has been built in municipal premises & waste is useful filling NN, Kashipur low land areas and in construction road in nagar nigam area.
NPP, Gadarpur No waste is generated NPP, Bajpur Store in to MRF center utilization in road making.
NPP, Jaspur No waste is generated NPP, Kichcha No plant is established NPP, Sitarganj No plant is established NPP, Mahuakheraganj No plant is established NP, Gularbhoj No plant is established NP, Sultanpurpatti No plant is established 65 At present there is no plant operating for C & D waste treatment in this NP, Kelakheda body. C & D waste is being used by private operators for land filling near NH-74.
NP, Dineshpur No plant is established NP, Shaktigarh No plant is established NP, Nanakmatta No plant is established NP, Lalpur No plant is established Copy of the letters of Urban Local Body is attached as Letter no.3576, dt 27.01.2021 of Municipal commissioner, Rudrapur, Letter no. 1886, dt 01.02.2024 of Municipal commissioner, Kashipur, Letters of Executive officer of 16 urban local body (Nagar Palika parishad, Gadarpur, Nagar Palika parishad, Bajpur, Nagar Palika Parishad, Jaspur, Nagar Palika parishad, Kiccha, Nagar Palika parishad, Khatima, Nagar Palika parishad Sitarganj, Nagar Palika parishad Mahuakheraganj, Nagar Palika parishad, Nagla, Nagar Panchayat, Gularbhoj, Nagar Panchayat, Sultanpur, Nagar Panchayat, Kelakheda, Nagar Panchayat, Dineshpur, Nagar Panchayat, Shaktigarh, Nagar Panchayat, Nanakmatta, Nagar Panchayat, Mahuadabra, Nagar Panchayat, Lalpur.
Annexure-III.
4.Industrial Effluent 22 industrial units and 01 CETP discharge Copy of the letter No. 136/583, dated 06.01.2024 of Regional
(a) Number of Officer, Uttarakhand Pollution Control Board, Kashipur is attached industrial unit as Annexure-II.
discharging their effluent treated/untreated in river Ganga and its tributaries and details of defaulting industrial units.
(b) Total daily 41.247 MLD generation of such industrial waste within Copy of the letter No. 136/583, dated 06.01.2024 of Regional the district. Officer, Uttarakhand Pollution Control Board, Kashipur is attached as Annexure-II.
(c) The manner of 1. Manner of Treatment of Industrial effluent of industrial unit treatment of the in the Integrated Indusial Estate (IIE Pantnagar): through CETP, industrial waste so Pantnag.
generated. 2- Manner of treatment of other 22 Industrial Unit (GPI): through In-House ETP's.
Copy of the letter No. 136/583, dated 06.01.2024 of Regional Officer,Uttarakhand Pollution Control Board, Kashipur is attached as Annexure-II.
66(d) The discharge The discharge effluent analysis from the CETP and ETP treating the effluent analysis from industrial waste form each outlet as submitted by Regional Officer, the CETP and ETP Uttarakhand Pollution Control Board, Kashipur vide his letter No. treating the industrial 136/583, dated 06.01.2024 is attached as Annexure-II. waste form each outlet.
(e) The per day As per Hazardous waste annual report 2022-23, total industrial generation of solid waste i.e Hazardous waste generation: 15745.1129 industrial solid waste MT/Annum i.e. avg. 43.137MT/day. and manner of its Hazardous waste generated within the district is being disposed treatment and through recycling/incineration/secured land fill/co-processing, by disposal in the district. the following agency authorized by UKPCB : List attached Copy of the letter No. 136,583, dated 06.01.2024 of Regional Officer, Uttarakhand Pollution Controsl Board, Kashipur vide his letter No. 136/583, dated 06.01.2024 is attached as Annexure-II.
5.Regulation of flood Flood Plain Zoning report as submitted by Ex-En, Irrigation Plain Zone division, Rudrapur, Kashipur and Sitarganj vide his letter No. 114,
(a) If the flood plain dated 31.01.2024, letter No. 163, dated 30.01.2024, letter No. zone has been 121, dated 30.01.2024 is attached as Annexure-IV.
demarcated and the extent of encroachment on the flood plain zone in the district.
(b) The details of direct Flood Plain Zoning report as submitted by Ex-En, Irrigation discharge of division, Rudrapur, Kashipur and Sitarganj vide his letter No. 114, pollutants by the dated 31.01.2024, letter No. 163, dated 30.01.2024, letter No. encroachers by the 121, dated 30.01.2024 is attached as Annexure-IV. side of the river Ganga and its tributaries in the district.
6. Bio medical waste Bio medical waste generated all most every day in government and private hospitals of Udhamsinghnagar district-
(a) The per day total Government Institute- 265.46 Kg generation of bio Private Institute- 276.99 Kg medical waste in the Total bio medical waste- 542.45 Kg district.
(b) The manner of its Biomedical waste treatment is done by disposal insulation, treatment and autoclaving and shredding the waste. disposal.
Copy of the letter No. 13247, dated 26.12.2023 of Chief Medical Officer, UdhamSingh Nagar is attached as Annexure-V.
7.Mining Illegal mining- 57 cases Illegal stock- 32 cases Number of cases registered within a Illegal transportation -267 cases year against illegal Total- 356 cases mining in the bed or flood plains of river Copy of the letter No. 1320/2023-24, dated 16.01.2024 of Deputy Ganga and its Director/GeoScientist, UdhamSingh Nagar is attached as tributaries and Annexure-VI.
details of enforcement of 67 mining policy of state and "Enforcement & Monitoring Guidelines for Sand Mining" (EMGSM) and SustainableSand Minig Management Guidelines 2016.
8.Ecological flow of No Hydro project set up on river ganga and its tributaries in river Udham Singh Nagar.
The concerned hydro project set up on river Ganga and its tributaries will ensure maintaining and complying with the prescribed minimum 15% of flow of water in the river Ganga and its tributaries.
(VII) REPORT BY DISTRICT MAGISTRATE DISTRICT UTTARKASHI, UTTARAKHAND -
Information Sought Implementation and Compliance
1.Sewage (a) Per day generation of sewage in each Name Of town Per day sewage city/town with in the generation district. Uttarkashi 4.37 MLD Gangotri 0.94 MLD (Calculated on the bais of Projection of population based on census 2011) Maneri Dam 1650 Liters Tiloth colony & Power 11500 Liters House Joshiyara Barrage & 42000 Liters Colony Dharasu Power House 12000 Liters Shaktipuram colony, House 92000 Liters Shaktipuram colony, 92000 Liters Chinyalisaur (Annexure-A )
(b) Quantity of sewage treated per day, Name of town Per day treated sewage city/town wise. Uttarkashi 2.00 MLD Gangotri 0.50 MLD, 50% Utilized (In Yatra Season Presently town closed) Maneri Dam 1650 Liters Tiloth colony & Power 11500 Liters House Joshiyara Barrage & 42000 Liters 68 Colony Dharasu Power House 12000 Liters Shaktipuram colony, 92000 Liters Chinyalisaur Remaining sewage disposal process:-
In Uttarkashi town the rest of the sewage has been disposed off through septic tank and soak pits.
In Gangotri town, the population stayed there in the winter season have their own septic tank and soak pits.
(Annexure- A)
c) The number of sewage
treatment plant existing Name of town& STP capacityin Capacity
and their capacity and location MLD utilizationin
capacity utilization MLD
and mode of disposal in Gangotri
each city/town.
1. Gangotri 1.00 0.50 (In Yatra
Season Presently
town closed)
Maneri
1.Maneri Dam 04 KLD 04 KLD
Uttarkashi
1. Gyansu 2.00 MLD 2.00 MLD
2. Tiloth colony 15 KLD 15 KLD
& Power
House
3. Joshiyara 50 KLD 50 KLD
Barrage &
Colony
Chinyalisaur
1. Dharasu 15 KLD 15 KLD
Power House
2.Shaktipuram 120 KLD 120 KLD
Colony
Uttarkashi :-
In Uttarkashi STP of 5.00 MLD capcity required for treat per day waste generated.
An "ESTIMATE FOR SEWERAGE SYSTEM OF UTTARKASI"
amounting to Rs. 15741.31 Lacs with the provision of 2 Nos. STPs total capacity of 5.0 MLD (1.0 MLD & 4.0 MLD) under Namami Gange Programme sent to SPMG vide CE(HQ) letter No. 84/Mu.Ab.(Mu) Ganga Karya (Sa.)/18 dated 27.05.2021. SPMG returned this estimate and directed to submit this estimate to Urban Development Departinent.
In continuation of above directions an "ESTIMATE FOR SEWERAGE SYSTEM OF UTTARKASHI" amounting to Rs. 16870.76 Lacs with the provision of 2 Nos. STPs total capacity of 5.0 MLD (1.0 MLD & 4.0 MLD) under State Sector sent to SPMG vide GM (Ganga) letter No. 69 1661/Vividh-3/64 dated 13.08.2021. Approval for this estimate is awaited.
A Proposal for STP, sewerage network and co- treatment facility under Performance Base Incentive Grant (PBIG) has been prepared with an estimate cost of Rs. 25.65 Crore. After the completion of work, 25% area will be covered with sewerage network in Uttarkashi town and the co- treatment facility will be available for the entire city.
The aforesaid proposal for Uttarkashi has been approved by NMCG which comprises of 1.0 MLD capacity STP, 15 KLD co-treatment plant, sewerage infrastructure works and other works.
DPR for the same costing to Rs. 29.23 Cr. has been submitted to NMCG vide letter no. 157/SPMG/Namami Gange / PBIG, dated 14.03.2023 of SPMG, under "Second National Ganga River Basin Project (SNGRBP)" funded by world bank under "Performance Based Incentive Grant (PBIG) for local urban bodies".
Gangotri :-
An additional 10 KLD STP proposed at Gangotri in compliance of instruction issued in 13th State Ganga Committee Meeting & Minutes of Meeting issued by Programme Director, SPMG, Dehradun vide letter no. 493/SPMG/Namami Gange/SGC, dated 30.06.2022, An estimate costing to Rs. 3.99 Crore was prepared under Namami Gange Programme to provide sewerage fesllity for left out 10 households in Gangotri town and sent to NMCG vide letter no. 884/SPMG/Namami Gange/I&D and STP, dated 16.11.2022 of Programme Director,SPMG.
Maneri Dam, Tiloth colony & Power House, Joshiyara Barrage & Colony, Dharasu Power House, Shaktipuram Colony STPs sufficient to meet the present needs.
(Annexure- A)
(d) Quantity of
discharged treated Name of town& location Quantity of discharged
sewage from each STP, treated sewage
particularly for fecal (particularly for Fecal
coliform. coliform)
Gangotri
1. Gangotri 35*102
Maneri
1.Maneri Dam 89
Uttarkashi
1. Gyansu 540
2. Tiloth colony & 51.2
70
Power House
3. Joshiyara Barrage & 49.0
Colony
Chinyalisaur
1. Dhara Power House 56
2. Shaktipuram Colony 97
(Annexure- A)
(e) Time bound plan to Uttarkas An "ESTIMATE FOR SEWERAGE
meet the gap, if any, in hi SYSTEM OF UTTARKASI" amounting to Rs.
generation andtreatment 15741.31 Lacs with the provision of 2 Nos.
of sewage. STPs total capacity of 5.0 MLD (1.0 MLD & 4.0
MLD) under Namami Gange Programme sent to SPMG vide CE(HQ) letter No. 84/Mu.Ab.(Mu) Ganga Karya (Sa.)/18 dated 27.05.2021. SPMG returned this estimate and directed to submit this estimate to Urban Development Departinent.
In continuation of above directions an "ESTIMATE FOR SEWERAGE SYSTEM OF UTTARKASHI" amounting to Rs. 16870.76 Lacs with the provision of 2 Nos. STPs total capacity of 5.0 MLD (1.0 MLD & 4.0 MLD) under State Sector sent to SPMG vide GM (Ganga) letter No. 1661/Vividh-3/64 dated 13.08.2021. Approval for this estimate is awaited.
A Proposal for STP, sewerage network and co- treatment facility under Performance Base Incentive Grant (PBIG) has been prepared with an estimate cost of Rs. 25.65 Crore. After the completion of work, 25% area will be covered with sewerage network in Uttarkashi town and the co-treatment facility will be available for the entire city.
The aforesaid proposal for Uttarkashi has been approved by NMCG which comprises of 1.0 MLD capacity STP, 15 KLD co- treatment plant, sewerage infrastructure works and other works.
DPR for the same costing to Rs. 29.23 Cr. has been submitted to NMCG vide letter no. 157/SPMG/Namami Gange / PBIG, dated 14.03.2023 of SPMG, under "Second National Ganga River Basin Project (SNGRBP)" funded by world bank under "Performance Based Incentive Grant (PBIG) for local urban bodies".
Gangotri An additional 10 KLD STP proposed at Gangotri in compliance of instruction issued in 13th State Ganga Committee Meeting & Minutes of Meeting issued by Programme 71 Director, SPMG, Dehradun vide letter no. 493/SPMG/Namami Gange/SGC, dated 30.06.2022, An estimate costing to Rs. 3.99 Crore was prepared under Namami Gange Programme to provide sewerage fesllity for left out 10 households in Gangotri town and sent to NMCG vide letter no.
884/SPMG/Namami Gange/I&D and STP, dated 16.11.2022 of Programme Director,SPMG.
(Annexure-A )
(f) Details of Hotels, Total number of registered hotels having valid CCA -
Dharamshala and 126.
Ashram operatingwithout Hotel without valid CCA - 53
proper consent and There is no violation reported
discharging untreated (Annexure-B )
effluent and the action
taken against
them.
(g) Water quality inriver River Quality analysis report attached in term of fecal
and its tributaries in coliform.
abutting districts/towns
in terms of fecal coliform (Annexure-B )
(MPN/100ml).
2.Municipal (a) Per day generation of Name of Per day
Solid Waste Solid Waste in each city/town generation of
disposal city/town with in the solid waste
district. 1. Gangotri 2.5 Quintal
2. Uttarkashi 10 ton
3. Chinyalisaur 2.5 ton
4. Barkot 3.5 ton
5. Naugaon 2 ton
6. Purola 2.5 ton
(Annexure -C )
(b) Quantity of Solid
Waste treatment per
day, in each city/town Name of Quantity of solid
of the district. city/town waste treatment
per day
1. Gangotri 2.5 Quintal
2. Uttarkashi 08 ton
3. Chinyalisaur 2.5 ton
4. Barkot 3 ton
5. Naugaon 2 ton
6. Purola 2.5 ton
(Annexure -C )
72
(c) The gap in
treatment of Solid Name of Gap in Process of disposal of
Waste. city/town treatment solid waste
of solid
waste
1. Gangot 100% The garbage generated daily
ri treatment in Nagar Panchayat Gangotri
of MSW Uttarkashi is disposed of on
per day basis only. Under
Solid Waste Management in
Nagar Panchayat Gangotri,
Uttarkashi, 100 percent
garbage (organic and
inorganic) is being collected separately from every house by the Nagar Panchayat from all the 04 wards of the city. A compactor has been installed in Gangotri Nagar area to compact the inorganic waste.
In which inorganic waste is separated item wise, compacted and sold for recycling. Efforts are being made to convert wet waste into compost through compost pits. The garbage spread at various places by passengers during the journey. It is immediately cleaned by the cleaning staff.
2. Uttarkash 02 ton The quantity of untreated i garbage in Municipal Council Barahat Uttarkashi is 02 tonnes. It is being dumped in a temporary garbage disposal center near Tambakhani.
3. Chinyalis 100% Door to Door garbage aur treatment collection and segregation is of MSW done by ULB thourgh outsource agency Zero Waste and 4 Pit compactor mschines have been installed in our MRF center, in which dry garbage is sold.
4. Barkot 0.5 Under Municipal Council TPD Barkot, 2.5 tonnes of inorganic waste is separated per day, in which plastic, cardboard, iron, tin, glass, plastic bottles etc. are separated and compacted, which is then processed and sold for recycling. Organic fertilizer is prepared from 0.5 tonne organic waste through compost pit and after processing 0.5 tonne waste is obtained in the form of ernet.
Which is being deposited in the landfill.
5. Naugao 100% 2 tonnes of solid waste n treatment management is being done 73 of MSW every day in Nagar Panchayat Naugaon. 0.5 ton of inorganic waste like plastic, cardboard, iron, tin, glass, plastic bottles etc. is separated and sold for recycling. One ton of organic waste is used as fertilizer and animal fodder through compost pit. Remaining 05 ingots are being collected at trenching ground for land fill.
6. Purola 100% Under Nagar Panchayat treatment Purola, 1.5 Ton of inorganic of MSW waste is separated every day in which cardboard, iron, tin, glass, plastic, plastic bottles etc. are compacted. Which is processed before selling for recycling, and 01 tonne of organic waste is prepared as organic fertilizer through compost pit.
(Annexure -C)
(d) Legacy waste and the time bound plan Name of Time bound plan to treat legacy to treat legacy waste. city/town waste
1. Gangotri There is no legacy waste of any kind in Nagar Panchayat Gangotri Uttarkashi area.
2. Uttarkas As per the contract, 5552.60 metric ton of hi legacy waste has been disposed of by the ULB from Ward no-07 Tambakhani. But at present there is still about 3000 metric ton legacy waste left for disposal at the said site, the process of disposal of which is in progress.
3. Chinyalis There is no legacy waste of any kind in aur Nagar Palika Parishad Chinyalisaur area.
4. Barkot The DPR for disposal of 2100 tonnes of legacy waste has currently been sent to TSCS. The legacy waste will be disposed of within 6 months..
5. Naugaon There is no legacy waste of any kind in Nagar Panchayat Naugaon area.
6. Purola There is no legacy waste of any kind in Nagar Panchayat Purola area.
(Annexure -C )
(e) The manner of utilization of the treated Name of Manner of utilization of the treated waste as well as rejects city/town waste arising out of 1. Gangotri Door-to-door garbage collection and remediation of legacy segregation in the city area Gangotri is waste. done by outsourcing agency. A compactor has been installed to compact inorganic waste in Gangotri Nagar area. In which by the agency. The inorganic waste itself is separated item wise, compacted and sold for recycling. There is no legacy waste of any kind in Nagar Panchayat Gangotri Uttarkashi area.
742. Uttarkas The RDF generated after segregation in hi Legacy Waste is being sent to Dev Resource Management Works, Muzaffar Nagar, Uttar Pradesh.
3. Chinyalis There is no legacy waste in Nagar Palika aur Parishad Chinyalisaur.
4. Barkot Residual waste is collected separately.
After processing 0.5 TPD waste is obtained in the form of inert. Which is being deposited in the landfill.
5. Naugaon There is no legacy waste in Nagar Panchayat Naugaon.
6. Purola There is no legacy waste in Nagar Panchayat Purola.
(Annexure - C)
(f) Current status of dumping of solid Name of Current status of dumping of solid waste with reference city/town waste to location. 1. Gangotri Under Solid Waste Management in Nagar Panchayat Gangotri, Uttarkashi, 100 percent garbage (organic and inorganic) is being collected separately from every house by the Nagar Panchayat from all the 4 wards of the city. A compactor has been installed in Gangotri Nagar area to compact the inorganic waste. In which inorganic waste is separated item wise, compacted and sold for recycling. Efforts are being made to convert wet waste into compost through compost pits. The garbage spread by the passengers at various places during the journey is immediately cleaned by the cleaning staff. The temporarily provided land to the body for tuning ground in Ward No. 02 Bhagirathi Nagar, Akhod Thatar in Gangotri. Solid waste management work is done regularly and efficiently in Nagar Panchayat Gangotri area.
2. Uttarkashi Currently ULB is doing 100% door to door collection and segregation and then disposed of in the temporary dumping Ground Ward No.-07 Tambakhani. The inorganic waste is compacted through the compactor machine installed by the Nagar Palika Parishad Uttarkashi and sold in ingots/boxes. The process of making compost is done by putting organic waste in a compost pits under solid waste management, space has been made available by the administration in Ward - 03 Tiloth for disposal, on which the site development work has been completed. Funds for the construction of sheds and pits have been sent to the DPR government. On which action is in progress.
3. Chinyalisa ULB is doing 100% door to door collection ur and segregation and are also awaring the people in our ULB while solid waste are being dumped in Ward No. 04 Peepalmandi.
754. Barkot Location Ward No. 06 is near Tiladi Road which is approximately 3000 square meters. Latitude 30.81323 long. 78.18359 Solid waste disposal in landfills is being done efficiently from the civic level.
5. Naugaon ULB has got land in ward no-01 Muradi for solid waste management. Whose location is at latitude 30.47, Long 78.08. MRF center has been prepared under solid waste management, which is currently operational.
6. Purola Location of dumping site is Purola-Mori Motor road km. 01 (Annexure - C)
3.Constructio (a) Total per day Name of Per day generation of C&D waste n and generation of C&D Waste city/town Demolition within the district. 1. Gangotri There is no family permanently residing in waste Nagar Panchayat Gangotri area, only during the Yatra period (only 6 months) people migrate to Gangotri for business activities, during this period (during Yatra period) construction/repair schemes are carried out. The C&D waste generated in very less quantity, which is used only as filling. At present there is no C&D waste of any kind in Nagar Panchayat Gangotri area.
2. Uttarkashi The quantity of C&D waste ULB area is very less generated which is used for filling roads/pits and filling in buildings.
3. Chinyalisa There is a small amount of C&D waste in ur this ULB which is disposed by the building owner himself.
4. Barkot Under the body, the producers of C&D waste reuse the said waste in their own work, such as filling in the protective wall.
5. Naugaon The body producing C&D Waste reuses the said waste in its own work at its own level. For example, it is done in the form of reconstruction and filling.
6. Purola The producers of C&D waste within the municipal area reuse the said waste in their own work. For example, filling in the protective wall.
(Annexure -C)
(b) The details of plant Name of Details of plant established established for the city/town treatment of C&D waste including the existing 1. Gangotri There is no plant available for C&D waste capacity and capacity in Nagar Panchayat Gangotri area. utilization. 2. Uttarkashi Municipal Council Badahat Uttarkashi has identified land for C&D West in Ward No. 021 Laksheshwar, the process of transfer of which is in progress.
3. Chinyalisa There is no C&D Waste plant established ur in Nagar Paliak Parishad Chinyalisaur.
764. Barkot There is no C&D Waste plant established in Nagar Paliak Parishad Barkot.
5. Naugaon There is no C&D Waste plant established in Nagar Panchayat Naugaon.
(Annexure -C)
4.Industiral (a) Number of industrial Total no of Industries- 52 Effluent unit discharging their discharge effluent treated/untreated There is no Industrial Effluent discharging unit out of total in river Ganga and its registred unit- 52 tributaries and details of defaulting industrial units. (Annexure-B )
(b) Total daily generation Industrial Effluent generated - Nil of such industrial waste There is no violation reported. with in the district.
(Annexure-B )
(c) The manner of Industries having own ETP's treatment of the industrial waste so (Annexure-B ) generated.
(d) The discharge effluent There is No CTEP & ETP analysis from the CETP (Annexure-B ) and ETP treating the industrialwaste form each outlet.
(e) The per daygeneration Nil of industrial solid waste (Annexure-B ) and manner of its treatment and disposal in thedistrict.
5.Regulation (a) If the flood plainzone Flood plain zone on the whole stretch of Bhagirathi river of flood Plain has been demarcated and flowing through district uttarkashi from Gangotri to Dharasu Zone the extent of has been demarcated vide the flowing notifications of encroachment on the uttarakhand Government. flood plain zone in the district. 1- Notifications no. 829/11(2)-2018/06(66)/2016 Dated 11.05.2018. Vide this notification , flood plain zone has been notified and demarcated on both banks river Bhagirathi from Gangori to Badethi Chungi.
2- Notifications no. 1866/11(2)-2020-06 (66)/2016 Dated 4 05.10.2020. Vide this notification, flood plain zone has been notified and demarcated on both banks river Bhagirathi from Gangotri to Gangnani, Gangani to Gangori and Badethi Chungi to Badethi Power house.
(Annexure-D)
(b) The details of direct As per the present situation, there is zero information discharge of pollutants regarding the discharge of polluted effluent directly into the by the encroachers by Bhagirathi River and its tributary water streams due to the side of the river encroachment in the areas notified and emarcated under the Ganga and its tributaries Flood Plain. in the district.
(Annexure-D)
(a) The per day total Total HCF- 210 and Total bio medical waste generation in generation of bio-medical the district is 84.06 kg/day waste in thedistrict.
776. Bio medical (Annexure-B ) waste
(b) The manner of its CBWTF- 4.42 treatment and disposal. Deep Burial - 79.64 Location- CBWTF-M/s MPCC Mandawar Roorkee, Uttarakhand.
Plant Capacity is -200 Kg/Hr (Annexure-B )
7.Mining Number of cases There are 34 cases registered with in a year against illegal registered with in a year mining in the bed or flood plains of river Ganga and its against illegal mining in tributaries and and action taken according to Prevention the bed orflood plains of of illegal Mining Transportation and Storage Rule 2021.
river Ganga and its tributaries and details of (Annexure-E) enforcement of mining policy of state and "Enforcement & Monitoring Guidelines for Sand Mining"
(EMGSM) and Sustainable Sand Minig Management Guidelines 2016.
8.Ecologi The concerned hydro UJVNL always releasing water from its Maneri Dam & calflow project set up on river Joshiyara barrage maintained more than 15% of the inflow of river Ganga and its tributaries of water.
will ensure maintaining and complying with the prescribed minimum 15% of flow of water in the river Ganga and its tributaries.
(VIII) REPORT BY DISTRICT MAGISTRATE DISTRICT DEHRADUN, UTTARAKHAND:-
Issues Information Sought Implementation and Compliance
1.Sewage (a) Per day generation of sewage S.No. Name Of town Per day sewage generation in each city/town within the district. 16.65 MLD calculated on the basis of 1 Rishikesh projection of population based on census 2011.
(Annexure -- letter 2526/NGT/40 Dated 22/12/23) In Nagar Nigam Rishikesh Sewer Line exist in 50% area and rest 50% household there are Septic Tank.
(Letter No. 3307 dated 26/12/2023) 78 2 Dehradun 117,64 MLD Calculated on the basis population coverd under all JalSansthan Division.(Annexure- Report dated 06/02/2024) 3 Doiwala 0 MLD -Septic Tank and Soak pit for sewage disposal (Annexure-letter No-3572/2023-24 dated 16/12/23 4 Mussoorie 7.32 MLD (Annexure- UKPCB No04107- 1574 dated 14/12/23) 5 Selaqui 0 MLD -Septic Tank and Soak pit for sewage disposal (Annexure- 1315 Dated 07 /02.2024) 0 MLD -Septic Tank and Soak pit for 6 Harbartpur sewage disposal (Annexure- Letter 1266/2023-24dated 04 January 2024) 7 Vikasnagar 1.44 MLD (Annexure-Letter No. 557/Generall23-34 dated 24/01/24) Annexure-A
(b) Quantity of sewage treated S.No. Name Of town Per day treated sewage per day, city/town wise.
1 Rishikesh 18.63 MLD including I&D discharge (Nala discharge) (Annexure -- letter 2526/NGT/40 Dated22/12/23 ) 64.05 MLD Average (Dehradun Town 2 Dehradun all Division) (Annexure- Report dated 06/02/2024) There is no Sewage waste in Doiwala NPP 3 Doiwala (Annexure-letter No-3572/2023-24 dated 16/12/23 7.32MLD 4 Mussoorie (Annexure- UKPCB No04107-1574 dated 14/12/23) There is no Sewage waste in Selaqui NPP 5 Selaqui (Annexure- 1315 Dated 07 /02.2024) There is no Sewage waste in Harbartpur 6 Harbartpur NPP. (Annexure- Letter 1266/202324dated 04 January 2024) 7 Vikasnagar 0 MLD(Septic Tank and Soak pit for sewage disposal.) There is no STP Plant in Vikasnagar. STP's plant proposed by UUSDA (Annexure- Letter No. 557/Genera1/23-34 dated 24/01/24) Annexure-A
(c) The number of sewage S.No. Name of town& STP capacity in MLD Capacity treatment plant existing and location utilization in MLD their capacity and capacity No of existing STPs - 01 No. utilization 1 Rishikesh 79 Capacity-26.00 MLD Utilised- 18.63 MLD Mode of Disposal -- Treated effluent being disposed of into River through treated effluent channel.
*Design capacity of STP is 26 MLD for the year 2035, which will be achieved in design year and intermittently as of now the STP is receiving 18.63 MLD of sewage against threshold indicative sewage flow 19.00 MLD.
(Annexure -- letter 2526/NGT/40 Dated 22/12/23) Utilized- 64.05 MLD Mode of Disposal- Treated sewer water being disposed of into Rispana, Bindal and branches of Bindal and Rispana river from CCT.
No. of existing Design capacity
STP's-07 No. of 07 STP's are
1) Kargi STP- 115.11 MLD for
68 MLD design period of
2) Vijay 2027, 2030, 2035
Colony STP- and 2049 which
0.42 MLD will be achieved in
design year.
3) Salawala
STP-0,71 MLD Water supply by
the department
4) Mothorowal to all the areas
a 1 STP- 20 which is covered
MLD by sewer
5) Mothorowal network
a 2STP- 20 or not covered
MLD by sewer
6) Vasant Vihar network.
STP-SMLD
7) Doon Vihar Therefore,
Jakhan STP-1 remaining
2 Dehradun MLD domestic waste
disposed at
Total Capacity private septic
115.13 MLD tank/Soakpit
(Annexure-Report dated 06/02/2024) 80 3 Doiwala 0 MLD -Septic Tank and Soak pit for sewage disposal.
(Annexure-letter No-3572/202324 dated 16/12/23 4 Mussoorie 05 No.7.32 MLD (Annexure- UKPCB No04107-1574 dated 14/12/23) No.7.32 MLD 5 Selaqui 0 MLD -Septic Tank and Soak pit for sewage disposal.
(Annexure- 1315 Dated 07 /02.2024) 6 Harbartpur 0 MLD -Septic Tank and Soak pit for sewage disposal. (Annexure- Letter 126612023-24dated 04 January 2024) 7 Vikasnagar 0 MLD -Septic Tank and Soak pit for sewage disposal. (Annexure-Letter No. 557/Genera1/23-34 dated 24/01/24)
(d) Quantity of discharged Name of Quantity of discharged treated sewage treated sewage from eachSTP, S.No. town& location (particularly for Fecal coliform) particularly for fecal coliform. 1 Rishikesh Faecal coliform in the treated sewage effluent generally remains within the limit, but sometimes with a nominal deviation The faecal coliform value in last six month is in between 70-130 MPN/100 ML.
(Annexure -- letter 2526/NGT/40 Dated 22/12/23) Test Report for faecal Coliform attached.
Dehradun Fecal coliform in the treated sewage effluent generally remains within the limit, but sometimes with a nominal deviation. The fecal 2 coliform value in the last six month is in between 50-100 MPN/100 ML. (Annexure- Test Report of Feacal Coliform attached) 3 Doiwala 0 MLD -Septic Tank and Soak pit for sewage disposal. (Annexure-letter No-3572/2023-24 dated 16/12/23 4 Mussoorie (Test Report of Feacal Coliform attached) 5 Selaqui 0 MLD -Septic Tank and Soak pit for sewage disposal.
(Annexure- 1315 Dated 07 /02.2024) 6 Harbartpur 0 MLD -Septic Tank and Soak pit for sewage disposal. (Annexure- Letter 1266/2023- 24dated 04 January 2024) 7 Vikasnagar 0 MLD -Septic Tank and Soak pit for sewage disposal. (Annexure-Letter No. 557/General/23-34 dated 24/01/24)
(e) Time bound plan to meet the Name of town& location gap, if any, in generation and Treated facility available in the town i.e. 26 MLD is treatment of sewage. Rishikesh adequate to accommodate the total sewage generation up to the year 2035.
(Annexure -- letter 2526/NGT/40 Dated 22/12/23 81 Dehradun Treated facility available in the towen i.e. 115.13 MLD is adequate to accommodate the total sewage generation up to the year 2035 (Annexure- Report dated 06/02/2024)
(f) Details of Hotels, Total no of registered hotels in Dehradun District having valid CCA-
Dharamshala and Ashram 528
operating without proper
consent and discharging Hotel & Dharmsala without valid (CCA Expired) CCA-81 Hotel
untreated effluent and the Having own STP.s or sewer line
action taken against them.
If there is any violation, what is There is no Violation reported the action taken (Annexure- report Attached-UKPCB Letter No-4665- 1886 dated 31/01/2024 )
(g) Water quality in river and its River Quality analysis report attached in term of fecal tributaries in abutting coliform. districts/towns in terms of fecal coliform (MPN/100ml). (Annexure- report Attached-UKPCB Letter No-4665-1886 dated 31/01/2024 )
2.Municipal (a) Per day generation of Solid Name of City Per day generation of solid waste Solid Waste Waste in each city/town within S.No. /Town disposal the district. 80MT (Annexure-letter No-3307/2023-24 1 Rishikesh dated 26/12/23 450 MT (Annexure- Letter 1965 2 Dehradun (H)/NGT/2023-24 dated 25 January 2024) 30 Ton (Annexure-letter No-3572/2023-24 3 Doiwala dated 16/12/23 15 Ton (Annexure-letter No-3097/EO 4 Mussoorie dated 06/02/24 13MT 5 Selaqui (Annexure- 1315 Dated 07 /02.2024) Harbartpur 5MT (Annexure- Letter 1266/2023- 6 24dated 04 January 2024) 14MT 7 Vikasnagar (Annexure- Letter 858/NGT/2023-24 dated 24 January 2024) (Annexure-C )
(b) Quantity of Solid Waste Name of City Quantity of solid waste treatment per day treatment per day, in each S.No. /Town city/town of the district 1 Rishikesh 40 MT (Annexure-letter No-3307/2023-24 dated 26/12/23 2 Dehradun 450 MT (Annexure- Letter 1965 (H)/NGT/2023-24 dated 25 January 2024) 3 Doiwala 20 Ton/day (Annexure-letter No-
3572/2023-24 dated 16/12/23 4 Mussoorie Construction of 20TPD MRF Plant and capacity of 08 TPD Bio-Methanetion Plant completed & established. (Annexure-letter No-3097/EO dated 06/02/24 5 Selaqui 13MT (Annexure- 1315 Dated 07 /02.2024) 6 Harbartpur 5MT (Annexure- Letter 1266/2023- 82 24dated 04 January 2024) 7 Vikasnagar 14MT (Annexure- 858/NGT/2023-24 Dated 024/01/2024) (Annexure-C )
(c) The gap in treatment of Solid S.No. Name of City Gap in treatment of solid waste Waste. /Town 1 Rishikesh 40MT. Presently, the construction work of solid waste plant on 10 hectare land situated in Lalpani by Rishikesh is being done by NACOF organization on scientific method. The said organization will start operation of the plant in 6 to 9 months and 100 percent solid waste will be disposed of.
(Annexure-letter No-3307/2023-24 dated 26/12/23 2 Dehradun 100% Treatment of MSW (Annexure- Letter 1965 (H)/NGT/2023-24 dated 25 January 2024) 3 Doiwala 20 Ton PSW disposed in MRF Center and 10 Ton/day MSW is remain. (Annexure- letter No-3572/2023-24 dated 16/12/23 4 Mussoorie 100% Treatment of MSW. (Annexure-
letter No-3097/EO dated 06/02/24 5 Selaqui 100% Treatment of MSW.
(Annexure- 1315 Dated 07 /02.2024) 6 Harbartpur 100% Treatment of MSW.
(Annexure- Letter 1266/2023-24 dated 04 January 2024) 7 Vikasnagar 100% Treatment of MSW.
(Annexure- Letter 858/NGT/2023-24 dated 24 January 2024)
(d) Legacy waste and the time S.No. Name of City Time bound plan to treat legacy waste bound plan to treat legacy /Town waste. Presently the disposal of legacy waste by 1 Rishikesh Municipal Corporation Rishikesh is being done by Rolls India Company. The disposal of legacy waste is completed by the said firm within 1 year. At presently more than 70% of waste is remediated. The disposal of legacy waste is completed by the said firm within a year. At presently more than 70% of waste is remediated.
1. 2.17 Lac Metric Ton Legacy Waste
2. 2.10 Lac Metric Ton Legacy Waste disposed
3. 7 Lac Metric Ton Legacy Left for Processing
4. Approx. 02 months will be required for disposed of the remaining qty. With adequate machinery and manpower we shall process the remaining qty. of legacy.
83(Annexure-letter No-3307/2023-24 dated 26/12/23 2 Dehradun 31 December 2025 (Annexure- Letter 1965 (H)/NGT/2023-24 dated 25 January 2024 3 Doiwala 22800 MT Legacy waste and 12800 MT Disposed. 10000MT under process.
(Annexure-letter No-3572/2023-24 dated 16/12/23 4 Mussoorie There is no legacy waste of any kind in Nagar Palika parishad Mussoorie.
(Annexure- Letter 30971E0 dated 06 February 2024) 5 Selaqui There is no legacy waste of any kind in Nagar Palika parishad (Annexure- 1315 Dated 07 /02.2024) 6 Harbartpur There is no legacy waste of any kind in Nagar Palika parishad Harbartpur.
(Annexure- Letter 1266/2023-24 dated 04 January 2024) There is no legacy waste of any kind 7 Vikasnagar in Nagar Palika parishad (Annexure-
Letter 858/NGT/2023-24 dated 24 January 2024) (Annexure - C)
(e) The manner of utilization of S.No. Name of City Manner of utilization of the treated waste the treated waste as well as /Town rejects arising out of remediation The agency shall disposed of the RDF of legacy waste. (Refuse Derived Fuel) at their ownWaste to energy plant (WTE) Plant at Ghaziabad and remaining bio -earth are used in filling low laying areas. (Annexure-letter No- 3307/2023-24 dated 26/12/23 Rishikesh Bio-rnining process of RDF Disposals and Dehradun zero dumping in site since 2018. Tendering process is underway for disposal of Legacy waste.
(Annexure- Letter 1965(H)/NGT/2023-24 dated 25 January 2024) Doiwala The legacy waste disposal agency uses bio-
mining method to convert the waste into Refuse Derived Fuel (RDF) to be used as fuel in the cement factory and the resulting 84 bio-soil is used for filling. (Annexure-letter No-3572/2023-24 dated 16/12/23 There is no legacy waste of any kind Mussoorie in Nagar Palika parishad Mussoorie.
(Annexure- Letter 3097/E0 dated 06 February 2024) Selaqui There is no legacy waste of any kind in Nagar Palika parishad (Annexure- letter No 1315 dated 07/02/24) Harbartpur There is no legacy waste of any kind in Nagar Palika parishad Harbartpur.
(Annexure- Letter 1266/2023-24dated 04 January2024) Vikasnagar There is no legacy waste of any kind in Nagar Palika parishad (Annexure- letter No 858/NGT/23-24 dated 24/01/24)
(f) Current status of dumping of S.No. Name of City Current status of dumping of solid waste solid waste with reference to /Town location. 1 Rishikesh Solid Waste is Collected by Door to Door Garbage collection company "Rishikesh Waste Management" and transferred to trovind Nagar Material Recovery Facility Centre for remediate.
(Annexure-letter No-3307/2023-24 dated 26/12/23.
Currently Solid Waste is being treated at 2 Dehradun Sheeshambada Solid Waste Management Plant Selaqui, Dehradun (Annexure- Letter 1965 (H)/NGT/2023-24 dated 25 January 2024.
Currently Solid Waste is being treatedin 3 Doiwala Keshavpuri. Nagar Palika Parishad Doiwala is a part of Rishikesh Cluster. Rishikesh Cluster Develop a 10 Hectare Scientific landfill site in Lalpani (Annexure-letter No- 3572/2023-24 dated 16/12/23 4 Mussoorie I.D.H. Plant in NPP Mussoorie (Annexure-
Letter 3097/E0 dated 06 February 2024) 5 Nagar nigam Dehradun Shish.ambara Selaqui Waste Management plant (Annexure- Letter 1315dated 07/2/2024) 85 6 Harbartpur Currently Solid Waste is being treated at Village- Dhakrani Solid waste treatment plant (Annexure- Letter 1266/2023-24dated 04 January 2024) Solid waste is treat in Dakpathar (Khadar) 7 Vikasnagar Trenching Ground.
(Annexure- Letter 858/NGT/2023-24 dated 24 January 2024)
3.Construction (a) Total per day generation of No Local Body has applied for permesion for C&D waste facility and C&D Waste within the district.
Demolition (Annexure- UKPCB Letter No-4665-1886 dated waste 31/01/2024)
Rishikesh- 20-50 MT C&D waste in Nagar Nigam Rishikesh Were established C&D Collection Center in Dhobighat. Mostly the C&D waste is collected by Private operator and used it in Land filling work. (Annexure- Letter 3307/2023-24 dated 26/12/2023 Mussoorie- 01 Ton C&D waste in Nagar Palika Patishad Mussoorie. NPP established C&D Collection Center in Tehari By-pass-Road.
Annexure- Letter 3097/E0 dated 06 February 2024) Doiwala- 0.05 Ton C&D waste (Annexure-letter No-3572/2023-24 dated 16/12/23 Herbartpur- 0.05 MT C&D waste generate in 3 to 4 Month. C&D waste is lifted by private operators and used in land filling. Annexure- Letter 1266/2023-24dated 04 January 2024) Selaqui- 1.00 MT C&D waste (Annexure- Letter 1315 dated 07/02/ 2024) Vikasnagar:- 0.04 Ton C&D waste (Annexure- Letter 858/NGT/2023-24 dated 24 January 2024)
(b) The details of plant No information available, No plant Established by Municipal Body established for the treatment of C&D waste including the existing (Annexure- UKPCB Letter No-4665-1886 dated capacity and capacity utilization. 31/01/2024 ) Rishikesh-Nagar Nigam Rishikesh prepare a plan for C& D waste Plant.
(Annexure- Letter 3307/2023-24 dated 26/12/2023 Dehradun- Currently ULB doesn't have any plant for Treatment of C&D waste.
Annexure- Letter No-1965/NGT//2023-24 dated 24/01/2024 ) Mussoorie- - Currently ULB doesn't have any plant for treatment of C&D waste.
(Annexure- Letter 3097/E0 dated 06 February 2024 86 Doiwala- Currently ULB doesn't have any plant for treatment of C&D waste. (Annexure-letter No-3572/2023-24 dated 16/12/23 Herbartpur- Currently ULB doesn't have any plant for treatment of C&D waste.(Annexure- Letter 1266/2023-24dated 04 January 2024) Selaqui- Currently ULB doesn't have any plant for treatment of C&D waste.
(Annexure- Letter 1315 dated 07/02/ 2024) Vikasnagar- Developed a site near trenching Ground for C&D waste.(Annexure- letter 858/NGT/2023-24 dated 24 January 2024
4.Industiral (a) Number of industrial unit Total no of Industries- 463 (List Enclosed) Effluent discharging their effluent Only One Unit of M/S Doiwala Sugar Company Ltd. Doiwala treated/untreated in river Ganga discharge permission given and discharging industrial effluent and its tributaries and details of after treatment in River Song tributaries of river Ganga. defaulting industrial units. (Annexure- UKPCB Letter No-4665-1886 dated 31/01/2024 )
(b) Total daily generation of such Industrial Effluent generated -- 6.6 MLD industrial waste within the Total Registered Industries-531 district. (Annexure- UKPCB Letter No-04107-1574 dated 14/12/2023 )
(c) The manner of treatment of Treatment storage and disposal facility (TSDF)- M/s Bharat Oil & the industrial waste so waste management, Roorkee generated.
(Annexure- UKPCB Letter No-4665-1886 dated 31/01/2024 )
(d) The discharge effluent analysis from the CETP and ETP There is no CETP in Dehradun region, 106 Units generating industrial treating the industrial waste effluent having own ETP's (List Enclosed) (Annexure- UKPCB Letter No- form each outlet. 4665-1886 dated 31/01/2024 )
(e) The per day generation of Hazardus waste -- 427.56 MT/Annum disposed through industrial solid waste and Treatment storage and disposal facility- M.s bharat Oil & Waste manner of its treatment and Management, Rooraki. disposal in the district.
(Annexure- UKPCB Letter No-4665-1886 dated 31/01/2024 )
5.Regulation (a) If the flood plain zone has Final notification has been issued on right banks of river Ganga from of flood Plain been demarcated and the extent Dhalwala to Pashulok Bairaj and Haripura kalan. Zone of encroachment on the flood Annexure- letter No. C-205 dated 03 January 2024 Notifications no.
plain zone in the district. 41/11(2)-2024-06(18)/2020 Dated 08/01/2024.
(b) The details of direct discharge In district Dehradun Tehsil Rishikesh Flood plain zone of Ganga river of pollutants by the encroachers from Dhalwala Drain to Pashulok Barrage and Pashulok Barrage to by the side of the river Ganga andHaripur Kala has been demarcated on Revenue records and its tributaries in the district. demarcation pillars have been installed on site.
(Annexure- letter No. C-205 dated 03 January 2024 Notifications no. 41/11(2)-2024-06(18)/2020 Dated 08/01/2024. )
6. Bio medical (a) The per day total generation Total HCF- 1911 and Total bio medical waste generation in the district waste of bio medical waste in the is 2288.6 kg/day (Annexure- UKPCB Letter No-04107-1574 dated district. 14/12/2023 ) Rishikesh- The bio-medical waste generated by all the hospitals under the body is sent to the Bio-Medical Waste Disposal Agency.
Dehradun- Total HCF-210 and Total Bio Medical waste generation in the district84.06 kg per day Annexure- Letter No-1%5/NGT//2023-24 dated 24/01/2024) 87 Doiwala- Bio Medical waste disposed by MPCC Firm appointed by UKPCB (Annexure-letter No-3572/2023- 24 dated 16/12/23 Harbartpur- The bio-medical waste generated by all the hospitals under the body is sent to the Bio-Medical Waste Disposal Agency. (Annexure- Letter No-1266/2023-24 dated 04/01/2024 ) VikasNagar- The bio-medical waste generated by all the hospitals under the body is sent to the Bio-Medical Waste Disposal Agency. (Annexure- Letter No-858/NGT//2023-24 dated 24/01/2024 )
(b) The manner of its treatment Common Bio-medical Waste Treatment Facility- and disposal. 1- M/s MPCC Mandawar, Rooraki, Uttarakhand.
Plant Capacity is 200Kg/Hour 2- M/s Bharat Environmental Solution, Kodarna Village, tehari Garhwal.
Plant Capacity is 200 Kg/Hour (Annexure- UKPCB Letter No-4665-1886 dated 31/01/2024 )
7.Mining Number of cases registered with in a year against illegal mining in There are 270 cases registered within a year against illegal the bed or flood plains of river mining in the bed or flood plains of river Ganga and its Ganga and its tributaries and tributaries and action taken according to Prevention of illegal details of enforcement of mining Mining Transportation and Storage Rule 2021. policy of state and "Enforcement & Monitoring Guidelines for Sand Mining" (EMGSM) and S.No. Types of Cases No.of Penalties (in Deposit against Sustainable Sand Minig Case s Rs.) Penalties (in Rs) Management Guidelines 2016.
1. Illegal 1,03,88.633.00 1 03,88.633.00 266 Transportation
2. Illegal Mining 83,65,881.00 Report sent to 10 DM, Dehradun for recovery.
3. Illegal Storage 94 3,83,000.00 Deposit- Rs.
37,18,981.00 Remain amount Rs-4664019.00 report sent to DM, Dehradun for recovery (Annexure-Letter No. 928 dated 15/12/2023)
8.Ecological The concerned hydro project set Monitoring of E-Flow data Hydroelectric Project in the stream of river flow of river up on river Ganga and its Ganga at Pashulok Barrage regularly through Center Water tributaries will ensure Commission (C.W.C.). Pashulok Barrage percentage of E-flow release as maintaining and complying with per rule. the prescribed minimum 15% of (Annexure- No. CWC/UGBO/EF/SR19 ) flow of waterin the river Ganga and its tributaries.
88(IX) REPORT BY DISTRICT MAGISTRATE DISTRICT TEHRI GARHWAL, UTTARAKHAND:-
Issues Information Sought Implementation and Compliance
1.Sewage (a) Per day generation Name Of town Per day sewage generation of sewage in each Devprayag 0.421 MLD city/town within the Kritinagar 0.216 MLD district.
Munikireti 5.42 MLD
Tapovan 2.61 MLD
New Tehri 2.5 MLD
(Annexure- A)
(b) Quantity of Name of town Per day treated sewage
sewage treated per Devprayag 0.179 MLD
day, city/town wise. Kritinagar 0.044 MLD
Muni ki Reti 3.00 to 5.00 MLD
Tapovan 2.61 MLD
New Tehri 2.5MLD
Comments :- Remaining sewage disposal process:
In Devprayag and Kritinagar remaining untreated sewage generated by the town population have individual toilet facilities and rest are dependent on community toilets. Most of the households have flush or pour flush toilets connected to septic tank. Household not connected to sewerage system are discharging the effluent of septic tank and totally grey water into nearby tapped drains, which is treated at installed STPs.
In Muni ki reti 5.00 MLD STP, Chorpani, Muni ki reti - Dhalwala rest 0.42 MLD sewage being diverted to 26 MLD STP, Lakkarghat, Rishikesh as and when required.
In Tapovan STP is receiving less quantity of sewage in comparison of sewage generated, as there is only 11km of sewer line exists covering less than 50% of total population. Remaining sewage network is proposed under Rishikesh Integrated Urban Infrastructure Program (RIUID) funded by KFW German Bank in coordination with UUSDA. Remaining sewage is disposed in Septic tank/soak pit by household and hotels in their own STPs.
(Annexure- A) 89
(c) The number of Name of town& location STP capacity Capacity utilization sewage treatment in MLD in MLD plant existing and Devprayag their capacity and 1.Bah bazar, Devprayag 1.40 0.070 capacity, utilization 2.Shanti bazar,Devprayag 0.075 0.025 and mode of disposal 3.Sangam bazar, Devprayag 0.150 0.084 in each city/town. Kritinagar
1.Near BRO bridge 0.05 0.030
2.Near main market temple 0.01 0.01 Muni ki Reti
1.Chorpani 5.00 5.00 Tapovan
1.Tapovan 3.50 1.48 Tehri
1.Bhagirathi Puram 5.00 2.5 In Devprayag and Kritinagar STPs are constructed for treatment of domestic sewer & Nala Tapping, which were directly flowing in river. Less quantity of sludge has been received at STPs, which is utilized as fertilizer for gardening of plants and after treatment, treated effluent released into river.
Name and number of Drains tapped :-
Devprayag- 1.Bah bazar drain
2.Saraswati nala( From Sulabh)
3.Sangam bazar 1
4. Sangam bazar 2 Kritinagar- 1- Near main market temple drain 2- Near new bridge drain In Muni ki Reti 5.00 MLD STP, Chorpani, Muni ki reti - Dhanlwala rest 0.42 MLD sewage divert to 26 MLD STP, Lakkarghat, Rishikesh if required. Mode of disposal - Water.
In Tapovan STP is receiving less quantity of sewage in comparison of sewage generated, as there is only 11km of sewer line exists covering less than50% of total population. Remaining sewage network is proposed under Rishikesh Integrated Urban Infrastructure Program (RIUID) funded by KFW German Bank in coordination with UUSDA. Mode of disposal- Water.This programme is at very initial stage and discussion with stakeholders is going on. Number of drains tapped:-
There are 13 drains in Muni ki reti & all drains are tapped. In Tapovan there are 07 drains and 5 drains are tapped and 2 drains are seasonal & clear water drains.
In New Tehri STP is constructed for treatment of domestic sewer after treatment of sewage sludge received at STP which is utilized as per fertilizer for grading of STP and also given free of cost and THDC also takes this treated sewage for parks and gardens.
(Annexure- A) 90
(d) Quantity of Name of town& location Quantity of discharged treated discharged treated sewage(particularly for Fecal sewage from each coliform) (#/100ml).
STP, particularly for Devprayag fecal coliform. 1.Bah bazar, Devprayag 540 2.Shanti bazar,Devprayag 130 3.Sangam bazar, Devprag 220 Kritinagar
1.Near BRO bridge 540 reported September 2023.
STP found Non-operational as plant was under maintenance work. (Date of Inspection: 12-10- 2023).
2.Near main market temple 54*102 Muni ki Reti 1.Chorpani 79 Tapovan 1.Tapovan 170 Tehri 1.Bhagirathi Puram 220 (Annexure- B) Comment:- At present in Kritinagar near BRO Bridge STP is working Properly and the range of fecal coliform is 70 MPN/100ml .(Annexure - A)
(e) Time bound plan to 1.Devprayag Co-treatment of 5.0 KLD has been taken into tendering meet the gap, if any, in work and accordingly additional units as mentioned in generation and the sanctioned DPR for Co-treatment of septage in treatment of sewage. existing 1.4MLD STP at Devprayag.
2.Kritinagar At present Co-treatment of 30 KLD has been also taken into consideration for Kritinagar septage treatment and accordingly additional units as mentioned in the sanctioned DPR for CO-treatment of septage in existing 3.50MLD STP, Nurseryroad, Srinagar. Tendering work for co-treatment plant is in progress.
3.Muni ki An additional 8.0 MLD STP at Muni ki Reti - Dhalwala Reti sanctioned by NMCG under Namami Gange Programme. Tender has been awarded and date of start given from 04.12.2023.
4.Tehri STP plant is 50% Utilized of its design capacity of 5 MLD.
Comments:-
In Kritinagar for the Co- treatment of 30 KLD E- Tender invited on 25-07-2022. Pre -bid meeting held & clarification on queries uploaded on site. Bid submission work in progress. Firms are not interested in Co- treatment work. Executive agencies is of opinion that FSTPs may be proposed instead of co-treatment so that independent treatment of septage can be done which will avoid any possible Re tender invited by GM ( Ganga), UKPJN, Haridwar.
The current status of an additional 8.0 MLD STP at Muni ki reti- Dhalwala survey, design & drawings works is in progress.
(Annexure- A) 91
(f) Details of Hotels, Total number of registered hotels having valid CCA - 205.
Dharamshala and Hotel without valid CCA - 57 Ashram operating Show cause issued against - 57 without proper Copy of the action taken has been attached.
consent and
discharging untreated (Annexure- B)
effluent and the action
taken against them.
(g) Water quality in S.No. Name of the monitoring point Range of fecal
river and its tributaries coliform(MPN/100ml)
in abutting 1 River Alaknanda B/C River <1.8
districts/towns in Bhagirathi at Devprayag
terms of fecal coliform 2 River Bhagirathi B/C River <1.8
(MPN/100ml). Alaknanda at Devprayag
3 River Alaknanda A/C River <1.8
Bhagirathi (River Ganga D/S) at Devprayag 4 Tehri Lake at Koti colony, Tehri 40 (Annexure- B)
2.Municipal (a) Per day generation Name of Per day generation of solid waste Solid Waste of Solid Waste in each city/town disposal city/town with in the 1.Chamba 4.4 ton district. 2.Tehri 10.58 ton
3.Lambgaun 0.8 ton
4.Narendranaga 0.15 ton r
5.Ghansali 2.09 ton
6.Muniki Reti 19.84 ton
7.Devprayag 0.8 ton
8.Kritinagar 0.75 ton
9.Chamiyala 2 ton
10.Tapovan 1.5 ton
11.Gaza 0.99 ton (Annexure -C)
(b) Quantity of Solid Name of Quantity of solid waste treatment per day Waste treatment per city/town day, in each city/town 1.Chamba 3.85 ton of the district. 2.Tehri 4.75 ton
3.Lambgaun 0.5 ton
4.Narendranaga 0.15 ton r
5.Ghansali 2.09 ton
6.Muniki Reti 19.84 ton
7.Devprayag 0.8 ton
8.Kritinagar 0.75 ton
9.Chamiyala 2 ton
10.Tapovan 1.5 ton
11.Gaza 0.99 ton (Annexure -C) 92
(c) The gap in Name of Gap in treatment of Process of disposal of solid treatment of Solid city/town solid waste waste Waste. 1.Chamba 0.55 ton The solid waste is collected in segregated manner from every premises by door to door collection which is later taken to the landfill at Mukri, B.puram where it is further segregated and the untreated waste is dumped/processed in the dumping yard Mukri, B.Puram.
2.Tehri 5.82 ton The solid waste is collected in segregated manner from every premises by door to door collection which is later taken to the landfill at Mukri, B.puram where it is further segregated and the untreated waste is dumped/processed in the dumping yard.
3.Lambgaun 0.3 ton The solid waste is collected in segregation manner from door to door from all the 4 wards by the outsourcing agency (Fendeswar association) and later taken to land fill site, where it is further segregated and compost is made up from wet waste and dry waste is further compacted.
4.Narendranaga 100% treatment of Door to Door segregated r MSW solid waste collected from the household, then sent out to palika's solid waste plant, where wet waste sent to Nadia pit for composting & dry waste processing is being done at MRF facility, where dry waste separated in plastic, cardboard, rubber, tin, paper etc. after segregation and compacted segregated waste sold to recycler.
5.Ghansali 100% treatment of In ULB area, organic and MSW inorganic door to door garbage collection is done by an outsourced agency with 2 garbage vehicles. At those places in the town where the garbage vehicle cannot reach, the Safai mitra collects the garbage in two bags and bring it to 93 the vehicle. After which the garbage is brought to the present temporary garbage disposal site on Ghansali-
Chamiyala motor road where the inorganic waste is sorted item wise and sold for recycling.
6.Muniki Reti 100% treatment of ULB use windrow aerobic MSW composting system for disposal of MSW .Average 18MT inward waste as per current generation and around 3 to 4 Mt recycling material is being treated at MRF center.(Khara Shrot, Near Janki Setu, Ram jhula near parking)
7.Devprayag 100% treatment of In ULB are, organic and MSW inorganic door to door garbage collection is done by an outsourced agency with garbage vehicles. At those places in the town where the garbage vehicle cannot reach, the Safai mitra collects the garbage in two bags and bring it to the vehicle. After that the waste is brought to the MRF near the Belly band, where the inorganic waste is separated and sorted item wise and compacted through compactor and stored in the warehouse for disposal. Organic waste is put into compost pits.
8.Kritinagar 100% treatment of The solid waste is collected MSW in segregated manner from every premises by door to door collection which is later taken to the landfill at word no. 2 Newny Sain trenching ground where it is further segregated and the dry waste is compacted and the wet waste is kept in the pits to make compost.
9.Chamiyala 100% treatment of The solid waste is collected MSW in segregated manner from every premises by door to door collection which is later taken to Andariya (Ghansali) where dry waste is compacted and wet waste is kept in the compost pits.
9410.Tapovan 100% treatment of Solid waste is collected MSW separately(wet & dry).
There is no dumping sites in ULB area the collected segregated waste has been sent to solid waste management plant nagar palika parishad Muni ki reti for treatment.
11.Gaza 100% treatment of The solid waste is collected MSW from door to door by the outsourcing agency. At those places in the town where the garbage vehicle cannot reach, the safai mitra collects the garbage in two bags and bring it to the vehicle. later the waste is taken to temporary land fill site Gaja- Khadi motor raod material recovery facility (MRF) site. where biotic and a biotic waste is further segregated, dry waste is compacted by compactor & sold for recycling and biotic waste is kept into compost pit.
(Annexure -C)
(d) Legacy waste and Name of Time bound plan to Treatment of legacy the time bound plan to city/town treat legacy waste waste treat legacy waste. 1.Chamba Legacy Waste Legacy Waste treatment treatment is done by is done by Nagar palika Nagar palika parishad parishad in the year in the year 2021-22. 2021-22.
2.Tehri 3500MT legacy waste DPR is being prepared for is in nagar palika tehri, the legacy waste DPR is being prepared treatment. for the legacy waste treatment.
3.Lambgaun 8MT legacy waste is Work on ULB's in nagar palika trenching ground is Lambgaun, at present under process and 90% outsourcing institution of work is completed, is working on legacy after completion of waste.
work ULB will work on
legacy waste, at
present outsourcing
Fendeswar association
is working on legacy
waste, at present
segregation of dry and
wet waste is carried
out and compost has
been making from the
wet/ biotic waste.
95
4.Narendranaga 600MT legacy/RDF DPR is being prepared for
r waste is in nagar legacy waste and RDF
palika Narendra nagar waste treatment.
Cluster Based
approach has been
taken with nearby
UDD and Nagar
Palika/ Panchayats.
5.Ghansali There is no legacy There is no legacy waste
waste in nagar in nagar panchayat
panchayat Ghansali. Ghansali.
6.Muniki Reti 8500 MT legacy waste For the process of
has been treated and legacy waste
approximate 4500 MT excavation, screening
legacy waste tender and windrow
has been awarded,
processing techniques
within 90 days 100%
is being used for
legacy waste will be
treat as per CPCB treatment, ULB has
guideline. treated it's 70% of
legacy waste and rest
30% will be treated
within 60 days.
7.Devprayag There is no legacy There is no legacy waste
waste in nagar palika in nagar palika parishad
parishad Devprayag. Devprayag.
8.Kritinagar 3000 tonne legacy Legacy waste treatment
waste is remaining, is done by ULB at 6th
time bound is January January 2024.
2024.
9.Chamiyala There is no legacy Legacy waste treatment
waste in nagar is done by ulb in the year
panchayat Chamiyala. 2021-22
10.Tapovan There is no legacy There is no legacy waste
waste in nagar in ULB area.
panchayat Tapovan
11.Gaja There is no legacy There is no legacy waste
waste in nagar in nagar panchayat Gaja.
panchayat Gaja.
(Annexure -C)
(e) The manner of Name of Manner of utilization of the treated waste
utilization of the city/town
treated waste as well 1.Chamba Legacy waste treatment is done by ULB in the
as rejects arising out year 2021-22 by the contracted agency Zeron
of remediation of engineering private limited, Industrial area
legacy waste. Gaziabad.
2.Tehri DPR is being prepared for the legacy waste
treatment.
3.Lambgaun Work on ULB's trenching ground is under
process and 90% of work is completed, after completion of work ULB will work on legacy waste, at present outsourcing Fendeswar association is working on legacy waste.
4.Narendranaga After the treatment of MSW/legacy waste r recyclable residue is sold to recycler, for RDF and inert waste sent out to Rishikesh Plant.
965.Ghansali There is no legacy waste in nagar panchayat Ghansali.
6.Munikireti After the treatment of MSW/legacy waste recyclable residue is sold to recycler, RDF sent to authorized dealer and inert sent to SLF site.
7.Devprayag Aerobic system PIT Based composting recovery of recyclable & rejects is sent to Kritinagar land fill site.
8.Kritinagar Aerobic system PIT Based composting recovery of recyclable & rejects is sent to land fill site.
9.Chamiyala There is no legacy waste is nagar panchayat Chamiyala.
10.Tapovan There is no legacy waste in nagar panchayat Tapovan.
11.Gaza There is no legacy waste in nagar panchayat Gaja.
(Annexure -C)
(f) Current status of Name of Current status of dumping of solid waste
dumping of solid city/town
waste with reference 1.Chamba Currently ULB is doing 100% door to door collection
to location. and segregation of waste and then carried to
trenching ground in Mukri, B.Puram where further segregation is done and further treatment of dry and wet waste is done separately.
2.Tehri Nagar palika parishad Tehri is currently achieving 100% door to door collection and 70% segregation of waste which is further taken to trenching ground in Mukri, B.Puram where further segregation is done and further treatment of dry and wet waste to make compact and compost respectively.
3.Lambgaun Currently, ULB is doing 100% door to door collection and segregation of waste, collected waste carried to ward no-2 and Lambgaun bazar Gadaira in Lambgaun where further segregation done to separate wet and dry waste.
4.Narendranaga Currently ULB is doing 100% door to dorr collection r and segregation of waste and then carried to Kumhar Kheda, where dry waste processing is being done by MRF facility, dry waste separate in plastic, cardboard, rubber, tin, paper etc. After segregation segregated waste sold to recycler and wet waste sent to nadep pit for composting. Mix waste is being separated into dry and wet waste by the use of trommel machine.
5.Ghansali Nagar panchayat Ghansali is currently achieving 100% door to door collection and segregation of waste, which is further taken to temporarily trenching ground Ghansali-Chamiyala motor road where further segregation is done and further treatment of dry and wet waste to make compost respectively.
6.Munikireti Currently, ULB is doing 100% door to door collection and segregation of waste and then carried to Kharashrot MSW plant, where dry waste processing is being done by MRF facility, dry waste 97 separated in plastic, cardboard, rubber, tin, paper etc. After segregation segregated waste sold to recycler and wet waste sent to Nadep pit for composting. Mix waste is being separated into dry and wet waste by the use of trammel machine after that above process used for dry and wet waste.
7.Devprayag In NPP Devprayag 100% door to door collection carried out. Location of dumping site is Ward No.1 Beli Band Devprayag.
8.Kritinagar Location of dumping site is Ward No.2 Dang Dhari motor marg Kritinagar.
9.Chamiyala In NP Chamiyala 100% door to door collection carried out. Location of dumping site is temporary trenching ground Ghansali - Chamiyala motor road.
10.Tapovan No dumping site in ULB area, the collected segregated waste has been sent to Nagarpalika muni ki reti solid waste management plant for treatment.
11.Gaza Location of dumping site is Gaja - Khadi road.
(Annexure -C)
3.Constructio (a) Total per day Name of Per day generation of C&D waste n and generation of C&D city/town Demolition Waste within the 1.Chamba 0.11 ton waste district. 2.Tehri 0.22 ton
3.Lambgaun 0 ton
4.Narendranaga 0.11 ton r
5.Ghansali 0 ton
6.Munikireti 0.55 ton
7.Devprayag 0.11 ton
8.Kritinagar 0.11 ton
9.Chamiyala 0.055 ton
10.Tapovan 0 ton
11.Gaja 0.74 ton (Annexure -C)
(b) The details of plant Name of Details of plant established established for the city/town treatment of C&D 1.Chamba Currently ULB doesn't have plant for treatment waste including the of C&D waste because of lack of land existing capacity and availability. Currently C&D waste is used for capacity utilization. filling of pits in road and street paths around the ULB area.
2.Tehri Nagar palika parishad Tehri doesn't have plant for treatment of C&D waste because of lack of land availability. Currently C&D waste is used for filling of pits in road and street paths around the ULB area.
3.Lambgaun Currently ULB doesn't have any plant for treatment of C&D waste.The quantity of C&D waste in ULB area is very less and site where the C&D waste is produce which is being utilized by same site.
4.Narendranaga Currently ULB doesn't have plant for treatment r of C&D waste because of lack of land 98 availability. Currently C&D waste is used for filling of pits in road and street paths around the ULB area.
5.Ghansali Currently ULB doesn't have any plant for treatment of C&D waste. The quantity of C&D waste in ULB area is very less and site where the C&D waste is produce which is being utilized by same site.
6.Munikireti Currently ULB doesn't have plant for treatment of C&D waste because of lack of land availability. Currently C&D waste is used for filling of pits in road and street paths around the ULB area.
7.Devprayag Nagar palika parishad Devprayag does not have its plant for treatment of the C&D waste. The generated waste is used in back filling in low lying areas.
8.Kritinagar Currently ULB doesn't have plant for treatment of C&D waste, the waste that is generated is used in back filling in low lying areas, and remaining is disposed by the dump site by the nagar palika.
9.Chamiyala Nagar panchayat Chamiyala does not have its plant for treatment of the C&D waste the waste that is generated is used in back filling in low lying areas.
10.Tapovan Currently ULB doesn't have plant for treatment of C&D waste.C&D waste collected from ULB area goes to NH sites for dumping.
11.Gaja Currently ULB doesn't have plant for treatment of C&D waste.The quantity of C&D waste in ULB area is very less and site where the C&D waste is produce which is being utilized by same site, if they did not used the C&D waste then the waste is carried out to dumping site which is decided by the PWD dept.
(Annexure -C)
4.Industiral (a) Number of Total number of industries registered - 136 Effluent industrial unit There is no Industrial effluent discharging unit out of total discharge discharging their registered industries, and no violation reported.
effluent All the industries have their own ETP plant. treated/untreated in river Ganga and its (Annexure- B) tributaries and details of defaulting industrial units.
(b) Total daily 51.198 MT/ Annum disposed through Authorized TSDF's - 05 generation of such (Annexure- B) industrial waste with in the district.
99(c) The manner of Treatment, storage and disposal facilities(TSDF) - M/s Bharat Oil treatment of the & Waste Management, Roorkee industrial waste so (Annexure- B) generated.
(d) The discharge There is no CTEP & ETP discharge effluent. effluent analysis from (Annexure- B) the CETP and ETP treating the industrial waste form each outlet.
(e) The per day 51.198 MT/ Annum disposed through TSDF/ Authorised recyclers,
generation of TSDF - M/s bharat Oil& Waste Management, Roorkee
industrial solid waste
and manner of its (Annexure- B)
treatment and
disposal in the district.
5.Regulation (a) If the flood plain In Tehri Garhwal flood plain zone has been demarcated as follows:-
of flood Plain zone has been For the Bhilanga river(both side) - From Gangi to Ghansali.
Zone demarcated and the For the Gana river(right river bank) - From confluence of
extent of Devprayag to Dhalawala den Muni ki Reti.
encroachment on the For the Bhagirathi river(both side) - From Koteshwar dam to
flood plain zone in the confluence of Devprayag.
district. For the Alaknanda river(both side) - From Shrinagar dam to
Devprayag. (Annexure- D)
(b) The details of direct There is no any encroachment along with the bank of Ganga and its discharge of tributaries so the details of direct discharge of pollutants by the pollutants by the encroachers by the side of the river Ganga and its tributaries in the district encroachers by the is zero.
side of the river Ganga (Annexure- D) and its tributaries in the district.
6. Bio (a) The per day total The total estimated daily production of bio medical waste in the medical generation of bio district is 60 Kg.( according to medical department). (Annexure- E) waste medical waste in the Total HCF - 463 and total bio medical waste generation - 67.44 district. kg/day.(according to Uttarakhand Pollution control Board).
(Annexure - B)
(b) The manner of its In District hospital Baurari/ Sub district hospital Narendranagar/ all treatment and community health centre/ public health centre, bio medical waste disposal. disposal is done by medical pollution control committee (MPCC) and in other medical units of district it is done through deep burial.
(Annexure - B)(Annexure- E) 100
7.Mining Number of cases There are two cases registered within a year against illegal mining registered within a in the bed or flood plains of river Ganga and its tributaries and the year against illegal action taken according to Prevention of Illegal Mining mining in the bed or Transportation and Storage Rules 2021. flood plains of river Copy of the action taken has been attached.
Ganga and its
tributaries and details (Annexure- F)
of enforcement of
mining policy of state
and "Enforcement &
Monitoring Guidelines
for Sand Mining"
(EMGSM) and
Sustainable Sand
Minig Management
Guidelines 2016.
8.Ecological The concerned hydro THDCIL is always releasing water from its Tehri Hydro Power
flow of river project set up on river Complex consisting of Tehri HPP and Koteshwar HEP adhering to e-
Ganga and its flow gazette notification issued on 10.10.2018. Further, CWC tributaries will ensure provide discharge to released, considering requirement of maintaining and irrigation and drinking water in the downstream form complying with the Tehri/Koteshwar HEPs which is more than the flow requirement as prescribed minimum specified by Hon'ble NGT.Tehri Damhas always maintained more 15% of flow of water in than 15% of the inflow of water. the river Ganga and its tributaries. (Annexure- G) (X) REPORT BY DISTRICT MAGISTRATE DISTRICT NAINITAL, UTTARAKHAND:-
Issues Information Sought Implementation & Compliance
1.Sewage (a) Per day generation of Name Of town Per day sewage generation sewage in each 1. Haldwani- Kathgodam 45.30 MLD city/town within the 2. Lalkuan 1.28 MLD district. 3. Bhimtal 2.25 MLD
4. Bhowali 1.5 MLD
5. Ramnagar 3.3 MLD
6. Kaladhungi 2.6 MLD
7. Nainital 14.27 MLD (Annexure- A)
(b) Quantity of sewage Name of town Per day treated sewage treated per day, 1. Haldwani- Kathgodam 14.00 MLD city/town wise. 2. Lalkuan Sewage treated as per frequency of receiving septage
3. Bhimtal 0.70 MLD
4. Bhowali Sewage / Septage treatment facility is not available at present.101
5. Ramnagar 3.1 MLD
6. Kaladhungi Sewage / Septage treatment facility is not available at present.
7. Nainital a. Harinagar - 0.32 MLD b. Krishnapur - 0.56 MLD c. Rusi - 7.00 MLD d. Narayan Nagar - 0.25 MLD Total of town Nainital - 8.13 MLD (Annexure- A)
(c) The number of City/ Town No. of Capacity Capacity Mode of sewage treatment existing of STP utilization Disposal plants existing and their sewage treatment capacity and capacity plant utilization and mode of
1. Haldwani- 1 28 MLD 14 MLD Through disposal in each existing Kathgodam city/town. sewer line.
2. Lalkuan 1 10 KLD As per Septic Tank frequency of receiving septage
3. Bhimtal 1 1.25 MLD 0.70 MLD Through existing sewer line
4. Bhowali 0 0 0 No STP installed.
5.Ramnagar
(a). Puchdi 1 1.5 MLD 0.70 MLD Through
(b). 1 7 MLD 2.40 MLD Nala
Transport interceptio
n / sewer
Nagar
line
6.Kaladhungi 0 0 0 No STP
installed.
7. Nainital
(a). 1 0.45 MLD 0.32 MLD
Harinagar
(b) 1 0.80 MLD 0.56 MLD
Krishnapur
(c) Rusi 1 10 MLD 7.00 MLD Through
Sewer Line
(d) Narayan 1 0.45 MLD 0.25 MLD
Nagar
49.45
Total 9 Nos. MLD & 10 25.93 MLD
KLD
(Annexure- A)
102
(d) Quantity of Name of town & Quantity of discharged Fecal
discharged treated location treated sewage Coliform
sewage from each STP, 1. Haldwani-
14 MLD 170 MPN/100 ML particularly for fecal Kathgodam coliform. 2. Lalkuan Sewage treated as per Test report for frequency of receiving the mentioned septage data is awaited.
3. Bhimtal 49.00 MPN/100 0.70 MLD ML
4. Bhowali None None
5. Ramnagar a. Puchdi 76 MPN/ 100 0.70 MLD ML b. Transport 64 MPN/100 2.4 MLD Nagar ML
6. Kaladhungi None No STP installed.
7. Nainital a. Harinagar 98 MPN/100 0.32 MLD ML b. Krishnapur 115 MPN/100 0.56 MLD ML c. Rusi 7.00 MLD 106No/100 ML d. Narayan 122 MPN/100 0.25 MLD Nagar ML (Annexure- A)
(e) Time bound plan to 1.Haldwani- There are 60 Wards in Haldwani - Kathgodam City. meet the gap, if any, in Kathgodam For 33 Wards (Ward No. 1 to 33) out of these 60 generation and Wards, a 28 MLD Capacity Sewage Treatment Plant treatment of sewage. was recently constructed at Gola Raukhad, Indra Nagar. This STP is presently under Operation & Maintenance stage. It is receiving 12 to 15 MLD waste water at present. A 20 KLD Septage Co-Treatment unit is also proposed to be constructed in the same campus. The sewerage network coverage in this area is 52%. For balance 48% areas, following 5 projects have been prepared & sent to Government of Uttarakhand for approval -
103 % Plan for balance coverage Status Covera S.N Name of Expect Sewa of ge o Scheme ed % ge sche Increa gener me se ation in MLD 1. Sewerage Sancti and oning Pollution in Abateme final nt works stage 12% 4.46 in the catchmen t of Indranag ar Nala 2. Haripur Sancti Colonel, oning Awas in Vikas & final 4% 0.78 Subhash stage Nagar Sewerage Scheme I&D Works of Rajpura Sent 3. Nala to &Golcha NMC Compoun G, d New 4. Haldwani 5% 1.62 Delhi Septage Co- Treatmen t (20 KLD) of 28 MLD STP, Scheme Rajpura 5. Sewerage 3% 0.85 Scheme Ranibagh - Kathgoda 6. 6% 0.54 m Sewerage Scheme Sent 7. Haldwani to Bazar, Govt. Shivpuri of Bhawani 5% 0.84 Uttar ganj& akhan Bareilly d Road 104 Sewerage Scheme 8. Heera Nagar, Rampur Road, Parvtiy Mohalla 5% 0.93 & Himalaya Farm Swerage Scheme Left out Railw area due ay to encro Encroach achm ment of ent Railway land is 9. Land 8% 3.98 under trial in Hon'b le Supre me Court. Total 48% 14 MLD
For balance 27 wards (Ward no 34 to 60), a 10.5 MLD capacity sewage treatment plant along with 140 KLD septage co-treatment unit is proposed by UUSDA (Uttarakhand Urban Sector Development Agency) near Awla Chowki Gate, Gola Raukhad, Indra Nagar. The project includes sewerage network & septage work in these 27 wards. This project is presently under tendering stage.
2.Lalkuan Septage treatment plant is already working; hence no additional proposal is required at present.
3.Bhimtal There are total 9 wards in Bhimtal. Town sewer lines on laid partially at ward no. 1, 2 & 5 and connected to STP capacity 1.25 MLD. Total Sewer network coverage in Bhimtal town is 15% for partially area in ward no. 2, one project is proposed under Jila Yojana Scheme, Cost
- Rs. 1.50 Crore. For balance area, proposal for sewerage / septage system is under consideration.
4.Bhowali Proposal for sewerage / septage system is under consideration.
5. Ramnagar Sewage treatment plant is already working; hence no additional proposal is required at present.
6. Kaladhungi Proposal for sewerage / septage system is under consideration.
7.Nainital 17.5 MLD capacity Sewage Treatment Plant along with sewerage network is under construction through 105 UUSDA (Uttarakhand Urban Sector Development Agency), Nainital which is expected to be completed by May 2025.
(Annexure- A)
(f) Details of Hotels, As per board inventory, there are 424 hotels in Nainital district and 364 Dharamshala and hotels have valid CCA (Consolidated Consent & Authorization) and 13 Ashram operating hotels application are under process, remaining 47 hotels have issued without proper consent notice to obtain CCA of the Board. Out of 424 hotels, 150 number of hotels and discharging covered under Orange Category which have its own in house STP or untreated effluent and connected with sewer line network. 273 hotels covered under Green the action taken against Category. They are disposed sewer through Septic Tank/ Soak Pit or them. connected with Sewer line network. Rest of 01 number of hotels covered under Red Category which has its own in house STP.
(Annexure- C)
(g) Water quality in river S.N Name of pH BOD COD Fecal Designated and its tributaries in . Monitoring Colifor Best Use abutting districts/towns Point m (DBU) Water Quality Class in terms of fecal coliform
1. Nainital 7.63 2.0 6.0 110 B (MPN/100ml).
Lake Water Intake, Nainital
2. Bheemtal 7.51 1.6 5.0 140 B Lake Water Intake, Nainital
3. Gola River 7.66 2.4 6.0 150 B at Haldwani, Nainital
4. Sattal Lake, 7.75 1.0 4.0 120 B Nainital
5. Naukichyat 7.80 1.8 5.0 79 B al Lake, Nainital
6. River 7.58 1.8 5.0 70 B Shipra D/S near Neem Karoli Dam, Bhawali, Nainital (Annexure- C )
2.Municipal (a) Per day generation of Name of Per day generation of solid waste Solid Waste Solid Waste in each city/town disposal city/town within the 1.Haldwani- 150 M.T. district. Kathgodam
2.Lalkuan 2.5 to 3.0 M.T.
3.Bhimtal 4 M.T.
4.Bhowali 2 M.T. 106
5.Ramnagar 13.6 M.T.
6.Kaladhungi 3.69 M.T.
7.Nainital 19-20 M.T. (Annexure -B)
(b) Quantity of Solid Waste treatment per day, in each city/town of the district.
Name of Quantity of solid waste treatment per day city/town
1.Haldwani- 0 M.T. (At present there is no treatment plant). Kathgodam
2.Lalkuan 0 M.T. (At present there is no treatment plant).
3.Bhimtal 1.0 M.T. (Partially treated, at present there is no treatment plant).
4.Bhowali 0 M.T. (At present there is no treatment plant).
5.Ramnagar 5.89 M.T.(Partially treated ,at present there is no treatment plant )
6.Kaladhungi 1.6 M.T. (Partially treated ,at present there is no treatment plant )
7.Nainital 01 M.T.(Partially treated ,at present there is no treatment plant ) (Annexure -B)
(c) The gap in treatment of Solid Waste.
Name of Gap in treatment of solid waste city/town
1.Haldwani- Gap= 150 M.T. (Since, solid waste treatment plant Kathgodam is not available; the generated solid waste could not be treated.) Construction of a treatment plant is proposed in Haldwani for the treatment of solid waste under Haldwani-Rudrapur cluster for Haldwani- Kathgodam, Nainital, Bhowali, Bhimtal and Lalkuan cities of Nainital district, in which the waste received from all these bodies is to be treated. Tender was invited four times for the garbage treatment plant from 12.02.2021 to 25.07.2023, which was not successful.
Proposal- Subsequently, in continuation of the proposal submitted by NTPC Vidyut Vyapar Nigam Limited for setting up S.W.M. plant/ development of municipal solid waste to torrefied charcoal plant facility (Capacity 500 T.P.D.), Memorandum of Understanding dated 30.11.2023 was signed between Municipal Corporation Haldwani Kathgodam and NTPC Vidyut Vyapar Nigam Limited. It has been signed in the presence of Honorable Chief Minister of Uttarkhand.(Photocopy of the MOU is attached.) It will take about 2 years to establish. At present municipal solid waste is dumping in trenching ground (dumping yard) situated at Gaula 107 Raukhar (Gaula bypass road) Haldwani. At present there is no treatment facility .So the gap in treatment of municipal solid waste is due to non availability of treatment plant .
2.Lalkuan Gap= 2.5 M.T. to 3.00 M.T. (Since, solid waste treatment plant is not available; the generated solid waste could not be treated.) Nagar Panchayat Lalkuan is the part of Haldwani Rudrapur cluster. Nagar Panchayat Lalkaun sends its municipal solid waste to the dumping yard of Nagar Nigam Haldwani - Kathgodam .At present there is no treatment facility in Nagar Nigam Haldwani - Kathgodam. So the gap in treatment of municipal solid waste is due to non availability of treatment plant.
3.Bhimtal Gap= 3.00 M.T. Nagar Panchayat Bhimtal is the part of Haldwani Rudrapur cluster. Nagar Panchayat Bhimtal sends its municipal solid waste to the dumping yard of nagar nigam Haldwani - Kathgodam .At present there is no treatment facility in Nagar Nigam Haldwani - Kathgodam . So the gap in treatment of municipal solid waste is due to non availability of treatment plant.
4.Bhowali Gap= 2.00 M.T. (Since, solid waste treatment plant is not available; the generated solid waste could not be treated.) Nagar Palika Parishad Bhowali is the part of Haldwani-Rudrapur cluster. Nagar Palika Parishad Bhowali sends its municipal solid waste to the dumping yard of Nagar Nigam Haldwani - Kathgodam. At present, there is no treatment facility in Nagar Nigam Haldwani - Kathgodam. So the gap in treatment of municipal solid waste is non availability of treatment plant.
5.Ramnagar Gap =7.71 M.T. Due to non-availability of adequate land for solid waste management in Nagar Palika Parishad Ramnagar, letter had been sent to the Forest Department and requested to provide land through letter no.7645 ,dated 10/09/2021, letter no.7216 ,dated 25/08/2022, letter no.7746 ,dated 05/09/2023, letter no.7855 ,dated 19/10/2023, letter no.7910 ,dated 29/11/2023 letter no.7820 ,dated 06/10/2023 letter no.7958 ,dated 1/01/2024 letter no.1815 ,dated 27/01/2024. At present, there is no update regarding the letters 108 sent to Forest Department. The said gap will be closed once land becomes available.
6.Kaladhungi Gap= 2.09 M.T. At present, compost being made from wet waste by making organic pits in 07 government colonies 67under the civic body. Due to non-availability of land for solid waste management with Nagar Panchayat Kaladhungi, garbage is being disposed on the vacant land of the Forest Department. For the transfer of the said land, Nagar Panchayat Kaladhungi sent letter number - 437/ स्था.नि./2022- 23 dated 26/12/2022 and letter number - 158/ स्था.नि./स्व.भा.नि./2022-23 dated 27.07.2023 to Divisional Forest Officer Ramnagar Forest Division, Ramnagar for granting permission for transfer of the land .At present there is no response/Update from the Forest Department regarding the transfer of the said land.The said gap will be closed once land becomes available.
7.Nainital Gap= 18 M.T. to 19 M.T. Nagar Palika Parishad Nainital is the part of Haldwani Rudrapur cluster. Nagar Palika Parishad Nainital sends its municipal solid waste to the dumping yard of Nagar Nigam Haldwani- Kathgodam. At present there is no treatment facility in nagar nigam Haldwani - Kathgodam. So the gap in treatment of municipal solid waste is non availability of treatment plant.
(Annexure -B) 109
(d) Legacy waste and the Name of Time bound plan to treat legacy waste time bound plan to treat city/town legacy waste. 1.Haldwani- Work order dated 02.09.2022 issued to People's Kathgodam Association for Total Help & Youth Applause RZ-
05/9, KH No. 15/7, Gali No. 9, Mahavir enclave, New Delhi, the executing organization for disposal of 88750 metric ton of legacy waste collected in the trenching ground (new dump site) of Municipal Corporation Haldwani-Kathgodam (which also includes the waste of Municipal Council Nainital, Bhowali; Nagar Panchayat Lalkuan, Bhimtal) located at Gaula Raukhar Gaula Bypass Road, Haldwani. It was done and the work contract (copy of contract attached ) was signed on 08.09.2022, as a result of which the disposal work of estimated 88750 metric ton of legacy waste has been completed by the organization. The tender notice has been issued on 25.11.2023 for carrying out the work of disposal of legacy waste collected at the old dump site/ forest land(which is no longer in use) at the Municipal Corporation, Haldwani-Kathgodam located at Gaula Raukhar Bypass Road, Haldwani. Technical tender has been opened on date 05.01.2023 whose evaluation process is in progress. The treatment of legacy waste at the old dump site will be completed within one year after the contract done with the successful bidder.
2.Lalkuan The legacy waste of Nagar Panchayat, Lalkuan is included in the dumping site of Haldwani. (Nagar Panchayat, Lalkuan dumps its garbage in the dump site of Municipal Corporation Haldwani- Kathgodam.)
3.Bhimtal There is no availability of legacy waste under Nagar Panchayat, Bhimtal's border. The legacy waste of Nagar Panchayat, Bhimtal is included in the dumping site of Haldwani. (Nagar Panchayat, Bhimtal dumps its garbage in the dump site of Municipal Corporation Haldwani- Kathgodam.)
4.Bhowali There is no availability of legacy waste under Nagar Palika Parishad, Bhowali's border. The legacy waste of Nagar Palika Parishad, Bhowali is included in the dumping site of Haldwani. (Nagar Palika Parishad, Bhowali dumps its garbage in the dump site of Municipal Corporation Haldwani- Kathgodam.)
5.Ramnagar There is no legacy waste in Nagar Palika Parishad Ramnagar.
6.Kaladhungi There is no legacy waste in Nagar Panchayat Kaladhungi .
7.Nainital The legacy waste of Nagar Palika Parishad, Nainital is included in the dumping site of 110 Haldwani. (Nagar Palika Parishad, Nainital dumps its garbage in the dump site of Municipal Corporation Haldwani- Kathgodam.) Table Name of Quantity of Legacy Waste Treated Remark city/Town Haldwani- 88750 M.T. Kathgodam Nainital -- The legacy waste of Nagar Palika Parishad, Nainital is included in the dumping site of Haldwani.
Bhowali -- The legacy
waste of
Nagar
Palika
Parishad,
Bhowali is
included in
the dumping
site of
Haldwani.
Bhimtal -- The legacy
waste of
Nagar
Panchayat
Bhimtal is
included in
the dumping
site of
Haldwani.
Lalkuan -- The legacy
waste of
Nagar
Panchayat
Lalkuan is
included in
the dumping
site of
Haldwani.
Ramnagar There is no legacy waste in Nagar
Palika Parishad Ramnagar .
Kaladhungi There is no legacy waste in Nagar Panchayat Kaladhungi .
(Annexure -B) 111
(e) The manner of Name of Manner of utilization of the treated waste utilization of the treated city/town waste as well as rejects 1.Haldwani- The plastic, metal etc. received during legacy waste arising out of Kathgodam disposal has been disposed of by the executing remediation of legacy agency at its own level under the contract waste. (contract dated 08/09/2022 is attached).
2.Lalkuan Nagar Panchayat Lalkuan is the part of Haldwani Rudrapur cluster. Nagar Panchayat Lalkaun send their municipal solid waste to the dumping yard of nagar nigam Haldwani - Kathgodam. The plastic, metal etc. received during legacy waste disposal has been disposed of by the executing agency at its own level under the contract (contract dated 08/09/2022 is attached).
3.Bhimtal Nagar Panchayat Bhimtal is the part of Haldwani Rudrapur cluster. Nagar Panchayat Bhimtal send their municipal solid waste to the dumping yard of nagar nigam Haldwani - Kathgodam. The plastic, metal etc. received during legacy waste disposal has been disposed of by the executing agency at its own level under the contract (contract dated 08/09/2022 is attached).
4.Bhowali Nagar Palika Parishad Bhowali is the part of Haldwani Rudrapur cluster. Nagar Palika Parishad Bhowali send their municipal solid waste to the dumping yard of nagar nigam Haldwani - Kathgodam. The plastic, metal etc. received during legacy waste disposal has been disposed of by the executing agency at its own level under the contract (contract dated 08/09/2022 is attached).
5.Ramnagar There is no legacy waste in Nagar Palika Parishad Ramnagar.
6.Kalaghungi There is no legacy waste in Nagar Panchayat Kaladhungi.
7.Nainital Nagar Palika Parishad Bhowali is the part of Haldwani Rudrapur cluster. Nagar Palika Parishad Bhowali send their municipal solid waste to the dumping yard of nagar nigam Haldwani - Kathgodam . The plastic, metal etc. received during legacy waste disposal has been disposed of by the executing agency at its own level under the contract (contract dated 08/09/2022 is attached).
(Annexure -B)
(f) Current status of Name of Current status of dumping of solid waste dumping of solid waste city/town with reference to 1.Haldwani- At present, solid waste is dumped on one side of location. Kathgodam the trenching ground (new dump site) of Municipal Corporation Haldwani- Kathgodam located at Gaula Raukhar Gaula Bypass road, Haldwani.
112(Latitude-29.2001440, Longitude- 79.5330080). Photograph is attached.
2.Lalkuan Presently, the solid waste is being dumped at the trenching ground of Municipal Corporation Haldwani-Kathgodam located on Gaula Rokhad Bypass Road, Haldwani. (Latitude-29.2001440, Longitude- 79.5330080). Photograph is attached.
3.Bhimtal Presently, the solid waste is being dumped at the trenching ground of Municipal Corporation Haldwani-Kathgodam located on Gaula Rokhad Bypass Road, Haldwani. (Latitude-29.2001440, Longitude- 79.5330080). Photograph is attached.
4.Bhowali Presently, the solid waste is being dumped at the trenching ground of Municipal Corporation Haldwani-Kathgodam located on Gaula Rokhad Bypass Road, Haldwani. (Latitude-29.2001440, Longitude- 79.5330080). Photograph is attached.
5.Ramnagar The remaining waste from the processed waste is disposed at the garbage disposal site at Village Puchdi (0.9555 Hectare)[Latitude- 29.3718610, Longitude- 79.1321790]. Photograph is attached.
6.Kaladhungi Due to non-availability of land for solid waste management with Nagar Panchayat Kaladhungi, the garbage generated by the civic body for 20-25 years on the vacant land (Latitude--29.2754310, Longitude- 79.3492050, Photograph is attached.) of the Forest Department at a distance of 500 meters from the city is being disposed of by filling it in its garbage vehicles. After separating the garbage produced at the site, plastic and other inorganic waste is sorted out and the remaining garbage is buried by digging a pit by JCB in the garbage disposal site. The civic body has also made organic pits in the government colony in which organic fertilizers are also made.
7.Nainital Nagar Palika Parishad, Nainital has the M.R.F. (Material Recovery Facility) centre in which compost is prepared by separating the organic waste from the garbage produced daily and the remaining garbage is sent to the trenching ground, Haldwani, for disposal. (Seven photographs of the M.R.F. centre are attached).
(Annexure -B) 113
3.Construction (a) Total per day Name of Per day generation of C&D waste and generation of C&D city/town Demolition Waste within the 1.Haldwani- Municipal Corporation Haldwani- Kathgodam is waste district. Kathgodam not able to get the details of Construction and Demolition waste due to the citizens using the waste in the city for filling etc. as per their requirement.
2.Lalkuan Nagar Panchayat Lalkuan is not able to get the details of C&D waste due to citizens using it for filling etc. as per their own needs.
3.Bhimtal Nagar Panchayat, Bhimtal has not marked any place for disposal of C&D waste. This type of waste is generally used in plinth of buildings and filling of public roads etc.
4.Bhowali Nagar Palika Parishad, Bhawali does not have land available to collect waste. The waste falling within the municipal limits is used by the local people themselves.
5.Ramnagar Waste is not produced on daily basis under Nagar Palika, Ramnagar's border. If it is generated at any place within the municipal limits, then it is shifted to the Gas Godam Road (Unt Padav) near the filling point of the municipality.
6.Kalaghungi In Kaladhungi Nagar Panchayat, the waste is used by the citizens themselves and the remaining waste is dumped at the garbage disposal site which is used by the citizens as per their need.
7.Nainital C&D waste will be disposed of at sites designated by the administration outside the city.
(Annexure -B)
(b) The details of plant Name of Details of plant established established for the city/town treatment of C&D waste 1.Haldwani- At present, the process of setting up a C&D waste including the existing Kathgodam treatment plant is not in progress. However, the capacity and capacity Municipal Corporation Haldwani-Kathgodam has utilization. selected a site for waste disposal and constructed a temporary site.(Photograph is attached). Name and address of C&D plant- Nagar Nigam Construction and Demolition Waste Plant, near Gaula Rokhad bypass, Haldwani.
2.Lalkuan At present the process of setting up a C&D waste treatment plant is in progress. (Proposal is attached.)
3.Bhimtal At present no C&D waste treatment plant is available.
4.Bhowali At present no C&D waste treatment plant is available.
5.Ramnagar At present no C&D waste treatment plant is available.
1146.Kalaghungi There is no land available for waste in Kaladhungi Nagar Panchayat area. Correspondence is being maintained with Revenue Department and Forest Department for availability of land.
7.Nainital At present, the process of setting up a C&D waste treatment plant is in progress.
(Annexure -B)
4.Industiral (a) Number of industrial Total number of industries Effluent Discharging outside Premises - Effluent unit discharging their 01 (Century Pulp and Paper -Lalkuan, Distict-Nainital).
discharge effluent
treated/untreated in
river Ganga and its (Annexure- C)
tributaries and details of
defaulting industrial
units.
(b) Total daily Industrial effluent generated - 21838 m3/Day
generation of such Total registered industries - 01
industrial waste within (Annexure- C)
the district.
(c) The manner of There are total 221 industries in the district Nainital. Those industries
treatment of the which generate waste water in excess quantity have installed treatment
industrial waste so plants like STP, ETP, sock pits, septic tanks etc.
generated.
(Annexure- C)
(d) The discharge Zero discharge.
effluent analysis from (Annexure- C)
the CETP and ETP
treating the industrial
waste from each outlet.
(e) The per day 19.14 MT/ Annum (0.052 MT/day) disposed through T.S.D.F. (Treatment,
generation of industrial Storage, and Disposal Facility)/ Authorised recyclers/Land fill. solid waste and manner of its treatment and (Annexure- C) disposal in the district.
5.Regulation (a) If the flood plain zone The study work of Flood Plain Zoning of Gola river has been completed. The of flood Plain has been demarcated report and maps of different return period flood has been completed. Zone and the extent of Marking of flood extent on the ground on the basis of point table supplied, encroachment on the is to be done and marking of flood zones on Shajra sheet is to be done. The flood plain zone in the report of Flood plain zoning is attached. district. There is no violation for implementing the Flood Plain Zone.
(Annexure- D) 115
(b) The details of direct The details of direct discharge of pollutants by the encroachers by the discharge of pollutants side of the river Ganga's tributaries in the district are not estimated. by the encroachers by the side of the river Ganga and its tributaries in the district.
(Annexure- D)
6. Bio medical (a) The per day total The total estimated daily production of bio medical waste in the district is waste generation of bio 895.54 Kg. categorised as:-
medical waste in the Government Hospitals- 433.54 Kg. district. Private Hospitals- 462.00 Kg.
(Annexure- E)
(b) The manner of its treatment and disposal. In District hospital/Sub District hospital/ Private Hospitals, bio medical waste disposal is done by C.B.M.W.T.F. (Common Bio-
medical Waste Treatment Facility) {Global Environmental Solution, Gadarpur}. In S.T.G.H. (Sushila Tiwari Government Hospital), bio-medical waste disposal is also done through C.B.M.W.T.F. (situated in Sushila Tiwari Government Hospital). In Community Health Centre/ Primary Health Centre Type-B/ Primary Health Centre Type-A/ Health/ Wellness Centre, the biomedical waste disposal is done through Deep Burial Pit (situated in hospital/wellness centre campus). The entire bio-medical waste generated in the hospitals is disposed off as per the guidelines. Since, the entire bio-medical waste generated in the hospitals is disposed off as per the guidelines, hence there is no gap. The list given below:
Sr.No. Facility Type No. Of Per- day Mode of Disposal Facility total Quantity (in Kg)
1. District Hospital 1 53.35 Common Bio-Medical
2. Sub District Hospital 3 87.75 Waste Treatment Facility (Global Environmental Solution, Gadarpur)
3. Sushila Tiwari 1 280 Common Bio-Medical Government Hospital Waste Treatment (S.T.G.H.) Facility (situated in Sushila Tiwari Government Hospital campus).
4. Community Health 10 8.95 Deep Burial Pit Centre (situated in Hospital
5. Primary Health 5 3.01 campus).
Centre Type- B
6. Primary Health 40 0.380 Centre Type- A 116
7. Health & Wellness 103 0.100 Deep Burial Pit Centre (situated in Hospital campus).
8. Private 203 462 Common Bio-Medical Waste Treatment Facility (Global Environmental Solution, Gadarpur) Total 366 895.54 (Annexure- E)
7.Mining Number of cases There are 08 cases registered within a year against illegal mining in the registered within a year bed or flood plains of river Ganga and its tributaries and the action taken against illegal mining in according to Prevention of Illegal Mining Transportation and Storage Rules the bed or flood plains of 2021.
river Ganga and its Following are the details related to 08 registered cases:
tributaries and details of enforcement of mining policy of state and "Enforcement & Monitoring Guidelines Details of illegal mining in the river bed in district Nainital from for Sand Mining" 01.01.2023 to 31.12.2023 (EMGSM) and Sustainable Sand Mining S.N. Date of Name of Details of Quantity Penalty Status of Management Guidelines Inspection Place/ Illegal of Illegal (In Recovery 2016. River Mining Mining Rupees)
1. 21.04.2023 Village- Shri Amit 466.2 1,43,590. Deposited Odadada Aggrawal Cubic 00 r, Tehsil- Meter Betalgha (1025.64 at/ Kosi Ton) River
2. 09.05.2023 Village- Kumaun 576 Cubic 1,77,408. Deposited Malla Mandal Meter 00 Vardho, Vikas (12,672 Tehsil- Nigam Quintal) Betalghat Limited / Kosi River
3. 06.06.2023 Village- Kumaun 756 Cubic 2,32,848. Deposited Vardho, Mandal Meter 00 Tehsil- Vikas (16,632 BetalghaatNigam Quintal) / Kosi RiverLimited
4. 07.06.2023 Village- Kumaun 1857 4,67,964. Deposited Amia, Mandal Cubic 00 Tehsil & Vikas Meter District- Nigam (33,426 Nainital/ Limited Quintal) Gaula River 117
5. 23.06.2023 Village Ms. Shilpa 570 Cubic 1,43,640. Deposited Chhada Nainwal Meter 00 and Doba (10,260 of Tehsil Quintal) Koshyaku tauli /
6. 24.06.2023 Village- Shri Sanjay 610 Cubic 1,53,720. Deposited Murkudiya Kumar Meter 00 , Tehsil &Verma (10,980 District- Quintal) Nainital/ Gaula River
7. 27.06.2023 Village- Shri Inder 630 Cubic 1,58,760. Deposited Ghodiyah Singh Meter 00 also and Rawat S/o- (11,340 Ghirauli Shri Heera Quintal) Tehsil Singh Betalghat District-
Nainital/ Kosi River
8. Village- Shri Shri 1680 4,23,360. Deposited Mallipali, Vishamb Vishambha Cubic 00 Tehsil- har Dutt r Dutt Meter Paldiya Paldia S/o (30240 Betalghat, Shri Quintal) District- Jaikishan Nainital/ Kosi River (Annexure- F)
8.Ecological The concerned hydro There are no hydro project set up on river Ganga and its tributaries with flow of River project set up on river respect to district Nainital.
Ganga and its tributaries will ensure maintaining and complying with minimum 15% of flow of water in the river Ganga and its tributaries.
(XI) REPORT BY DISTRICT MAGISTRATE DISTRICT BAGESHWAR , UTTARAKHAND:-
Para Details Information of Distt.- Bageshwar No. I. Sewage I(a)Per day sewage generation in the city/town of Distt.-Bageshwar is -
a) Per day generation of sewage in each Bageshwar - 4.00 MLD city/town within the District Garur - 0.90 MLD Kapkot-1.40 MLD
b) Quantity of sewage treated per day, city/town wise. (b) No STP is installed in the district and as such presently no sewage is being treated in District
c) The number of sewage treatment Bageshwar.
plants existing and their capacity and 118 capacity utilization and mode of (c) No STP is installed in District Bageshwar. disposal in each city/town.
(d) Since no STP is installed the quantity of discharged
d) Quantity of discharged treated waste treated waste is Nil. It is further submitted that the from each STP, particularly from fecal project for laying of sewage network in the city of coliform. Bageshwar will be funded under JICA scheme and those for the remaining two cities i.e. Garur and Kapkot
e) Time bound plan to meet the gap, if will be proposed under Amrit 2.0 scheme. any, in generation and treatment of sewage. (e) DPR of phase-I of sewage infrastructure has been prepared for Bageshwar city and sent for approval
f) Details of Hotels, Dharamshala, and from competent authority. Plan for other 2 towns are Ashram operating without proper under preparation. consent and discharging untreated effluent and the action taken against Copy of the letter No. 3486/ namamigange/10 dt. them. 19.12. 2023 of Ex-En UK PeyJal Nigam, Bageshwar is attached as Annexure - I. Copy of letter No. 2481/R-
g) Water quality in river and its 05/36 Dated 30.08.2023 (regarding submission of first tributaries in abutting phase project to Supretending Engineer) of Executive districts/towns in terms of fecal Engineer UttarakhandPeyJal Nigam is attached as coliform (MPN/100ml). Annexure - II.
(f) As per the UKPCB inventory report there are 54 hotels in District Bageshwar, out of which 18 hotels have valid CCA (Consolidated Consent & Authorization). Remaining 36 hotels have been issued notices by the board for the renewal of CCA. Of the 54 hotels 04 have their own in-house STP. Outlet of these STP is used for internal application of hotel. Rest 47 hotels dispose of sewage through septic tank/soak pit with zero discharge.A copy of the report dated 29.01.2024 of Regional Officer UKPCB Haldwani is attached asAnnexure - III.
(g) Water quality report is part of Annexure - III and has been submitted by Regional Officer, Uttarakhand Pollution Control Board,Haldwani.As per the report the water quality class of river Saryu D/S of Bageshwar city is "B".
ii. Municipal Solid Waste Disposal: II.
(a) Per day generation of solid waste -
a) Per day generation of Solid waste in Bageshwar - 7.5 ton each city/town within the District. Kapkot - 2.00 ton Garur - 2.00 ton
b) Quantity of solid wasted treated per day, in each city/town of the District. (b) Treated solid waste per day -
Bageshwar - 7.2 ton
c) The gap in treatment of solid waste. Kapkot - 2.00 ton Garur - 2.00 ton
d) Legacy waste and the time bound plan to treat legacy waste. (c) The gap in treatment is 0.3 ton in Bageshwar city which is collected and safely disposed in the next
e) The manner of utilization of the shift. There is no gap in remaining towns.
treated waste as well as rejects arising out of remediation of legacy (d) Legacy waste - All the three cities in district waste. Bageshwar are located on the banks of rivers. The cities are close to the middle Himalayan Ranges.
f) Current status of dumping of solid The proximity to snowy Himalayan range and low waste with reference to location. population density coupled together result in low legacy waste. In Bageshwar city participatory 119 campaigns have been organized to clear legacy waste. A resolution has been passed in Nagar PalikaBageshwar for the removal of legacy waste. Nagar PanchayatKapkot and Garurhas prepared work schemes for the removal of Legacy waste and Kapkot has started the removal of legacy waste as per the scheme. As per the report of EO, Garur; out of total 1300-1500 MT, 900 to 1000 MT legacy waste has been removed so far. Several participatory programswith active participation of localites, have been organized in the city of Bageshwar for the removal of Legacy waste. A copy of some of the photographs is attached as Annexure - IV.
(e) Bageshwar - People of the city have been motivated by Nagar Palika to adopt home composting. 80 home composting pits were prepared by Nagar palika. Overall 291 home composting pits are functional in the city of Bageshwar. Door to door collection of non- biodegradable waste is being done and source segregation is ensured. The waste so collected is being sent to the compacter for sale.Copy of photographs of composting units is attached as Annexure - V. Garur - A temporary MRF centre is functional in Garur in which plastic compacter, organic waste composter, shredder etc are installed. The organic waste is being composted and the non-organic waste is segregated and sent for sale. Photographs of temporary MRF centre are attached as Annexure-VI.
Kapkot - The construction of trenching ground has started and will be completed soon in kapkot. 16 composting pits of 200kg capacity have been made at the ground besides composter machine and compactor machine. 220 families are doing composting on their own. Photographs of trenching ground Kapkot are attached as Annexure - VII.
(f) Dumping of solid waste Bageshwar - A piece of revenue land has been selected for dumping of solid waste. The permission of Govt. of Uttarakhand has been obtained. The DPR for the land has been prepared and sent to the Govt. for approval. As per the directions of the Govt. EIA is underway. Copy of letter No. 1926 dated 13.12.2023 for work order of EIA to the selected agency is attached as Annexure - VIII. A copy of the letter No 698/1105 el.a.c/2021-22 dated 23.09.2021 of DM Bageshwar transferring the land for solid waste management to Nagar Palika,Bageshwar is attached as Annexure- IX.
Garur- Solid waste is being disposed at temporary MRF centrein Golu Market near taxi stand,Garur.
120Kapkot - A revenue land in village Bumserahaving area of 2.234 hact. is earmarked for the purpose. A copy of order No 2733/21- 50/lbc/2014-15 dt 17.03.2015 of DM Bageshwar is attached as Annexure - X. The construction work at the site is in progress by Rural Works Department.95% of thework is complete.
Copy of letter no 1975/200/2024 MC/2018 /2023-24 dated18.12.2023 of EO, NagarPalikaBageshwar, letter no 340 na.pa./2023-24 dated 15-12.2023 of EO Nagar PalikaKapkot and letter no 322/2023(2023-24) dated 16-12-2023 of EO Nagar PalikaGarur is annexed as Annexure - XI.
III. Construction and Demolition Waste III.
a) Total per day generation of C & D (a) Very small amount of C&D waste generation is waste in the District. reported. In the hilly terrain of the district cut and
b) The detail of plant established for the fill method of leveling is used for site preparation treatment of C & D waste including and most of the waste is utilized at the site itself. the existing capacity and capacity Zero generation of C&D waste have been reported utilization. by Executive Officer Nagar PanchayatKapkot and Garur.
(b) Bageshwar - For the disposal of C& D waste, 9 naaliland is selected in village Aare where the debris is presently being dumped. Government permission for construction of boundary wall and gate has been obtained. Tender is complete for the work and work has started at the site.
Annexure - XI (annexed above) IV. Industrial Effluent Discharge IV The Regional Officer, Pollution Control Board has
a) Number of Industrial Unit submitted his report vide letter No. UKPCB/ganga discharging their effluent su./24/2445-1086 dt 03/ 01/ 2024. As per his report treated/untreated in River Ganga the point-wise information is as follows - and its tributaries and details of (a) Total no of Industries discharging effluent defaulting industrial units. outside their premises - Zero.
(b) Industrial effluent generated - Zero.
b) Total daily generation of such Total registered industries -No industry industrial waste within the District. generating effluent is registered.
(c) Industries have their own STP's.
c) The manner of treatment of the (d) Zero discharge from STP's hence discharge Industrial waste so generated. effluent analysis is not required.
(e) 0.122MT/Annum disposed through TSDF
d) The discharge effluent analysis from (Treatment Storage & Disposal the CETP and ETP treating the Facility)/Authorized recyclers. industrial waste from each outlet. A copy of the letter dated 03.01.2024 is attached as Annexure - XII.
e) The per day generation of industrial solid waste and manner of its treatment and disposal in the District.
V. Regulation of Flood Plain Zone V Flood plain Zoning has not yet started in District
a) If the flood plain zone has been Bageshwar. Copy of letter No - 1234/si.kh.ba./a.a./ demarcated and the extent of 2023-24 dated 16.12.2023 of Ex En irrigation encroachment on the flood plain department is attached as Annexure - XIII. zone in the District.
121b) The details of direct discharge of pollutants by the encroachers by the side of the River Ganga and its tributaries in the District.
VI. Bio medical Waste: VI
(a) Around 137.1 kg bio-medical waste is being
a) The per day total generation of bio generated daily in the 33 Govt. Hospitals in the medical waste in the District. District. As per the information given by CMO
b) The manner of its treatment and Bageshwar, no private hospital runs in District disposal. Bageshwar producing bio-medical waste.
(b) The bio-medical waste is deep buried in bio- medical pits after being disinfected. Copy of letter no - vivid/2023-24/5911 dated 30.12.2023 of CMO Bageshwar is attached as Annexure - XIV.
VII. Mining VII
(a) In all 09 cases of illegal mining have been
a) Number of cases registered within a registered in FY- 2023-24. Out of which 06 year against illegal mining in the bed cases relate to offences of RBM and its or flood plains of river Ganga and its transportation. An amount of Rs. 13,10,210.00 tributaries and details of have been recovered as compensation from enforcement of mining policy of State these offences. As per the policy of the State and "Enforcement & Monitoring Government a District level anti-mining task Guidelines for Sand Mining" force has been formed. This task force has (EMGSM-2020) and sustainable Sand personals from police, revenue, forest, mines Mining Management Guidelines and transport departments of the district and 2016. carries out joint operations against illegal mining.
A copy of letter No 644/ bhu.
Khani.vi./khanan/jan.bag. /2023-24 dated 03.01.2024 by the mining officer Bageshwar is attached as Annexure- XV to this affidavit. 2 The concerned hydro project set up on river The 2 hydro-electric projects established in the district Ganga and its tributaries will ensure are complying with the prescribed minimum 15% maintaining and complying with the discharge of flow of water in the river. prescribed minimum 15% of flow of water in the river Ganga and its tributaries.
(XII) REPORT BY DISTRICT MAGISTRATE DISTRICT HARIDWAR,UTTARAKHAND:-
Issues Information Implementation and Compliance Sought
1.Sewage (a) Per day Total per day Sewage generation in Haridwar district =215.20 MLD (million litre generation of per day) City/Town wise List attached.
sewage in Name Of town Per day sewage each generation in MLD city/town Laksar 3.97 with in the Bhagwanpur 1.38 district. Mangalaur 9.65 Dhandera 4.24 Landhaura 3.35 Jhabrera 2.04 Roorkee 21.54 Padli Gujjar 2.35 122 Issues Information Implementation and Compliance Sought Rampur 3.25 Piran Kaliyar 1.83 Imlikhera 1.15 Sultanpur Adampur 1.73 Shivalik Nagar 5.63 Haridwar and its Satellite town 125.20 Current discharge of drains/Nalas in Nagar 27.89 Nigam, Haridwar Grand Total 215.20
(b) Quantity Quantity of Sewage treated per day in Haridwar district = 152.00 MLD (million of sewage liter per day) City/Town wise List attached.
treated per Name Of town Per day sewage
day, treated in MLD
city/town Roorkee 7
wise. Haridwar 145
Grand Total 152.00
(Annexure- A)
(c) The Existing sewage treatment plant in Haridwar district = 178.00 MLD (million litre
number of per day) City/Town wise List attached.
sewage Location STP Capacity Proposed /
treatment capacity utilisation Under construction
plant existing (in MLD) (in MLD) STP with completion date (in
and their MLD)
capacity and Jagjeetpur 18 18 -
capacity 27 27 -
utilization
68 68 -
and mode of
disposal in Sarai 18 18 -
each 14 14 -
city/town. Shivalik - - 8 MLD STP
nagar (completion aprox.2026)
Proper disposal of untreated sewage in new ULB's will be covered under proposed District Ganga Action Plan and after getting approval from NMCG it will intimate.
(Annexure- A)
(d) Quantity STP Location Feacal coliform of discharged (MPN/ 100) treated sewage from 27 MLD Jagjeetpur 70 each STP, particularly 18 MLD Jagjeetpur 80 for fecal coliform. 18 MLD Sarai 60 33 MLD Saliyar Roorkee 85 68 MLD Jagjeetpur 170 14 MLD Sarai 220 123 Issues Information Implementation and Compliance Sought
(e) Time bound plan to Name Of Sewage Sewage Gap Bound plan to meet meet the gap, town generated treated (in the gap if any, in (in MLD) (in MLD) generation MLD) and Laksar 3.97 0 3.97 Interception and treatment of Diversion work of used sewage. water of Laksar Town flowing through open drains and treatment plant of approx7.00 MLD capacity for same with co-
treatment facility of 50 KL septage load for Laksar town population is being proposed as per guidelines under SBM Programme without any sewerage network of town.
The expected time of proposal approval is 12 months (2025).
After vetting approval 2 years will be the completion time as per mentioned by Executive Engineer, Construction Division, UKPJN, Haridwar <ee_cdhdr@rediffmai l.com> Mangalaur 9.65 0 9.65 Interception and Diversion work of used water of Mangalaur Town flowing through open drains and treatment plant of approx 8.50 MLD capacity for same with co-treatment facility of 100 KL septage load for Mangalaur, Landhaura & Jhabrera towns population is being proposed as per guidelines under SBM Programme without any sewerage network.
124Issues Information Implementation and Compliance Sought The expected time of proposal approval is 12 months (2025).
Shivalik 5.63 0 5.63 After construction of 8 Nagar MLD STP at Shivalik Nagar under KfW funded sewerage scheme this gap will meet. This STP is proposed at Shivalik nagar BHEL land.
Areas included in this scheme are Shivalik Nagar, Tehri Visthapit colony, Indralok Colony, Subhash Nagar. And at present sewage coming from Shivalik Nagar area collected into Oxidation Pond constructed at BHEL Land. After construction of STP all sewage coming from above area shall be treated as per NGT norms.
The expected time of completion of this STP is 2026 subjected to transfer of STP land to this office.
(Annexure- A)
(f) Details of - 1- Only 240 of the 437 hotels on the board's inventory have valid CCAs Hotels, (Consolidated Consent & Authorization), and another 15 hotels have Dharamshala applications that are pending. Rest 187 have issued notices for applying and Ashram consent. A growing number of hotels are being applied daily. As a result, operating monthly statistics on the number of hotels applied are vary. Previously, there without were 240 hotels with valid CCA; as of right now, 355 hotels out of 437 have proper valid CCA; the remaining 46 hotels have not applied for CCA; 26 hotels have consent and returned applications; 06 hotels have pending applications; and 04 hotels have discharging rejected applications. untreated effluent and the action 2- Additionally, 206 Ashrams and 131 Dharamshalas with more than 20 rooms taken against have been inventoried by the regional office. Only 68 Ashrams/ Dharamshalas have them. valid CCA and rest 269 have not applied for CCA and have issued notices.
- The majority of ashrams and Dharamshalas are connected to sewage lines or they have septic tanks and soak pits for sewer discharge. Action has been taken by Regional office, Roorkee UKPCB by issuing notices to concerned ashram and dharamshala against the unapplied ashram and Dharamshala. A copy of the issued notices is given as Annexure-1.
125Issues Information Implementation and Compliance Sought
(g) Water Water quality of Ganga River from Haridwar to Roorkee is being monitoring on quality in monthly basis from the following 12 locations:
river and its 1) River Ganga U/s of Haridwar at at Bindughat, Dudhiavan, Haridwar. tributaries in 2) River Ganga at Har-ki-Pauri near CCR Tower, Haridwar. abutting 3) Ganga canal at Laltarao Bridge, Haridwar. districts/tow 4) Ganga canal at Dam Kothi, Haridwar. ns in terms of 5) D/s of Har-ki-Pauri at Rishikul Bridge, Haridwar. fecal coliform 6) River Ganga D/s of Haridwar at BisanpurKundi, Haridwar. (MPN/100ml) 7) River Ganga D/s of Haridwar at BalakumariMandir, Ajeetpur, Haridwar. 8) River . Ganga D/s Sultanpur, Jaspur-Ranjeetpur, Haridwar.
9) Upper Ganga Canal at D/s of Roorkee, Haridwar.
10) River Banganga D/s at Laksar before entering U.P. Haridwar.
11) River Banganga U/s near village Kudinet, Haridwar.
12) D/s River Solani near U/s of village Kuankhera, Haridwar.
As per water quality monitoring data, water quality at the above-mentioned locations are fit for outdoor bathing purposes (Class-B) concerning designated best use water quality criteria of Central Pollution Control Board. 1Water quality data are regularly being displayed at the website of the UKPCB at:
http://www.ueppcb.uk.go.in/pages/display/96-water-quality-data.
Date of Monitoring Temperature (◦C ) TC (MPN/100 ml) BOD (mg/l) COD (mg/l) Name of TDS (mg/l) DO (mg/l) Color S. Monitorin Odor pH N. g Weather Location River Ganga Colorless odorless U/S at 1 Bindughat 19.0 8.00 217 8.9 1.6 10 170 Dudhiyab an, Haridwar River Colorless odorless Ganga at 2 Har Ki 19.5 7.96 120 9.2 1.2 9 170 Pouri, Haridwar River Ganga Colorless odorless 06.12.2023 Canal at 3 19.5 7.80 190 9.1 1.4 11 140 Lal Ta Rao Bridge, Clear weather Haridwar River Colorless odorless Ganga 4 Canal at 21 7.91 200 9.2 1.2 9 94 Damkothi, Haridwar River Ganga canal D/S Colorless odorless at Har ki 5 21.8 7.64 100 9.2 1.2 8 120 Pauri, Rishikul Bridge, Haridwar River Ganga 04.12.2023 Colorless odorless D/S at 7 Balkumari 19.5 7.91 180 9.4 1.4 10 110 Mandir, Ajeetpur, Haridwar 126 Issues Information Implementation and Compliance Sought River Ganga colorless odorless D/S at 8 Bisanpur 22 7.94 160 9.2 1.2 9 140 Kundi Village, Haridwar Upper Ganga colorless odorless Canal D/S 6 at 19.2 7.81 140 9 1.4 12 140 Roorkee, Haridwar District Banganga U/s of colorless odorless Laksar 10 20.7 7.81 280 5.8 1.6 14 110 Near Village Kudinet River Banganga colorless odorless D/S at 9 Laksar 22.4 8.02 220 5.4 1.8 12 140 before entering U.P D/s River Solani colorless odorless near U/s 11 20.6 8.04 200 7.8 1.8 16 120 of Village Kuankher a River Ganga D/S at colorless odorless Jasspur-
12 Ranjeetpu 22.0 7.79 195 9.2 1.4 12 140 r (Sultanpur ), Haridwar.
As we previously stated, the water quality of the sampling locations of Ganga river is suitable for outdoor bathing and is classified as Class-B according to CPCB regulations, as Table 1 below details Class of Designated-Best-Use Criteria water Total Coliforms Organism MPN/100ml shall be 50 or less.
Drinking Water Source pH between 6.5 and 8.5 without conventional A Dissolved Oxygen 6mg/l or more treatment but after Biochemical Oxygen Demand 5 disinfection days 20C 2mg/l or less Total Coliforms Organism MPN/100ml shall be 500 or less pH between 6.5 and 8.5 Dissolved Outdoor bathing B Oxygen 5mg/l or more (Organised) Biochemical Oxygen Demand 5 days 20C 3mg/l or less 127 Issues Information Implementation and Compliance Sought Total Coliforms Organism MPN/100ml shall be 5000 or less Drinking water source pH between 6 to 9 Dissolved after conventional C Oxygen 4mg/l or more treatment and disinfection Biochemical Oxygen Demand 5 days 20C 3mg/l or less pH between 6.5 to 8.5 Dissolved Oxygen 4mg/l or more Propagation of Wild life D Free Ammonia (as N) 1.2 mg/l or and Fisheries less pH between 6.0 to 8.5 Electrical Conductivity at 25C Irrigation, Industrial micro mhos/cm Max.2250 Cooling, Controlled Waste E Sodium absorption Ratio Max. 26 disposal Boron Max. 2mg/l Below-E Not Meeting A, B, C, D & E Criteria (Annexure- B)
2.Municipal (a) Per day Solid Waste generation of Name of city/town Per day generation of solid waste disposal Solid Waste in Haridwar (NN) 200-220 tpd each Roorkee (NN) 100-110 tpd city/town Around 22 metric ton solid waste is being with in the Manglaur (NPP) dumped at trenching ground. district.
Laksar (NPP) 15 tpd
Shivalik Nagar (NPP) 10 TPD
Landhaura (NP) Around 8 metric ton solid waste domps of
trenching ground
Jhabrera (NP) 10 tpd
PiranKaliyar (NP) 9 tpd
Imlikhera (NP) Approx. 4 TPD
PadliGurjar Approx 10 TPD
Bhagwanpur Around 9 TPD
Sutanpur adampur 6 tpd
Dhandhera 2.05 TPD
Rampur 3.5 Mt/Per Day
(Annexure- C)
(b) Quantity
of Solid Name of city/town Quantity of Solid Waste
Waste Haridwar (NN) 100 tpd
treatment per Roorkee (NN) 100 tpd
day, in each Manglaur (NPP) Nill
city/town of Laksar (NPP) 15 tpd
the district. Shivalik Nagar (NPP) 9.5 TPD
128
Issues Information Implementation and Compliance
Sought
Landhaura (NP) 8 tpd
Jhabrera (NP) 08 tpd
PiranKaliyar (NP) 4.5 Ton Per Day
Imlikhera (NP) 0 (only segregation of waste materials by
the championing.)
PadliGurjar Approx 06 TPD
Bhagwanpur Around 9 TPD
Sutanpur adampur 4.8 tpd
Dhandhera Land on rent
Rampur Sending to Trenching ground of
municipal corporation roorkee. quantity of Solid Waste treatment per day 3.5 Mt. (Annexure- C)
(c) The gap in Name of city/town Gap in treatment of Solid Waste. treatment of Haridwar (NN) 100-120 TPD - Haridwar (NN) have a 100 Solid Waste. TPD SWM Plant and a Warrior Machine 40-50 TPD the leftover waste is dumped/disposed at Sarai SWM Plant.
10 tpd in nagar nigam roorkee the untreated waste(10tpd) Which is mainly Roorkee (NN) silt from drainage & dust of road/street sweeping goes to saliyar trenching ground.
Currently, the gap between in collection and processing of MSW is 100% but Manglaur (NPP) trammel is being installed and within a month processing will be started.
Laksar (NPP) Total MSW Transferred to MRF Centre and Processed so the gap in the treatment is Nill.
Shivalik Nagar (NPP) The process of solid waste treatment is
carrid out every next day
Landhaura (NP) The process of solid waste treatment is
carrid out every next day
Jhabrera (NP) 10-8 tpd
PiranKaliyar (NP) 4.5 TPD Beacause Due to lack of land.
The Land does not provide to Nagar Panchayat Piran Kaliyart by Revenue department till yet and set of the Malguzari and Nazrana 1 Crore 72 Lacks.
Imlikhera (NP) 4 MT/ per day
PadliGurjar The process of solid waste treatment is
carrid out every next day on treatment plant/MRF center.
Bhagwanpur Total MSW Transferred to MRF Centre NN Roorkee and Processed so the gap in the treatment is Nil.
1.2 tpd Sutanpur adampur 129 Issues Information Implementation and Compliance Sought Dhandhera Land on Rent/Gap in treatment of Solid Waste-0 Rampur Gap in treatment of Solid Waste-0 (Annexure- C)
(d) Legacy Name of city/town Legacy waste and the The time bound waste and time bound plan to plan to treat legacy the time treat legacy waste. waste bound plan to treat legacy Haridwar (NN) Tender is in proces.. waste.
Haridwar (NN) call
tender for bio
420120 metric ton remediation of
legacy waste , the
time frame for
remediation of site
one year.
Tender process is
complete treat all
Roorkee (NN) 1.30 lac MT
legacy waste wit in
the 9 month
Legacy waste DPR is
sent to the state
government for
29506 MT within 5 to 6
Manglaur (NPP) sanction and the
months
legacy waste is to be
treated within 5 to 6
months.
Laksar (NPP) Process to Quantify is Dec-2024
on going Dec-2024
Shivalik Nagar (NPP) Door to door
Door to door garbage
garbage collection
collection work is
work is being done
being done by
by Municipal Council
Municipal Council
Shivalik Nagar in all
Shivalik Nagar in all 13
13 wards on no
wards on no profit no
profit no loss basis
loss basis with the help
with the help of
of waste management
waste management
agency.
agency.
Landhaura (NP) 260 MT 5 to 6 months
Jhabrera (NP) 15000 MT --
PiranKaliyar (NP) 85 TPD.
22373 Legacy Waste
Aprroximetly 270
DPR is ready copy of
Days plan for
DPR is Attached With
Treated to all Legacy
this Report.
waste.
130
Issues Information Implementation and Compliance
Sought
Imlikhera (NP) Currently, drone After approval DPR,
survey is being done the legacy waste will
to assess the dumpsite be disposed by end
for treating the legacy of July 2024. waste.
(Quantity above
approx. 2700MT)
PadliGurjar DPR has been
prepared for disposal
of legacy waste by the
municipal body. After
approval from the
government, the
legacy waste will be
disposed of by June 30,
2024.
Bhagwanpur The legacy waste in The legacy waste
bhaghwanpur is disposed within 5-6
300MT. months.
Sutanpur adampur No Legacy Waste --
Dhandera No Legacy waste --
Rampur No Legacy waste --
(Annexure- C)
(e) The Name of city/town Utilization of the treated waste as well as
manner of rejects arising out of remediation of
utilization of legacy waste
the treated Haridwar (NN) successful bidder wil provide there
waste as well approach and methodology for
as rejects Utilization of treated waste as well as
arising out of rejects.
remediation NA - In Nagar Nigam Roorkee the
of legacy remediation 02 december 2023. In waste. present the pre Processing work in eunning in which windrows formation for Eaporation of moisture is in process Roorkee (NN) Treatment of legacy waste will be come in process after the dry out of legacy waste so reject/nert and other by product will be available only after the treatment of legacy waste start.
This ULB is attached to Roorkee NN Manglaur (NPP) Cluster.
Laksar (NPP) After Renditions of legacy Waste Bio Soil will use for low Line area & RDF for Cement or Waste to Energy Plant. Shivalik Nagar (NPP) Garbage is being disposed of with the help of waste management agency.
131Issues Information Implementation and Compliance Sought Landhaura (NP) Inersts are Disposed in Low Line Area Jhabrera (NP) No Legacy Waste PiranKaliyar (NP) Door to Door segregated Collection is being done by Nagar Panchayat Piran Kaliyar in All 9 Wards.
Imlikhera (NP) No Legacy Waste PadliGurjar DPR has been prepared for disposal of legacy waste by the municipal body. After approval from the government, the legacy waste will be disposed of by June 30, 2024 Bhagwanpur MSW Transferred to MRF centre NN Roorkee so the dumping of MSW is Nill.
Sutanpur adampur No Legacy Waste
Dhandhera No Legacy waste
Rampur No Legacy waste
(Annexure- C)
(f) Current
status of Name of city/town Current status of dumping of solid waste
dumping of with reference to location
solid waste Haridwar (NN) Village-Sarai
with (Solid waste treatment plant)
reference to Roorkee (NN) Village Saliyar trenching ground
location. Around 22 metric ton solid waste is being
Manglaur (NPP) dumped at trenching ground.
Laksar (NPP) MSW Transferred to MRF Centre so the
Dumping of MSW is Nill.
Shivalik Nagar (NPP) Garbage collection work within the
municipal area is being done on no profit no loss basis with the help of waste management agency. The waste is disposed of at the Sidkul Touching Ground by the waste management agency.
Landhaura (NP) Around 8 metric ton solid waste domps of trenching ground Jhabrera (NP) Village Jhabrera Solid waste treatment Plant PiranKaliyar (NP) Now Duping the old site of Gram Panchayat Piran Kaliyar.
Imlikhera (NP) A Small dunp site which is used by gram panchayat is near to mazri chowk, imlikhera. The solid waste disposed on dump site by ULB's on time to time with a championing. Demanding to Land & Resources For proper disposal of waste. PadliGurjar Garbage disposal work is being done by Nagar Panchayat Padli Gurjar on the land obtained from the village level on PPP mode and the Nagar Panchayat has 132 Issues Information Implementation and Compliance Sought completed the tender process for the four walls of the Kuda site. Due to the land dispute, the work is delayed. Has been.
Bhagwanpur Total MSW Transferred to MRF Centre NN Roorkee's Saliyar located Plant Sultanpur Adampur Trenching Ground Nagar Panchayat, Sultanpur Adampur Dhandhera Since Nagar Panchayat does not have its own land, garbage disposal is being done on rented land.
Rampur The Waste Produced will be Disposed of in the Trenching ground of Municipal Corporation Roorkee Locted at Saliyer.
3.Construction (a) Total per and Demolition day Name of city/town Total per day generation of C&D Waste waste generation of within the district.
C&D Waste Haridwar (NN) 1-2 tpd - Filleing in low line area.
within the Roorkee (NN) 4-5 MTD
district. It is used by the building owner himself
Manglaur (NPP)
Laksar (NPP) 0.25 tpd
Shivalik Nagar (NPP) Nagar PalikaShivalik Nagar was formed
in 2014. There is no house in the Municipal area in which the waste gets accumulated. Even if a little bit of waste comes out, it is used by the building owner himself.
Landhaura (NP) It is used by the building owner himself
Jhabrera (NP) -
PiranKaliyar (NP) Nagar Panchayat PiranKaliyar was
formed in 2015. There is no house in the Muncipal area in which the waste gets accumulated. Even if a little bit of waste comes out, it is used by the building owner himself Imlikhera (NP) 10 T/ monthly PadliGurjar Nagar Panchayat Padli Gurjar was formed in 2021. There is no house in the Municipal area in which the waste gets accumulated. Even if a little bit of waste comes out, it is used by the building owner himself Bhagwanpur NA Sultanpur Adampur 0.1 TPD Dhandhera NA Rampur NA 133 Issues Information Implementation and Compliance Sought
- action plan as per SBM 2.O guidelines prepared and shared with UDD for further approval NNH.
(Annexure- C)
(b) The
details of Name of city/town Total per day generation of C&D Waste
plant within the district.
established Haridwar (NN) No plant available
for the Roorkee (NN) No plant available
treatment of It is used by the building owner himself
Manglaur (NPP)
C&D waste
including the Laksar (NPP) Collection Centre available .5 TPd raw C
existing & D Waste Sold to Contractor for
capacity and Construction for filling Material.
capacity Shivalik Nagar (NPP) Nagar PalikaShivalik Nagar was formed
utilization. in 2014. There is no house in the Municipal area in which the waste gets accumulated. Even if a little bit of waste comes out, it is used by the building owner himself.
Landhaura (NP) It is used by the building owner himself Jhabrera (NP) No plant available PiranKaliyar (NP) No plant available Imlikhera (NP) NA. The construction and solid waste collected are being sold as raw hence there is no processing plant. Mostly C&D waste is used by the owner of the house.
PadliGurjar No plant available
Bhagwanpur No plant available
Sultanpur Adampur No Plant Available
Dhandhera No Plant Available
Rampur NA
(Annexure
- C)
4.Industiral (a) Number of
Effluent industrial unit
discharge discharging As on date, no industries have been discharge their untreated effluent into river
their effluent ganga. As we mentioned, every industry has in House ETP/STP/ Septic tank /Sock
treated/untre pit.
ated in river
Ganga and its (Annexure- B)
tributaries
and details of
defaulting
industrial
units.
(b) Total daily In Haridwar District, there are total 08 industrial cluster from where industrial
generation of effluent generates. A summary is provided in the table below:
such
industrial
134
Issues Information Implementation and Compliance
Sought
waste with in S. Name of Industrial Cluster No. of Waste Waste Water
the district. N Area/Unit water generating generation (in
. Units MLD)
1 Integrated Industrial Estate (IIE), 530 8 MLD
Haridwar.
2 Industrial park II, Near Sidcul 52 0.834
Haridwar.
3 Patanjali Herbal &Food park, 12 2.030
Padartha
4 Devbhoomi Industrial 31 0.134
EstaeBantakhedi, Roorkee
5 Raipur Co-operative Industrial 229 2.669
Area, Raipur Bhagwanpur,
Roorkee&
6 Bahadrabad Industrial Area 206 0.650
7 Industrial park IV, Near 48 0.273
Bahadrabad, Haridwar
8 Salempur Rajputana, Roorkee 72 0.230
(c) The S. Name of Industrial Cluster Waste Treatment Facility or
manner of N Area/Unit Water manner of treatment of
treatment of . generation industrial waste
the industrial (in MLD)
waste so 1 Integrated Industrial Estate 8 MLD CETP (9.0 MLD)
generated. (IIE), Haridwar.
2 Industrial park II, Near Sidcul 0.834 In House ETP /STP/Septic
Haridwar. tank/Soak pit.
3 Patanjali Herbal &Food park, 2.030 5 MLD in House ETP,
Padartha 1750 KLD capacity STP
provided for Domestic
waste water.
4 Devbhoomi Industrial 0.134 In House ETP in each
EstaeBantakhedi, Roorkee Industry where effluent
is generated/STP/Soak
pit/Septic tank.
5 Raipur Co-operative Industrial 2.669 In House ETP /STP/Septic
Area, Raipur Bhagwanpur, tank/Soak pit.
Roorkee&
6 Bahadrabad Industrial Area 0.650 In House ETP /STP/Septic
tank/Soak pit.
7 Industrial park IV, Near 0.273 In House ETP
Bahadrabad, Haridwar /STP/Septic tank/Soak
pit.
8 SalempurRajputana, Roorkee 0.230 In House ETP /STP/Septic
tank/Soak pit.
(d) The - Waste water generated from industries is treated in CETP and CETP outlet
discharge sample has been taken each month for its compliance by Regional office,
effluent Roorkee, UKPCB. The detail of analysis report is mentioned below:
analysis from Name and site of sampling point CETP, SIDCUL, Haridwar
the CETP and Sample collected by 1. Dr. Shahida Parveen (JRF) ETP treating 2. Rahul Negi (JLA) 135 Issues Information Implementation and Compliance Sought the industrial Date of sampling 11.12.2023 waste form Sampling point CETP Outlet each outlet. Nature of sample Grab Prescribed Standard S.N Parameters Observation 1 Colour Colourless _ 2 Odour Odourless _ 3 pH 7.66 6.5_8.5 4 BOD (mg/l) 22 30 5 COD (mg/l) 120 250 6 Total Solids (mg/l) 320 _ 7 TDS (mg/l) 300 _ 8 TSS (mg/l) 20 100
- In Haridwar District, there are total 07 STPs that are:
i) 18 MLD STP, Jagjeetpur, Haridwar
ii) 27 MLD STP, Jagjeetpur, Haridwar
iii) 68 MLD STP, Jagjeetpur, Haridwar
iv) 14 MLD STP, Sarai, Haridwar
v) 18 MLD STP, Sarai, Haridwar
vi) 7 MLD STP, BHEL, Haridwar
vii) 33 MLD STP, Saliyar, Roorkee Whose analysis report detail given in below table:
Sampling Point Name of Date Sewage Inlet of STP Outlet of STP of S. Treatment sam N. Plant (STP) Faecal plin BOD TSS BOD TSS (With pH pH Coliform g (mg/l) (mg/L) (mg/L) (mg/L) Capacity) (MPN) 18 MLD 1 (STP), 6.94 165 160 7.28 9.2 6.0 94 Jagjeetpur 2 27 MLD (STP), 7.21 180 190 7.46 8.4 9.0 79 Jagjeetpur 3 68 MLD (STP), 7.69 145 160 7.80 9.6 7.0 94 Jagjeetpur 11.12.2023 4 14 MLD (STP), Sarai 6.87 160 180 7.56 9.2 9.0 70 5 18 MLD (STP), Sarai 7.12 165 125 7.49 8.4 6.0 63 6 7 MLD (STP), BHEL 7.20 170 120 7.46 9.6 9.0 94 7 33 MLD (STP), 6.59 170 210 7.28 18.0 28.0 220 Saliyar Sewage Treatment final effluent standard (as per 6.5-9.0 MoEF&CC)
(e) The per There has been no record of generation of industrial solid waste in Regional Office, day Roorkee, UKPCB.
generation of However, we have data of total generation of Plastic waste by industries that is industrial 15276.266 in TPA and the generated plastic waste is collected by total 18 Plastic solid waste waste recyclers in Haridwar District where they recycle the plastic waste with total and manner capacity of 230500 TPA.
of its
treatment
and disposal (Annexure- B)
in the district.
136
Issues Information Implementation and Compliance
Sought
5.Regulation of (a) If the flood Final notification has been issued on both banks of river Ganga from Chandipul to
flood Plain plain zone Kalsia (up to the border of Uttar Pradesh) and from Rishikesh Dhalwala to
Zone has been Chandipul. A committee has been formed to identify resort hotels/dharamshalas
demarcated falling in flood frequency areas. In the said committee, City Magistrate Haridwar
and the Nodal and Assistant Engineers of Forest Department Haridwar, Haridwar-Roorkee
extent of Development Authority, Tourism Department Haridwar and Irrigation Division
encroachmen Haridwar have been nominated as members. The marking process has been started
t on the flood by the committee. After marking, action will be taken to remove encroachment.
plain zone in
the district. (Annexure- D)
(b) The A committee has been formed to identify resort hotels/dharamshalas falling in
details of flood frequency areas. In the said committee, City Magistrate Haridwar Nodal and
direct Assistant Engineers of Forest Department Haridwar, Haridwar-Roorkee
discharge of Development Authority, Tourism Department Haridwar and Irrigation Division
pollutants by Haridwar have been nominated as members. The marking process has been started
the by the committee. After marking, action will be taken to remove encroachment.
encroachers
by the side of
the river (Annexure- D)
Ganga and its
tributaries in
the district.
6. Bio medical (a) The per The Per day total generation of Bio Medical Waste in the Haridwar district = 1580
waste day total Kg/Day
generation of
bio medical (Annexure - B)
waste in the
district.
(b) The The Bio medical waste Generated in Haridwar District has been treated by M/s
manner of its Medical Pollution Control Committee, (with valid CCA upto 31.03.2025 from
treatment UKPCB) CBWTF Plant in Village Mandawar, Bhagwanpur through transportation,
and disposal. Collection, Storage & Dispose by means of Incinerator, Autoclave, Shedder &
Chemical disinfection.
(Annexure - B)
7.Mining Number of Through this office's letter number 947 dated 05-01-2024, details of the action
cases taken against illegal mining, transportation and storage in the last year 2022-23
registered and last year 2023-24 till the month of November, 2023 have been sent. In the
with in a year above cases, action has been taken under the Uttarakhand Mineral (Prevention of
against illegal Illegal Mining, Transportation and Storage) Rules 2021.
mining in the
bed or flood tuin gfj}kj esa voS/k [kuu ifjogu ,oa Hk.Mkj.k ds fo:} dh x;h dk;Zokgh dk fooj.k
plains of river Ø
0 voS/k
Ganga and its la LVksu Øs'kj ds fo:} dh x;h dk;Zokgh dk voS/k [kuudrkZvksa ds fo:} dh x;h ifjogu@idMs x;s
tributaries 0 ekg fooj.k dk;Zokgh dk fooj.k okgu dk fooj.k
and details of iz
iz olwy dh olwyh gsrq d olwy olwyh izdj olwy dh
enforcement d izLrkfor x;h izLrkfor dh x;h gsrq x;h
j.k /kujk'kh vo'ks"k j. /kujk'kh vo'ks"k .k /kujk'kh
of mining k
policy of state vizSy
and ]
1 2022 8 10225355 2599451 7625904.3 0 0 0 0 39 1742379
"Enforcement ebZ]
& Monitoring 2 2022 9 10324618 2698714 7625904.3 0 0 0 0 39 3283631
twu]
Guidelines for 3 2022 17 38786044 8629597 30156447 3 605456 378840 226616 63 1915991
Sand Mining" twyk
bZ]
(EMGSM) and 4 2022 3 2616789 1345000 1271789 6 4914920 0 4914920 51 1101240
Sustainable vxL
r]
Sand Minig 5 2022 6 7198210 641723 6556487 12 6625950 0 6625950 66 2363560
137
Issues Information Implementation and Compliance
Sought
Management flrE
cj]
Guidelines 6 2022 5 1935629 1177309 758320 0 0 0 0 29 731540
vDVw
2016. cj]
7 2022 0 0 0 0 6 6195636 0 6195636 46 1460560
uoEc
j]
8 2022 7 44581875 400000 44181875 6 3443720 841500 2602220 69 2742579
fnlE
cj]
9 2022 7 3160262 2513924 646338 0 0 0 0 103 2845396
tuo
jh]
10 2023 5 1355817 1355817 0 4 3389340 623774 2765566 97 2974646
Qjo
jh]
11 2023 7 15344198 3036580 12307618 8 8828802 153762 8675040 66 2403319
ekpZ]
12 2023 8 69443176 3940432 65502744 17 13244559 764079 12480480 71 3057892
20497197 17663342 276195
dqy 82 4 28338547 7 62 47248383 5 44486428 739 26622733
(Annexure - E)
8.Ecological The NA
flow of river concerned
hydro project
set up on river
Ganga and its
tributaries
will ensure
maintaining
and
complying
with the
prescribed
minimum
15% of flow
of water in
the river
Ganga and its
tributaries.
(XIII) REPORT BY DISTRICT MAGISTRATE DISTRICT ALMORA, UTTARAKHAND:-
Issues Information Sought Implementation and Compliance 1 (a)Per day Name Of town Per day sewage generation Sewage generation of Almora NPP 02 MLD sewage in each Letter no -3449, Date 26.12.23 (copy Attached) city/town with in the Ranikhet NPP There is no sewage waste in Ranikhet NPP district. Bhikiyasain NP There is no sewage waste in Bhikiyasain NP Chaukhutiya NP There is no sewage waste in Chaukhutiya NP Dwarahat NP There is no sewage waste in Dwarahat NP Ranikhet CB There is no sewage waste in Ranikhet CB Almora CB There is no sewage waste in Almora CB (Annexure- I) Almora has been serving almost 1100 households (nearly 15% of the total population).138
(b) Quantity of Name of town Per day treated sewage sewage treated per Almora NPP 02 MLD Letter no -3449, Date 26.12.23 (copy day, city/town wise. Attached) Ranikhet NPP 0 MLD(Septic Tank and Soak pit for sewage disposal.) Bhikiyasain 0 MLD(Septic Tank and Soak pit for sewage disposal.) Chaukhutiya 0 MLD (Septic Tank and Soak pit for sewage disposal.) Dwarahat 0 MLD (Septic Tank and Soak pit for sewage disposal.) Ranikhet CB 0 MLD (Septic Tank and Soak pit for sewage disposal.) Almora CB 0 MLD(Septic Tank and Soak pit for sewage disposal.) (Annexure- I) Rest of the districts use the conventional of Septic Tank and Soak pit for sewage disposal.
(c) The number of Name of town& location STP capacity in Capacity utilization in sewage treatment MLD MLD plant existing and Almora their capacity and Bukh 01 0.2MLD capacity utilization In Bhikiyasain Nagar Panchayat proposed STPs. DPR has been prepared and mode of by Jal Nigam Noula Bhikiyasain Almora. disposal in each (DPR Attached ) city/town. At present only sewage treatment plant with moving bed biofilm reactor
(MBBR) treatment technology is operational in Almora i.e, in Bukh, Almora municipality. Rest of the districts still relies on conventional septic tank and
(d) Quantity of soaks pit method for sewage disposal. discharged treated sewage from each In Pandeykhola, Almora 1.5 MLD STP sewage under construction. STP, particularly for fecal coliform. Mode of disposal - Water.
(Annexure- I) Name of town& location Quantity of discharged treated sewage(particularly for Fecal coliform) Almora
1.Bukh, Almora 1.65 MLD (Annexure-II) There is 84 range of fecal coliform in the treated sewage. STPs Analysis report attached. In which along with other parameter fecal coliform is also mentioned.
(e)Time bound plan Almora NPP 0 MLD to meet the gap, if Letter no -3449, Date 26.12.23 (copy Attached) any, in generation and treatment of (Annexure- I) sewage.
(f) Details of Hotels, Total number of registered hotels having valid CCA - 58 Dharamshala and Letter no -UKPCB, Date- 23.01.24 (copy Attached) Ashram operating Letter no -2573, Date- 01.01.24 (copy Attached) without proper (Annexure- II) consent and As per board inventory there are 133 hotels in Almora district and 58 hotel have discharging valid CCA(Consolidated consent &Authorization ) and 01 hotels application are untreated effluent under process, remaining 74 hotel have been issued notice to Renew CCA. Out of 139 and the action taken 133 hotels 23 no. of hotels covered under orange category which have its own in against them. house STP. Outlet of STP used for internal applications. Rest of 110 hotels covered under Green category. They are disposed sewage through septic Tank/soak pit.( zero Discharge)
(g) Water quality in River quality analysis report attached- B river and its Kosi Colour Odo weath Temperatur PH TDS EC DO Chlo River ur er e ride tributaries in Report colourl odou clear 16°𝐶 7.26 157 230 7.8 24.0 abutting Almora ess rless districts/towns in chlorid hard calciu magnesium alkalini BOD COD TC FC e ness m ty terms of fecal 232 122 110 184 2.0 6.0 110 70 2.0 coliform FS sodi SAR DBU ( water Quality) (MPN/100ml). um 2.0 6.8 0.19 B (Annexure-II)
2.Munici (a) Per day Name of Per day generation of solid waste pal Solid generation of Solid city/town Waste Waste in each Almora NPP 10 tons per day Collection in all wards of Almora disposal city/town with in the city.
district. Letter no -2759, Date 03.01.24 (copy Attached) Ranikhet NPP 0.4 ton per day.
Letter no -485, Date 02.01.24 (copy Attached) Bhikiyasain 0.2 ton per day.
Letter no -650, Date 30.12.23 (copy Attached) Chaukhutiya 0.5 ton per day.
Letter no -380, Date 02.01.24 (copy Attached) Dwarahat 0.6 ton per day.
Letter no -334, Date 26.12.23 (copy Attached) Ranikhet CB 4.5 ton per day.
Letter no -177, Date 30.12.23 (copy Attached) Almora CB 417 kg. per day Letter no -362, Date 27.12.23 (copy Attached) (Annexure - III)
(b) Quantity of Solid Name of Quantity of solid waste treatment per day Waste treatment per city/town day, in each Almora NPP 10-12 ton per Month. city/town of the The waste is disposed of through different methods district. such as composting, landfills and NAPED and Deep pits.
Letter no -2759, Date 03.01.24 (copy Attached) Ranikhet NPP 0.4 ton per day.
Letter no -485, Date 02.01.24 (copy Attached) Bhikiyasain 0.2 ton per day.
Letter no -650, Date 30.12.23 (copy Attached) Chaukhutiya 0.5 ton per day.
Letter no -380, Date 02.01.24 (copy Attached) Dwarahat 0.6 ton per day.
Letter no -334, Date 26.12.23 (copy Attached) Ranikhet CB 3.5 ton per day.
Letter no -177, Date 30.12.23 (copy Attached) Almora CB 250 kg Letter no -362, Date 27.12.23 (copy Attached) (Annexure - III) 250 kg. of wet waste is being compost and 167 kg Dry Waste is being sent to Nagar Palika trenching ground Almora. The garbage of solid waste by Nagar Panchyat Chaukhutiya is done on contract basis in the MRF Center of nagar panchyat Dwarahat .
140the garbage is disposed of at the MRF center and the recyclable material is collected for recycling. Recycle waste is sent to local Scrap dealers and raised amount of Rs.211801.00 Bhikiyasain, and Rs. 1094627.00 Almora NPP till date . also the composting of organic waste. The garbage produced daily by the ULB is sorted by red picker, like cardboard, glass, rubber, paper, iron, bottles etc. and taken to Haldwani for recycling.
(c) The gap in Name of Gap in treatment of solid waste treatment of Solid city/town Waste. Almora NPP Around 21000 tons waste is present at site Nagar Palikaparishad Almora have proposed the project for soild waste Treatment plant for Almora city, but as per soild waste Management Rule 2016 issued by MoEFCC, Environmental Clearance rejects as proposed site was 15 Meters away from National Highway. District Magistrate Almora and Nagar Palikaparishad Almora have requested state Authorities for the Relaxation in the MoEFCC Rule 2016 as Almora is situated in Hilly terrain.
Letter no -2759, Date 03.01.24 (copy Attached) Ranikhet NPP 100% treatment of MSW Letter no -485, Date 02.01.24 (copy Attached) Bhikiyasain 100% treatment of MSW Letter no -650, Date 30.12.23 (copy Attached) Chaukhutiya 100% treatment of MSW Letter no -380, Date 02.01.24 (copy Attached) Dwarahat 100% treatment of MSW Letter no -334, Date 26.12.23 (copy Attached) Ranikhet CB 100% treatment of MSW Letter no -177, Date 30.12.23 (copy Attached) Almora CB 1 ton Ranikhet CB and 167 kg. Almora CB Letter no -362, Date 27.12.23 (copy Attached) (Annexure - III) The garbage produced daily by the ULB is sorted by red picker, like cardboard, glass, rubber, paper, iron, bottles etc. and taken to Haldwani for recycling.
The waste is disposed of through different methods such as composting, landfills and NAPED and Deep pits.
(d) Legacy waste and Name of Time bound plan to treat legacy waste the time bound plan city/town to treat legacy Almora NPP Around 21000 tons of Legacy waste is present at site. waste. DPR prepared and sent to State authorities. fund disbursement Awaited.
08-12 months after fund disbursement. Letter no -2759, Date 03.01.24 (copy Attached) Ranikhet NPP There is no legacy waste in Nagarpanchayat Ranikhet NPP.
Letter no -485, Date 02.01.24 (copy Attached) Bhikiyasain Per day 02 tons MSW/legacy waste are being done daily in the temporary ground center build by Nagarpanchayat Bhikiyasain. Per day MSW collected in MRF center. till now Rs. 211801.00 income has been received by selling recycling from Non-Biodegradable legacy waste.
Letter no -650, Date 30.12.23 (copy Attached) Chaukhutiya There is no legacy waste in Nagarpanchayat Chaukhutiya.
Letter no -380, Date 02.01.24 (copy Attached) 141 Dwarahat There is no legacy waste in Nagarpanchayat Dwarahat.
Letter no -334, Date 26.12.23 (copy Attached) Ranikhet CB Dug out all legacy waste and segregated into several categories for final disposal as per quality. Time limit - July 2024.
Letter no -177, Date 30.12.23 (copy Attached) Almora CB There is no legacy waste in Almora CB.
Letter no -362, Date 27.12.23 (copy Attached) (Annexure - III)
(e) The manner of Name of Manner of utilization of the treated waste utilization of the city/town treated waste as Almora NPP Recycled waste is sent to local Aggregators and Nagar well as rejects Palika Parishad has raised an amount of Rs. 1094627 till arising out of date, also the composting of organic waste. remediation of DPR Proposed to the State Directorate, waiting for the legacy waste. funds to be dispersed.
Letter no -2759, Date 03.01.24 (copy Attached) Ranikhet NPP There is no legacy waste in Ranikhet NPP.
Letter no -485, Date 02.01.24 (copy Attached) Bhikiyasain Per day 02 tons MSW/legacy waste are being done daily in temporary ground center Ward-4 Kadholi build by Nagarpanchayat Bhikiyasain. Per day MSW collected in MRF center till now Rs. 211801.00 income has been received by selling recycling from Non-Biodegradable legacy waste. And compost being made from organic waste through pits.
Letter no -650, Date 30.12.23 (copy Attached) Chaukhutiya After segregation segregated waste sold to recycler and wet waste sent to SWM pit for composting. Letter no -380, Date 02.01.24 (copy Attached) Dwarahat There is no legacy waste in dwarahat.
Letter no -334, Date 26.12.23 (copy Attached) Ranikhet CB Dug out all legacy waste and segregated into several categories for final disposal as per quality Rejects waste use in SLF site.
Letter no -177, Date 30.12.23 (copy Attached) Almora CB There is no legacy waste in Almora CB.
Letter no -362, Date 27.12.23 (copy Attached) (Annexure - III)
(f) Current status of Name of Current status of dumping of solid waste dumping of solid city/town waste with reference Almora NP Nagar palikaparishad Almora have proposed the project to location. for soild waste Treatment plant for Almora city, but as per solid waste Management Rule 2016 issued by MoEFCC, Environmental Clearance rejects as proposed site was 15 Meters away from National Highway. District Magistrate Almora and Nagar Palikaparishad Almora have requested state Authorities for the Relaxation in the MoEFCC Rule 2016 as Almora is situated in Hilly terrain .
Letter no -2759, Date 03.01.24 (copy Attached) Ranikhet NP Currently ULB is doing 100% door to door collection and segregation of waste, collected waste carried to Ground Ghingharikhal Ranikhet Chiliyanaula. That Garbage collection is being done by separating organic /Inorganic through environment friends. Letter no -485, Date 02.01.24 (copy Attached) 142 Bhikiyasain Currently ULB is doing 100% door to door collection and segregation of waste, collected waste carried to MRF Center ward no-4 Nagar Panchayat Bhikiyasain Almora. where further segregation done to separate wet and dry waste.
Letter no -650, Date 30.12.23 (copy Attached) Chaukhutiya Currently ULB is doing 100% door to door collection and segregation of waste. Where dry waste processing is being done by MRF facility, dry waste separate in plastic, cardboard, rubber, tin, paper etc. After segregation segregated waste sold to recycler and wet waste sent to nadep pit for composting. Mix waste is being separated into dry and wet waste by the use of trammel machine. Letter no -380, Date 02.01.24 (copy Attached) Dwarahat Currently ULB is doing 100% door to dorr collection and segregation of waste. where dry waste processing is being done by facility SWM (MRF) Plant Nagar Panchayat Dwarahat, Almora, dry waste separate in plastic, cardboard, rubber, tin, paper etc. Letter no -334, Date 26.12.23 (copy Attached) Ranikhet CB Currently, Ranikhet CB doing 100% door to door collection and segregation of waste plant at Ghingharikhal for Ranikhet Cantonment Board as well as Municipal Counciel Ranikhet Chiliyanaula NPP Almora. Letter no -177, Date 30.12.23 (copy Attached) Almora CB Currently Almora CB is doing 100% door to door collection and segregation of waste. Where dry waste processing is being done by facility to MRF Center, Nagar Palika Trenching ground Almora NPP. dry waste separate in plastic, cardboard, rubber, tin, paper etc. Letter no -362, Date 27.12.23 (copy Attached) (Annexure - III)
3.Constr (a) Total per day Name of Per day generation of C&D waste uction generation of C&D city/town and Waste within the Almora NPP As Almora is situated in hilly terrain the so there is Demoliti district limited scope of high rise and multi storey building. At on present there is no Construction and Demolition Waste waste Treatment plant in Almora City.
Letter no -2759, Date 03.01.24 (copy Attached) Ranikhet NPP At present there is no Construction and Demolition Waste Treatment plant in Ranikhet NPP Letter no - 485, Date 02.01.24 (copy Attached) Bhikiyasain At present there is no Construction and Demolition Waste Treatment plant in Bhikiyasain Nagar Panchayat.
Letter no - 650, Date 30.12.23 (copy Attached) Chaukhutiya At present there is no Construction and Demolition Waste Treatment plant in Chaukhutiya Nagar Panchayat.
Letter no -380, Date 02.01.24 (copy Attached) Dwarahat At present there is no Construction and Demolition Waste Treatment plant in Dwarahat . Letter no -334, Date 26.12.23 (copy Attached) Ranikhet CB At present there is no Construction and Demolition Waste Treatment plant in Ranikhet CB. Letter no -177, Date 30.12.23 (copy Attached) Almora CB At present there is no Construction and Demolition Waste Treatment plant in Almora cantt.
143Letter no -362, Date 27.12.23 (copy Attached) There is no plan about C&D Plant in Almora District at present.
(b) The details of Name of Details of plant established plant established for city/town the treatment of Almora NPP As Almora is situated in hilly terrain the so there is limited C&D waste including scope of high rise and multi-storey building. At present the existing capacity there is no Construction and Demolition Waste and capacity Treatment plant in Almora City. utilization. Letter no -2759, Date 03.01.24 (copy Attached) Ranikhet NPP Currently ULB doesn't have any plant for treatment of C&D waste.
Letter no -485, Date 02.01.24 (copy Attached) Bhikiyasain Currently ULB doesn't have any plant for treatment of C&D waste.
Letter no -650, Date 30.12.23 (copy Attached) Chaukhutiya Currently ULB doesn't have any plant for treatment of C&D waste.
Letter no -380, Date 02.01.24 (copy Attached) Dwarahat Currently ULB doesn't have any plant for treatment of C&D waste.
Letter no -334, Date 26.12.23 (copy Attached) Ranikhet CB The C&D waste dumped in low lyingalnd because of its small amount.
Letter no -177, Date 30.12.23 (copy Attached) Almora CB Military Engineering Service deals with construction work within Army area.
Letter no -362, Date 27.12.23 (copy Attached) (Annexure - III)
4.Industi (a) Number of Total number of industries registered - There are no Industries in Almora District. ral industrial unit Effluent Discharging outside Premises- There is no Industries in Almora District.
Effluent discharging their Letter no -2448-1089, Date 03.01.24 (copy Attached)
discharg effluent Letter no -889, Date 01.01.24 (copy Attached)
e treated/untreated in (Annexure- IV)
river Ganga and its
tributaries and
details of defaulting
industrial units.
(b) Total daily Industrial effluent generated - Since no Industry is there.
generation of such Total registered industries -: there is no waste generation.
industrial waste with Letter no -2448-1089, Date 03.01.24 (copy Attached)
in the district. Letter no -889, Date 01.01.24 (copy Attached)
(Annexure- IV)
(c) The manner of Industries having own ETP's - Zero Discharge
treatment of the Letter no -2448-1089, Date 03.01.24 (copy Attached)
industrial waste so Letter no -889, Date 01.01.24 (copy Attached)
generated. (Annexure- IV)
(d) The discharge CETP and ETP treating the industrial waste form each outlet-
effluent analysis Zero discharge
from the CETP and Letter no -2448-1089, Date 03.01.24 (copy Attached)
ETP treating the Letter no -889, Date 01.01.24 (copy Attached)
industrial waste (Annexure- IV)
form each outlet.
144
(e) The per day 0.23 MT/ Annum disposed through TSDF/Authorized recyclers. Recyclable like
generation of rubber, paper, glass solid waste generate from holes Almora district and the Oil
industrial solid produced from the generator installed in the hotel is given to the company TSDF
waste and manner Roorkee Haridwar for recycling..
of its treatment and Letter no -2448-1089, Date 03.01.24 (copy Attached)
disposal in the Letter no -889, Date 01.01.24 (copy Attached)
district.
(Annexure- IV)
5.Regula (a) If the flood plain Kosi River- Flood plain zone Modeling work is remaining and Boundary line has
tion of zone has been been marked and validation work is left. There is possibility done in February
flood demarcated and the 2024.
Plain extent of Letter no -16, Date 04.01.24 (copy Attached)
Zone encroachment on (Annexure- V)
the flood plain zone
in the district.
(b) The details of Rāmgangā River- Flood plain zone Modeling work is remaining and Boundary
direct discharge of line has been marked and validation work is left. There is possibility done in April
pollutants by the 2024.
encroachers by the Letter no -16, Date 04.01.24 (copy Attached)
side of the river
Ganga and its
tributaries in the (Annexure- V)
district
6. Bio (a) The per day total The total estimated daily production of bio medical waste in the district
medical generation of bio -312 Kg.
waste medical waste in the Letter no -17184, Date 01.01.24 (copy Attached)
district. (Annexure- VI)
The waste generated in the hospital kept in separated polythene bages and non-biomedical waste are sent for recycling by G.E.S. Pvt.Ltd. Dineshpur Rudrapur.
(b) The manner of its All CHC/ PHC bio medical waste disposal is done by G.E.S. Pvt. Ltd. Dineshpur treatment and Rudrapur. Other medical units of district it is done through Bio- Medical deep disposal. burial.
Letter no -17184, Date 01.01.24 (copy Attached) (Annexure- VI) Disposal is done in bio-medical pits, it is done as per NGT standard and these pits last throughout the year.
7.Mining Number of cases There are Five cases registered with in a year against illegal mining in the bed or registered with in a flood plains of river Ganga and its tributaries and the action taken according to year against illegal Prevention of Illegal Mining Transportation and Storage Rules 2021.
mining in the bed or (Annexure- VII)
flood plains of river
Ganga and its
tributaries and
details of
enforcement of
mining policy of
state and
"Enforcement &
Monitoring
Guidelines for Sand
Mining" (EMGSM)
and Sustainable
Sand Mining
Management
Guidelines 2016.
145
8. The concerned hydro CWC provide discharge to released, considering requirement of irrigation and
Ecologic project set up on drinking water in the downstream form Kosi river, Ramganga and its tributaries,
al flow river Ganga and its which is more than the flow requirement as specified by NGT.
of river tributaries will Kosi River Flow - Miximum-223.50, Minimum 108.50
ensure maintaining ( copy attached )
and complying with (Annexure- VIII)
the prescribed
minimum 15% of
flow of water in the
river Ganga and its
tributaries.
"
5. We have gone through the facts and figures furnished for each district. The data with respect of sewage generation, installed capacities of sewage treatment facilities, extent of their utilisation and resultant gap is collated and tabulated below :
District Sewage Existing Utilized Gap Generation Treatment Capacity (in MLD) (in MLD) Capacity (in MLD) (in MLD) Bageshwar (2) 4.0 0 0 4.0 Rudraprayag (6) 3.45 0.525 0.239 3.2 Dehradun (7) 143.05 148.45 90.0 53.05 Puri Garhwal (8) 37.491 7.39 6.46 30.54 Pithoragarh (3) 9.0 6.25 1.70 7.30 Chamoli (5) 5.98 9.42 4.963 5.457 Chjampawat (4) 5.72 0 0 5.72 Tehri Garhwal (6) 11.167 15.085 9.749 1.418 Haridwar (14) 236.74 152.0 152.0 84.74 Udham Singh 117.47 0 0 117.47 Nagar(19) Uttarkashi(2) 5.31 2.5 2.5 281 Almora(7) 2.0 1.0 0.2 1.8 Nanital(7) 70.42 49.45 25.93 54.49 Figures in parenthesis indicate the number of local bodies
6. It is clear that the towns in all the hill districts although comparatively generates less quantities of sewage but, their disposal of sewage is in pristine streams and sacred rivers. The fast flow and enormous 146 quantity of water in streams and rivers is exploited to abuse the conditions.
An estimated sewage generation in all 13 districts is estimated to 700 MLD and even 50 percent is not properly treated. Laying of sewers and connectivity of households is unresolved issue. Influx of tourists and pilgrims during the season adds to sewage generation and Hotels and Dharamshala predominantly rely on septic tanks and soak pits.
7. Above information also shows that in every district and concerned local body, sewage whether municipal, industrial or domestic is being discharged in River Ganga directly or through its tributaries and thereby causing pollution of river water, since, sewage is substantially untreated or partially treated at some places. Continuous discharge of untreated sewage putting polluting matter in the river is not only patently illegal being in violation of provisions of Water Act, 1974 but is also an offence. Section 24 of Water Act, 1974 imposes a complete prohibition upon discharge of polluting material not meeting the prescribed parameters in the river directly or indirectly. However, this violation in all the above districts is continuously being observed with impunity for decades together despite several orders passed by this Tribunal from time to time in the last almost a decade. In other words, we may say that information as noticed above demonstrate that discharge of untreated sewage in violation of Section 24 of Water (Prevention and Control of Pollution) Act, 1974 (hereinafter referred to as 'Water Act, 1974') is continuous. Proposals for establishment of STP or otherwise treatment of sewage are in the stage of either Detailed Project Report (DPR) preparation or proposal or construction of STP is going on but the fact remains that consistently untreated sewage is ultimately meeting the river and polluting it. The issue of installation /establishment of STP is not being attended with due diligence, expediency and earnestness.
1478. In some reports, it is said that water quality of the river is satisfying the norms and such report has been submitted without testing the quality of the sewer at the outlet and what actually has been placed before is the diluted sewer water with river water which is nothing but an attempt to misrepresent the correct facts.
9. We are also surprised to see that despite the fact that across the State of Uttarakhand, in various local bodies, untreated sewage is being ultimately discharged in rivers but no preventive, punitive and remedial action has been taken by Uttarakhand Pollution Control Board (UKPCB) and it is staying a silent spectator, forgetting its statutory responsibility.
This situation is really alarming and needs to be deprecated by all means.
10. Learned Counsel appearing for State of Uttarakhand when questioned that even the timeline for completion of various works mentioned in the chart are generally not provided, said that some further time may be granted. We find that enough opportunity has been given to the concerned authorities but the fact remains that in the last several decades, treatment of sewage meeting the standards prescribed under Water Act has not been resorted to, there is continuous discharge of sewage in the river water causing its pollution and for the decades together, prohibition contained in Section 24 of Water Act, 1974 is being breached with impunity without facing any corresponding legal consequence or action.
11. We also find that National Mission for Clean Ganga (NMCG) which has been exclusively assigned with the mandate of rejuvenation of Ganga has perhaps not gone into aspects of intricacies of sewage and solid waste management for hilly terrain, in view of River Ganga (Rejuvenation, Protection and Management) Authorities Order, 2016 (hereinafter referred to as 'Ganga Order, 2016') as amended vide River Ganga (Rejuvenation, 148 Protection and Management) Authorities (Amendment) Order 2024 vide notification dated 10.01.2024 (hereinafter referred to as 'Ganga Order, 2024'). NMCG has to be examin, particularly in context of hill towns, on permitting/discharging treated sewage into streams and rivers subject to standards to be prescribed for maintaining sanctity and wholesomeness as per Water Act, 1974. The funding of NMCG in Ganga States should have due consideration in regard of duly approved Sewage Treatment Facilities and their compliance with discharge standards and clarification on acceptability of septic tanks and soak pit systems particularly for hill towns. NMCG is directed to file its response before next date of listing.
12. It is really surprising that in the last several decades, situation has not improved and authorities are probably taking the matter with objective to defy the law relating to environment instead of complying the same.
There is no earnest effort and endeavor on their part to take effective action in the matter so as to comply with the provisions of environmental laws, particularly, Section 24 of the Water Act, 1974. Scheme of the Act shows that there is complete prohibition of discharge of polluting matter in the river, stream, well, land, etc. by virtue of Section 24 of the Water Act, 1974 and violation, thereof, is an offence under Section 43. Where offender is a company or Department of Government, punitive action has to be taken in the light of the provisions contained in Sections 47 and 48 of Water Act.
13. We may also observe that the cognizance can be taken by Magistrate of offence without insisting for sanction under Section 197 Cr.P.C. since Supreme Court in V.C. Chinnappa Goudar vs. Karnataka State Pollution Control Board & Anr., (2015) 14 SCC 535 and Noorulla Khan vs. Karnataka State Pollution Control Board & Anr., (2021) SCC OnLine SC 601 has held that Section 197 is not attracted for offences when prosecution is initiated 149 under Water Act, 1974 against the public servants with reference to Sections 47 and 48 of Water Act, 1974.
14. In Noorulla Khan (supra), Supreme Court while referring to Karnataka State Pollution Control Board vs. B. Heera Naik (supra) said that in the context of Section 48 of Water Act, 1974, Commissioner of Municipal Corporation or Chief Officers of Municipal Councils may not strictly be called heads of the departments but such officials would still come under the provisions of Section 47 of Water Act, 1974. The law laid down in Karnataka State Pollution Control Board vs. B. Heera Naik (supra) was summarized in para 11 of judgment in Noorulla Khan (supra) as under:
"11. What emerges from these decisions of this Court is:
a. If the violation of the provisions of the Water Act was at the hands of a Department, subject to the satisfaction of the requirements under Section 48 of the Water Act, "the Head of the Department" would be deemed to be guilty. This would of course be subject to the defences which are available to him to establish whether the offence in question was committed without his knowledge or that he had exercised all due diligence to prevent the commission of such offence.
b. By virtue of the decision of this Court in V.C. Chinnappa Goudar (Supra), because of deeming fiction under Section 48 of the Water Act, the protection under Section 197 of the Code would not be available and the matter ought to be considered de hors such protection.
c. If the concerned public servant happens to be a Chief Officer or Commissioner of a Municipal Council or Town Panchayat, he cannot strictly be called "the Head of the Department of the Government". Therefore, in terms of decision of this Court in B. Heera Naik (Supra), the matter would not come under Section 48 of the Water Act. But the matter would come directly under Section 47 of the Water Act. According to said decision, even in such cases, the deeming fiction available under Section 47 of the Water Act would dis-entitle the public servant from the protection under Section 197 of the Code.
d. If the offenders are other than public servants or where the principal offenders are corporate entities in private sectors, the question of protection under Section 197 would not arise."
15015. In these facts and circumstances, we find to have no option but to direct UKPCB to take punitive action against responsible officers/ head of the departments of the local bodies or concerned department of the government by initiating criminal proceedings by filing complaints before appropriate competent court for commission of offence under Section 43 read with Section 24 of the Water Act, 1974. UKPCB shall also recover Environmental Compensation (hereinafter referred to as 'EC') for the past violation and will compute and impose environmental compensation for future violations so long as it continue, in accordance with law. UKPCB shall submit a compliance report within two months by e-mail at judicial-
[email protected] preferably in the form of searchable PDF/ OCR Support PDF and not in the form of Image PDF.
16. We also direct NMCG to file its response at least one week before the next date of hearing by e-mail at [email protected] preferably in the form of searchable PDF/ OCR Support PDF and not in the form of Image.
17. Copy of this order be forwarded to UKPCB, NMCG and District Magistrates of various Districts of Uttarakahand whose responses have been considered above, by email, for compliance.
18. List on 19.04.2024.
Sudhir Agarwal, JM Dr. A. Senthil Vel, EM February 09, 2024 Original Application No. 200/2014 JG.
151