Supreme Court - Daily Orders
The State Of M.P. vs Faiza Qureshi on 5 February, 2021
Bench: Uday Umesh Lalit, K.M. Joseph
1
ITEM NO.3+36 COURT NO.4 SECTION IV-C
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.15097/2020
(Arising out of impugned final judgment and order dated 29-04-2020
in WP No.22237/2019 passed by the High Court Of M.P. Principal Seat
At Jabalpur)
STATE OF M.P. Petitioner(s)
VERSUS
FAIZA QURESHI & ANR. Respondent(s)
(FOR ADMISSION and I.R.; IA No.129438/2020 – FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT; IA No.129439/2020 – FOR
EXEMPTION FROM FILING O.T.; and, IA No.129436/2020 – FOR EXEMPTION
FROM FILING AFFIDAVIT)
WITH
SLP (C) No.14993/2020
(FOR ADMISSION and I.R.; IA No.128472/2020 – FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT; and, IA No.128473/2020 – FOR
EXEMPTION FROM FILING O.T.)
SLP(C) No.14720/2020 (IV-C)
(FOR ADMISSION and I.R.; IA No.125285/2020 – FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT; and, IA No.125286/2020 – FOR
EXEMPTION FROM FILING O.T.)
SLP(C) No.16024/2020 (IV-C)
(FOR ADMISSION and I.R.; IA No.135909/2020 – FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT; and, IA No.135910/2020 – FOR
EXEMPTION FROM FILING O.T.)
SLP(C) No.15868/2020 (IV-C)
(FOR ADMISSION and I.R.; IA No.134838/2020 – FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT; and, IA No.134839/2020 – FOR
EXEMPTION FROM FILING O.T.)
SLP(C) No.15329/2020 (IV-C)
(FOR ADMISSION and I.R.; IA No.131934/2020 – FOR EXEMPTION FROM
Signature Not Verified
FILING C/C OF THE IMPUGNED JUDGMENT; and, IA No.131936/2020 – FOR
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.02.06
EXEMPTION FROM FILING O.T.)
10:52:50 IST
Reason:
2
Date : 05-02-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Arjun Garg, AOR
Mr. Abhinav Shrivastava, Adv.
Rati Tandon, Adv.
Mr. Karan Kohli, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable on 16.02.2021. Dasti service, in addition, is permitted. List alongwith SLP (Civil) No.7811 of 2020.
(MUKESH NASA) (PRADEEP KUMAR)
COURT MASTER BRANCH OFFICER