Chattisgarh High Court
H.P.Beohar vs Chhattisgarh Infrastructure ... on 5 August, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1346 of 2014
H.p.beohar Versus Chhattisgarh Infrastructure Development Corporation Limited
And Ors.
05.08.2020 Mr. CJK Rao, counsel for the petitioner.
Mr. Prateek Sharma, counsel for the respondent.
At the request of counsel for the parties, list this case for further hearing on 18.08.2020.
Sd/-
(P. Sam Koshy) JUDGE Rohit