Supreme Court - Daily Orders
General Manager, U.P. Cooperative Bank ... vs Achchey Lal on 11 May, 2023
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
Civil Appeal No(s). 2974/2016 etc.
ITEM NO.101 COURT NO.13 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2974/2016
GENERAL MANAGER, U.P. COOPERATIVE BANK LTD. Appellant(s)
VERSUS
ACHCHEY LAL & ANR. Respondent(s)
(IA No. 27768/2019 - CLARIFICATION/DIRECTION)
WITH
C.A. No. 3011/2016 (III-A)
(IA No. 27784/2019 - CLARIFICATION/DIRECTION)
C.A. No. 3012/2016 (III-A)
(IA No. 27788/2019 - CLARIFICATION/DIRECTION)
C.A. No. 3013/2016 (III-A)
(IA No. 27794/2019 - CLARIFICATION/DIRECTION)
Date : 11-05-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Ms. Garima Prasad, Sr. A.A.G.
Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Suraj Singh, Adv.
Mr. Manoj Kumar Sharma, Adv.
For Respondent(s) Mr. Shubham Kumar, Adv.
Mr. Anil K. Jain, Adv.
Mr. Himanshu Munshi, AOR
Mr. Sunil Kumar Jain, AOR
Signature Not Verified
Digitally signed by
SONIA BHASIN
Date: 2023.05.13
11:31:12 IST
Reason:
UPON hearing the counsel the Court made the following
1
Civil Appeal No(s). 2974/2016 etc.
O R D E R
The learned counsel Mr. Shubham Kumar, appearing for the respondent(s)-workmen, prays for accommodation. The prayer is not opposed by learned AAG Ms. Garima Prasad, appearing for the petitioner in all the four matters.
The matters be listed accordingly after the ensuing summer holidays.
(SONIA BHASIN) (KAMLESH RAWAT)
COURT MASTER (SH) ASSISTANT REGISTRAR
2