Bombay High Court
Gourishankar Educational And ... vs Hareram Kisan Potdar And Anr on 26 July, 2019
Author: S.S. Shinde
Bench: S.S. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 761 OF 2019
Gourishankar Educational And Charitable Trust ....Applicant
And Anr.
V/S
Vaibhav Uttam Jadhav And Anr. ....Respondent
WITH CRIMINAL APPLN. U/S 482 NO. 762 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Vaibhav Uttam Jadhav And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 763 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Manisha Balkrushna Dhumal And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 764 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Vaibhav Uttam Jadhav And Anr. ....Respondent WITH Page 1/6 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 04:55:42 ::: CRIMINAL APPLN. U/S 482 NO. 765 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Manisha Balkrushna Dhumal And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 766 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Manisha Balkrushna Dhumal And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 767 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Manisha Balkrushna Dhumal And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 768 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Vaibhav Uttam Jadhav And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 769 OF 2019 Gourishankar Educational And Charitable Trust Page 2/6 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 04:55:42 ::: And Anr.
V/S Vaibhav Uttam Jadhav And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 770 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Dashrath Shivaji Pawar And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 771 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Dashrath Shivaji Pawar And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 772 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Shankar Mahipati Mane And Anr. ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 773 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr.
V/S Shankar Mahipati Mane And Anr. ....Respondent ....Applicant Page 3/6 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 04:55:42 ::: WITH CRIMINAL APPLN. U/S 482 NO. 774 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Yogesh Pandurang Dhanavade And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 775 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Yogesh Pandurang Dhanavade And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 776 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Yogesh Pandurang Dhanavade And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 777 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Yogesh Pandurang Dhanavade And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 778 OF 2019 Page 4/6 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 04:55:42 ::: Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Hareram Kisan Potdar And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 779 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Hareram Kisan Potdar And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 781 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Hareram Kisan Potdar And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 780 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Hareram Kisan Potdar And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 782 OF 2019 Gourishankar Educational And Charitable Trust ....Applicant And Anr V/S Page 5/6 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 04:55:42 ::: Yogesh Pandurang Dhanavade And Anr ....Respondent CORAM : S.S. SHINDE, J DATE : 26th July, 2019 P.C. :
Due to paucity of time the matter is adjourned for 01/08/2019. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 04:55:42 :::