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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(2)(f) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(f)the particulars to be furnished, the collection of information, accounts, and books from the persons involved in the generation, transmission, distribution, supply and use of electricity, the form and manner in which the same are to be furnished and enforcing and compelling the production of the same;