Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Bihar - Subsection Section 93(a) in Bihar Minor Mineral Rules, 2017 (a)Summarily confiscate such duly excavated/manufactured minerals and sell the same through public auction or to the Corporation and pay the said amount to the said Settlee; or
