Section 11(16) in The University of Kota Act, 2003
(16)The Vice-Chancellor shall be entitled to leave as under.-(a)leave on full pay at the rate of one day for every eleven days of active service; and(b)leave on half pay at the rate of twenty days for each completed year of service:Provided that leave on half pay may be commuted as leave on full pay on production of medical certificate.
