Allahabad High Court
State Of U.P. vs Sukhbeer And Another on 10 October, 2017
Bench: Arvind Kumar Tripathi, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- CRIMINAL APPEAL No. - 1388 of 2017 Appellant :- State Of U.P. Respondent :- Sukhbeer And Another Counsel for Appellant :- B.K.Srivastava Hon'ble Arvind Kumar Tripathi,J.
Hon'ble Shashi Kant,J.
Compliance report from Chief Judicial Magistrate, Lucknow is awaited.
Office is directed to issue reminder to the Chief Judicial Magistrate, concerned for compliance of the earlier order dated 26.07.2017.
List again with fresh office report.
Order Date :- 10.10.2017 Monika