Allahabad High Court
Sudarshan Prasad Singh And Others vs State Of U.P. And Others on 22 October, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 63569 of 2010 Petitioner :- Sudarshan Prasad Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Madnesh Prasad Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Two weeks' time is allowed to learned counsel for the petitioner for enabling him to file supplementary affidavit, giving therein the detail procedure, which adhered to at the point of time when their purported selection appointment had been made.
List after two weeks.
Order Date :- 22.10.2010 SRY