Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in The Orissa Development Authorities Rules, 1983

(3)Subject to the provisions of the Act and these rules, the Vice-Chairman shall exercise control and supervision over the duties and functions of the whole-time members, officers and employees of the Authority.