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State of Madhya Pradesh - Section

Section 8 in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

8. Things required to be done before Issue of coupon books.

(1)The name of the member to whom a coupon book is issued shall filled in by the Secretary before it is issued to him.
(2)The Secretary shall get the following declaration (which shall be printed on covered page of every such book) duly signed by the member before any such coupon book is issued namely :"I Shri/Shrimati/Kumari..................hereby declare that [the concession] [Substituted by Notification. No. 532-XXI-A (P.A.), dated 23-1-1986.] will he used by me and one person accompanying me for journeys within the State of Madhya Pradesh and outside the State admissible to me under Section 5-A of the Madhya Pradesh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension Adhiniyam, 1972 (No. 7 of 1973).Signature of MemberAttestedSecretary to Madhya PradeshLegislative Assembly.Secretary to Madhya Pradesh Legislative Assembly.