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[Cites 0, Cited by 0] [Section 263A(1)] [Section 263A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 263A(1)(a) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(a)makes, knowingly utters, deals in or sells any fictitious stamp, or knowingly uses for any postal purpose any fictitious stamp, or