- On and from the appointed day, in the Armed Forces (Special Powers) Act, 1958, in the long title an din sub-section (2) of section 1, for the words, "Assam, Manipur, Meghalaya, Mizoram, Nagaland and Tripura and the Union territory of Arunachal Pradesh"' the words "Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, Nagaland and Tripura" shall be substituted.
