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[Cites 0, Cited by 0] [Section 10A] [Entire Act]

State of Assam - Subsection

Section 10A(1) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(1)Before the end of each year the appointing authority shall make an assessment of the likely number of vacancies to be filled up by promotion in the next year in each cadre and in each school.