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Chattisgarh High Court

Prem Das Kosle vs State Of Chhattisgarh And Ors. 15 ... on 10 July, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                                                                      NAFR

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                           WPC No. 1037 of 2013

                   Prem Das Kosle S/o Shyam Ratan Kosle Aged About 57 Years Public
                   Information Officer, Office Block Development Education Officer, Aarang,
                   Dist Raipur, R/o Rajivnagar Ward No.2, P.S. Kharora, Dist Raipur, Civil And
                   Revenue Distt Raipur, Chhattisgarh                        ---- Petitioner

                                                   Versus

                1. State Of Chhattisgarh S/o Through Secretary, Deptt Of Higher Education,
                   Mantralaya, DKS Bhawan, Raipur, Dist Raipur, Chhattisgarh

                2. Chief Information Commissioner, State Information Commission, Nirmal
                   Chhaya Bhawan, Meera Datar Road, Shankar Nagar, Raipur, Dist Raipur,
                   Cg, District : Raipur, Chhattisgarh

                3. District Education Officer District : Raipur, Chhattisgarh

                4. Bhanwar Das Narang, S/o Ramchand Narang (Suspended Teacher), Govt.
                   School, Bhainsa, Development Block Aarang, r/O Bharwadih Khurd, P.O.
                   Mohranga via P.O. Kharora, Dist Raipur, District : Raipur, Chhattisgarh
                                                                          ---- Respondents

For Petitioner : Mr. Suresh Tandon, Advocate. For Respondents : Mr. S. S. Tekchandani, Advocate. For State : Mr. Avinash Singh, Panel Lawyer.

Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 10/07/18

1. Mr. Suresh Tandon submits that he has no instructions in the matter.

2. Accordingly, the writ petition is dismissed.

SD/-

(Sanjay K. Agrawal) Judge Priyanka