Chattisgarh High Court
Prem Das Kosle vs State Of Chhattisgarh And Ors. 15 ... on 10 July, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 1037 of 2013
Prem Das Kosle S/o Shyam Ratan Kosle Aged About 57 Years Public
Information Officer, Office Block Development Education Officer, Aarang,
Dist Raipur, R/o Rajivnagar Ward No.2, P.S. Kharora, Dist Raipur, Civil And
Revenue Distt Raipur, Chhattisgarh ---- Petitioner
Versus
1. State Of Chhattisgarh S/o Through Secretary, Deptt Of Higher Education,
Mantralaya, DKS Bhawan, Raipur, Dist Raipur, Chhattisgarh
2. Chief Information Commissioner, State Information Commission, Nirmal
Chhaya Bhawan, Meera Datar Road, Shankar Nagar, Raipur, Dist Raipur,
Cg, District : Raipur, Chhattisgarh
3. District Education Officer District : Raipur, Chhattisgarh
4. Bhanwar Das Narang, S/o Ramchand Narang (Suspended Teacher), Govt.
School, Bhainsa, Development Block Aarang, r/O Bharwadih Khurd, P.O.
Mohranga via P.O. Kharora, Dist Raipur, District : Raipur, Chhattisgarh
---- Respondents
For Petitioner : Mr. Suresh Tandon, Advocate. For Respondents : Mr. S. S. Tekchandani, Advocate. For State : Mr. Avinash Singh, Panel Lawyer.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 10/07/18
1. Mr. Suresh Tandon submits that he has no instructions in the matter.
2. Accordingly, the writ petition is dismissed.
SD/-
(Sanjay K. Agrawal) Judge Priyanka