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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(3) in Police Regulations, Calcutta, 1968

(3)Police to attend fire. - Immediately the Fire Brigade has been called to a fire, the senior Police officer with all available men must proceed to the fire and form a complete cordon around the fire. They shall not permit unauthorised persons other than the owners of houses actually burning or in danger of burning to approach the place.