Himachal Pradesh High Court
Bbn Passenger Co-Operative Transport vs . State Of on 18 November, 2024
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
BBN Passenger Co-operative Transport vs. State of H.P. & others CWP No.5400 of 2024 18.11.2024 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Athrav Sharma, Advocate, for the petitioner.
Mr. Gobind Korla, Additional Advocate General, for the respondents-State.
Learned Additional Advocate General prays for and is granted two weeks' time to file reply.
List on 2nd December, 2024. Interim order to continue.
( Tarlok Singh Chauhan ) Acting Chief Justice ( Satyen Vaidya ) Judge November 18, 2024 (vt)