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NCT Delhi - Section

Section 16 in Delhi Panchayat Raj Act, 1954

16. Patwari to assist in the performance of Land Management work of a Gaon Panchayat.

- The Patwari shall be bound to assist the Pradhan or Up-Pradhan of a Gaon Panchayat in the performance of the [duties of the Gaon Panchayat] relating to land management work under Chapter V of the Delhi Land Reforms Act, 1954, in respect of the village of his halka situated in the jurisdiction of the Gaon Panchayat, in the manner and to extent prescribed under that Act.