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[Cites 0, Cited by 0] [Section 375(1)] [Section 375] [Entire Act]

State of West Bengal - Subsection

Section 375(1)(c) in West Bengal Municipal Act, 1993

(c)build or dig, or cause to be built or dug, any grave or vault, or in any way dispose of, or suffer or permit to be disposed of, any corpse at any place which is not registered under this Chapter;