Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(4)(ii) in Punjab General Sales Tax Act, 1948

(ii)from claiming refund of the aforesaid tax paid by him in excess of the amount due from him under any such law.