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State of Odisha - Section

Section 27 in The State Culture Fund Scheme, 2003

27. Withdrawal of fund.

(1)Withdrawal of funds from the accounts of the Council shall be regulated in a manner to be determined by the Committee.
(2)Such withdrawals shall be made by cheques or requisitions (as the case may be) jointly signed by the Member-Secretary and another Member of the Executive Committee duly authorised by the said Executive Committee.