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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

NCT Delhi - Subsection

Section 81(1)(b) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(b)if the holder of the licence or any servant or any acting on his behalf with his express or implied permission commits a breach of any of the terms or,conditions of the licence and/or holder of licence makes violation of the provisions of the Act, rules and bye-laws made thereunder;