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[Cites 0, Cited by 0] [Section 197] [Entire Act]

State of Goa - Subsection

Section 197(3) in Goa Prisons Rules, 2006

(3)Power of Orderly Officer to break open glass of key box of women's barracks in emergency. - In case of an emergency, the Jailor on duty at the time shall break the glass of the key box of the women's barracks or cells, take out keys of the women's ward and proceed to the Women's Section along with other guards after having sent an urgent message to the Superintendent, if necessary.